Sanu A.V vs The Union Of India
2024 Latest Caselaw 14806 Ker

Kerala High Court

Sanu A.V vs The Union Of India on 4 June, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
         TUESDAY, THE 4TH DAY OF JUNE 2024 / 14TH JYAISHTA, 1946
                         WP(C) NO. 41351 OF 2017
PETITIONER/S:
      1     SANU A.V.
            S/O.VASU, AGED 32 YEARS, ANATTIL (H),CHOWARA P.O.,
            NEDUVANOOR.
      2     WILSON P.P.
            S/O.P.T.PAULOSE, PACKA HOUSE, NEDUVANOOR, CHOWARA-683571.
      3     DEDHESHKUMAR P.V.
            AGED 39 YEARS
            S/O.P.N.VELAYUDHAN, AGED 39 YEARS, PERIKKATTIL (H), ATHANI
            P.O., PIN-683585.
      4     SUDHEESH T.S.
            TANKAVILASAM (H), KODANAD P.O.,KODANAD-683544.
      5     ELDHO MATHAI
            KOORAN THAZHATHU PARAMBIL (H),KIDANGOOR P.O., ANGAMALI.
      6     BASTIAN K. AUGUSTINE
            KACHAPPILLY (H), CHAMPANOOR, ANGAMALI SOUTH P.O., PIN-
            683573.
      7     BIJOY MATHEW
            INCHAKKAL, ANGAMALI P.O., ANGADIKADAVU.
      8     RATHEESH T.T.
            THOTTUVATH (H), CHOWARA P.O.,NEDUVANOOR.
      9     SAJITH K.S.
            KADEPARAMBIL (H), PARAVOOTHARA P.O.,CHENDAMANGALAM.
     10     LATHEESH T.T.
            THOOPPELIPARAMBIL (H), KUTHIYATHOD P.O.,THELATHURUTH.
     11     FEMIDA K.M.
            KARIYAMPILLY (H), NEDUMBASSERY P.O.,GANDHIGRAMAM, ERNAKULAM-
            683585.
     12     GEETHA BABU
            PUTHENPURACKAL (H), ASHOKAPURAM P.O.,PIN-683101.
     13     ACTY V.T.
            VAZHAPPILLY (H), PUTHENVELIKKARA P.O.,PUTHENVELIKKARA, PIN-
            683594.
     14     SHEEJA SHINU
            JANMAMKULANGARA (H), PURAPPURAM P.O.,KANJOOR-683593.
     15     SIJI K.B.
            THACHUPARAMBIL (H), THERATTIKKUNNU, CHENGAMANAD P.O., PIN-
            683578.
     16     SUMESH SUBRAMANYAN
            KIZHAKKUMKUDY, KALADY P.O., MATTOOR.
     17     AGINU SUGATHAN
            THARANILATH (H), MANICKAMANGALAM P.O.,KALADY.
            BY ADVS.
            SRI.C.S.AJITH PRAKASH
            SRI.T.K.DEVARAJAN
 WP(C) NO. 41351 OF 2017
                                 2

          SRI.PAUL C THOMAS


RESPONDENT/S:
     1     THE UNION OF INDIA
           REPRESENTED BY ITS SECRETARY, MINISTRY OF LABOUR AND
           EMPLOYMENT, GOVERNMENT OF INDIA, SHRAM SHAKTHI BHAVAN,
           REFI MARG, NEW DELHI-110001.
     2     MS.AIR INDIA LIMITED
           REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR, AIR
           INDIA LIMITED AIRLINES HOUSE, 113, GURUDWARA RAKABGANJ
           ROAD, NEW DELHI-110001.
     3     THE CHAIRMAN AND MANAGING DIRECTOR
           M/S. AIR INDIA AIR TRANSPORT SERVICES LIMITED, AIR
           INDIA LIMITED AIRLINES HOUSE, 113, GURUDWARA RAKABGANJ
           ROAD, NEW DELHI-110001.
     4     CHIEF EXECUTIVE OFFICER CEO
           AIR INDIA AIR TRANSPORT SERVICES LIMITED(AIATSL),1ST
           FLOOR, GSD COMPLEX, WORKSHOP BUILDING, SAHAR, ANDHERI
           EAST, MUMBAI-400099.
     5     THE AIRPORT MANAGER-AIR INDIA
           NODAL OFFICER-AIATSL, IN CHARGE-AIATSL,AIR INDIA AIR
           TRANSPORT SERVICES LTD/AIR INDIA, AIR LINE OFFICES
           BUILDING, KOCHI INTERNATIONAL AIRPORT POST,
           NEDUMBASSERY, KOCHI-683111.
     6     THE TERMINAL MANAGER GROUNDS SERVICE DEPARTMENT
           AIATSL, NEDUMBASSERY, KOCHI-683111.
     7     THE MANAGING DIRECTOR COCHIN INTERNATIONAL AIRPORT
           LIMITED
           COCHIN AIR PORT POST, KOCHI-683111.
           BY ADVS.
           SRI.KRISHNADAS P.NAIR, CGC
           SRI.P.BENNY THOMAS
           SRI.M.GOPIKRISHNAN NAMBIAR
           SRI.P.GOPINATH
           SRI.K.JOHN MATHAI
           SRI.JOSON MANAVALAN
           SRI.KURYAN THOMAS
           SRI.D.PREM KAMATH
           SRI.PAULOSE C. ABRAHAM


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 41351 OF 2017
                                           3

                                 JUDGMENT

The present writ petition has been filed seeking the

following reliefs:-

"1. To call for the records leading to the absorption of erstwhile contract workers of Khullar Hospitality Pvt. Ltd effected in Air India Air Transport Services Ltd. (AIATSL) as handyman/loader and examined the method of selection/criteria adopted by the respondents 3 to 6 and declare it as the selection is arbitrary in so far not engaging the petitioners herein along with others who are already selected from the Khullar Hospitality agency.

ii. To issue a writ of mandamus or any other appropriate writ or direction directing the respondents 3 to 6 to engage the petitioners also as handyman/utility agent/loader in the Nedumbassery International Airport to carry out the baggage handling work involved in the ground handling operation of the company in connection with the Airline operation

iii. To issue a writ of mandamus or any other appropriate writ or direction directing the respondents 3 to 6 to continuously engage and absorb the petitioners also as handyman/utility in the AIATSL Company in are regular manner considering their experience and other eligibility in the interest of justice."

2.The petitioners claim is that they were engaged as

handyman / apron assistant / loader / utility agent under different

companies having contract with Air India Air Transport Services

Ltd. (AIATSL),[now as Air India Airport Services Ltd. (AIASL)] the

4th respondent in the writ petition, to carry out ground handling

work. Though, there was change of agency, however, the

petitioners remained in the employment as the ground handling

work force on behalf of AIASL, which was earlier the subsidiary of

Air India Ltd.

WP(C) NO. 41351 OF 2017

3.Air India is no longer the Government undertaking after its

take over by TATA. However, AIASL company is still in the control

of the Government as it has not been taken over by TATA.

4.The demand of the petitioners is that the other similar

employees have been allowed in employment for ground handling

work by the 4th respondent. The petitioners have not been given

the employment by the 4th respondent. The petitioners have

moved the representation along with the supporting documents to

the 4th respondent for engaging them for the ground handling

work of the 4th respondent. However, no response has been

received by the petitioners from the 4th respondent.

5.The learned counsel for the petitioners submitted that he

would confine his prayer for consideration of their representation

in the light of the supporting documents and if there is work for

the petitioners regarding ground handling or any other work of

the 4th respondent, they should be engaged in the work of ground

handling/ or any other work by the 4th respondent.

6.Learned counsel for the 4th respondent, submits that the 4th

respondent had written to the contractor / agency through whom,

the petitioners were engaged. No response has been received

from the agency yet. In the absence of record, it is difficult for

them to verify the petitioners' engagement in the ground handling WP(C) NO. 41351 OF 2017

work of the 4th respondent. The learned counsel for the 4 th

respondent submits that, if this court directs for considering the

representation of the petitioner, the management of the 4 th

respondent will consider the representation.

Considering the aforesaid submissions, the present writ

petition is disposed of, with direction to the management of the 4 th

respondent to consider the representation of the petitioner in Ext.

P85. The representatives of the petitioners shall be heard and the

evidence / documents submitted in support of their claim shall be

considered while taking the final decision. The petitioners are

permitted to file a fresh representation within a period of 15 days

from today and the 4th respondent shall consider their

representation and shall give an opportunity of hearing to the

authorised representative of the petitioners, and thereafter take a

final decision on the representation within a period of one month

from the date of the representation.

With the aforesaid direction, the present writ petition stands

finally disposed of.

Sd/-

DINESH KUMAR SINGH JUDGE SJ WP(C) NO. 41351 OF 2017

APPENDIX OF WP(C) 41351/2017

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 1ST PETITIONER SHOWING THE OCCUPATION AS LOADER IN 'DECOR DRAPES' ISSUED BY THE CIVIL AVIATION DEPARTMENT DATED 26.10.2007.

EXHIBIT P2 A TRUE COPY OF THE DAILY PERMIT DATED 19.7.2008.

EXHIBIT P3 A TRUE COPY OF THE AIRPORT ENTRY PERMIT (AEP) DATED 30.11.2014 OF THE 1ST PETITIONER.

EXHIBIT P4 A TRUE COPY OF THE AIRPORT ENTRY PERMIT ISSUED TO THE 1ST PETITIONER FROM 13.5.2016 TO 15.6.2016.

EXHIBIT P5 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 17.6.2015.

EXHIBIT P6 A TRUE COPY OF THE AIRPORT RESCUE AND FIRE FIGHTING SERVICES CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER TO THE 1ST PETITIONER DATED 1.3.2014.

EXHIBIT P7 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATED 25.11.2015 ISSUED TO THE 1ST PETITIONER.

EXHIBIT P8 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 2ND PETITIONER DATED 22.4.2008. EXHIBIT P9 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 2ND PETITIONER DATED 23.4.2010. EXHIBIT P10 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 2ND PETITIONER 19.7.2008.

EXHIBIT P11 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 2ND PETITIONER 19.12.2011. EXHIBIT P12 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 8.8.2013 ISSUED TO THE 2ND PETITIONER.

EXHIBIT P13 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 30.6.2016 ISSUED BY THE CIAL. EXHIBIT P14 A TRUE COPY OF THE CERTIFICATE OF FIRE SAFETY AWARENESS AND BASIC FIRE FIGHTING TRAINING PROGRAMME ISSUED BY THE FIRE PREVENTION OFFICER DATED 11.3.2014. EXHIBIT P15 A TRUE COPY OF THE CERTIFICATE DATED WP(C) NO. 41351 OF 2017

13.5.2014 ISSUED BY THE CIAL.

EXHIBIT P16 A TRUE COPY OF THE AEP FOR THE PERIOD 15.6.2015 TO 10.9.2015.

EXHIBIT P17 A TRUE COPY OF THE DAILY PERMIT DATED 10.4.2008 ISSUED BY THE BUREAU OF CIVIL AVIATION SECURITY TO THE 3RD PETITIONER. EXHIBIT P18 A TRUE COPY OF THE DAILY PERMIT ISSUED BY THE BUREAU OF CIVIL AVIATION SECURITY TO THE 3RD PETITIONER DATED 19.6.2010. EXHIBIT P19 A TRUE COPY OF THE DAILY PERMIT DATED 25.1.2011 ISSUED BY THE BUREAU OF CIVIL AVIATION SECURITY TO THE 3RD PETITIONER. EXHIBIT P20 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 26.5.2014 TO THE 3RD PETITIONER ISSUED BY THE CIAL.

EXHIBIT P21 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 17.6.2015 TO THE 3RD PETITIONER ISSUED BY THE CIAL.

EXHIBIT P22 A TRUE COPY OF THE CERTIFICATE OF FIRE SAFETY AWARENESS AND BASIC FIRE FIGHTING TRAINING PROGRAMME ISSUED BY THE FIRE PREVENTION OFFICER DATED 1.3.2014 TO THE 3RD PETITIONER.

EXHIBIT P23 A TRUE COPY OF THE AEP FOR THE PERIOD FROM 13.5.2016 TO 15.6.2016 ISSUED TO THE 3RD PETITIONER.

EXHIBIT P24 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATED 20.11.2015. EXHIBIT P25 A TRUE COPY OF THE FIRE SAFETY AWARENESS & BASIC FIRE FIGHTING TRAINING PROGRAMME CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER DATED 18.3.2014 TO THE 4TH PETITIONER.

EXHIBIT P26 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATED 01.06.2015. EXHIBIT P27 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 29.8.2015 TO THE 5TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P28 A TRUE COPY OF THE CERTIFICATE OF FIRE SAFETY AWARENESS AND BASIC FIRE FIGHTING TRAINING PROGRAMME ISSUED BY THE FIRE PREVENTION OFFICER DATED 11.3.2014 TO THE 5TH PETITIONER.

WP(C) NO. 41351 OF 2017

EXHIBIT P29 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 7.8.2013 TO THE 5TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P30 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATED 12.11.2015. EXHIBIT P31 A TRUE COPY OF THE DAILY PERMIT DATED 19.6.2010 ISSUED BY THE BUREAU OF CIVIL AVIATION SECURITY TO THE 6TH PETITIONER. EXHIBIT P32 A TRUE COPY OF THE PERMIT ISSUED BY THE BUREAU OF CIVIL AVIATION SECURITY TO THE 6TH PETITIONER FOR THE PERIOD FROM 29.10.2013 TO 26.1.2014.

EXHIBIT P33 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 20.12.2014 TO THE 6TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P34 A TRUE COPY OF THE AEP FOR THE PERIOD FROM 15.6.2015 TO 10.9.2015 ISSUED TO THE 6TH PETITIONER.

EXHIBIT P35 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 7TH PETITIONER SHOWING THE OCCUPATION AS APRON ASSISTANT IN AIRAWAT ISSUED BY THE CIVIL AVIATION DEPARTMENT DATED 31.5.2010.

EXHIBIT P36 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 7TH PETITIONER SHOWING THE OCCUPATION AS UTILITY HAND IN UNIVERSAL ISSUED BY THE CIVIL AVIATION DEPARTMENT DATED 19.6.2010.

EXHIBIT P37 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 26.7.2013.

EXHIBIT P38 A TRUE COPY OF THE AIRPORT RESCUE AND FIRE FIGHTING SERVICES CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER TO THE 7TH PETITIONER DATED 1.3.2014.

EXHIBIT P39 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 5.11.2013 ISSUED TO THE 7TH PETITIONER.

EXHIBIT P40 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 25.1.2016 TO THE 8TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P41 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 16.6.2015 ISSUED TO THE 8TH PETITIONER.

WP(C) NO. 41351 OF 2017

EXHIBIT P42 A TRUE COPY OF THE ENGAGEMENT LETTER NO.AIATSL/SR/2014-15 DATED 28.10.2014 TO THE 9TH PETITIONER.

EXHIBIT P43 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 23.3.2016 TO THE 9TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P44 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 9.12.2014 ISSUED TO THE 9TH PETITIONER.

EXHIBIT P45 A TRUE COPY OF THE ENGAGEMENT LETTER NO.AIATSL/SR/2014-15 DATED 28.10.2014 TO THE 10TH PETITIONER.

EXHIBIT P46 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 20.11.2015 TO THE 10TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P47 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 10.11.2014 ISSUED TO THE 10TH PETITIONER.

EXHIBIT P48 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 13.5.2016 TO THE 11TH PETITIONER ISSUED BY THE CIAL.

EXHIBIT P49 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 31.7.2015 ISSUED TO THE 11TH PETITIONER.

EXHIBIT P50 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 19.7.2013.

EXHIBIT P51 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 13.5.2014.

EXHIBIT P52 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 3.5.2016.

EXHIBIT P53 A TRUE COPY OF THE AIRPORT RESCUE AND FIRE FIGHTING SERVICES CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER TO THE 12TH PETITIONER DATED 11.3.2014. EXHIBIT P54 A TRUE COPY OF THE AIRPORT RESCUE AND FIRE FIGHTING SERVICES CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER TO THE 12TH PETITIONER DATED 20.10.2016. EXHIBIT P55 A TRUE COPY OF THE AEP FOR THE PERIOD 30.1.2016 TO 29.2.2016.

WP(C) NO. 41351 OF 2017

EXHIBIT P56 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 27.1.2016 ISSUED TO THE 12TH PETITIONER.

EXHIBIT P57 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 19.3.2016 ISSUED TO THE 13TH PETITIONER.

EXHIBIT P58 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 13.5.2016 ISSUED BY THE CIAL. EXHIBIT P59 A TRUE COPY OF THE AEP FOR THE PERIOD 30.1.2016 TO 29.2.2016.

EXHIBIT P60 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 10.5.2016 ISSUED BY THE CIAL. EXHIBIT P61 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 6.8.2015 ISSUED TO THE 14TH PETITIONER.

EXHIBIT P62 A TRUE COPY OF THE AEP FOR THE PERIOD 30.1.2016 TO 29.2.2016.

EXHIBIT P63 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 19.7.AIR INDIA LIMITED AIRLINES HOUSE, 113, GURUDWARA RAKABGANJ ROAD, NEW DELHI-110001.2013 ISSUED TO THE 15TH PETITIONER.

EXHIBIT P64 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 13.5.2014.

EXHIBIT P65 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 22.5.2015.

EXHIBIT P66 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 3.5.2016.

EXHIBIT P67 A TRUE COPY OF THE AIRPORT RESCUE AND FIRE FIGHTING SERVICES CERTIFICATE ISSUED BY THE FIRE PREVENTION OFFICER TO THE 15TH PETITIONER DATED 28.2.2014. EXHIBIT P68 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 1.8.2015 ISSUED TO THE 15TH PETITIONER.

EXHIBIT P69 A TRUE COPY OF THE AEP FOR THE PERIOD 30.1.2016 TO 29.2.2016.

EXHIBIT P70 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 22.5.2015.

WP(C) NO. 41351 OF 2017

EXHIBIT P71 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 4.8.2015 ISSUED TO THE 16TH PETITIONER.

EXHIBIT P72 A TRUE COPY OF THE DAILY PERMIT ISSUED TO THE 17TH PETITIONER SHOWING THE OCCUPATION AS APRON ASSISTANT IN AIRAWAT AVIATION ISSUED BY THE CIVIL AVIATION DEPARTMENT DATED 25.1.2011.

EXHIBIT P73 A TRUE COPY OF THE CERTIFICATE SHOWING THE AVIATION SECURITY AWARENESS TRAINING DATED 25.1.2016.

EXHIBIT P74 A TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE DATE 30.9.2015 ISSUED TO THE 17TH PETITIONER.

EXHIBIT P75 A TRUE COPY OF THE GROUND HANDLING NOTIFICATION DATED 18.10.2007 ISSUED BY THE AIRPORT AUTHORITY OF INDIA. EXHIBIT P76 A TRUE COPY OF THE BINDING SETTLEMENT DATED 25.08.2014 BETWEEN THE KHULLAR HOSPITALITY AND THE TRADE UNION REPRESENTING THE WORKERS.

EXHIBIT P77 A TRUE COPY OF THE STRIKE NOTICE DATED NIL GIVEN BY THE WORKERS IN THE HANDYMAN SECTOR.

EXHIBIT P78 A TRUE COPY OF THE SETTLEMENT ARRIVED AT BETWEEN KHULLAR HOSPITALITY COMPANY AND THE 2 TRUE TRADE UNIONS NAMELY CIAL, CONTRACT EMPLOYEES UNION AND KERALA CIVIL AVIATION WORKERS CONGRESS INTUC NO.8(69)2015/B1.

EXHIBIT P79 A TRUE COPY OF THE TRI PARTITE SETTLEMENT DATED 01.07.2016.

EXHIBIT P80 A TRUE COPY OF THE UNDERTAKING AFFIDAVIT UTILIZED IN CALICUT AIRPORT DATED NIL. EXHIBIT P81 A TRUE COPY OF THE AFFIDAVIT FORMAT CIRCULATED AMONG THE WORKERS IN COCHIN. EXHIBIT P82 A TRUE COPY OF THE LETTER ISSUED BY THE MINISTRY OF CIVIL AVIATION TO THE DIRECTOR GENERAL DATED 22.7.2016. EXHIBIT P83 A TRUE COPY OF THE JOB NOTIFICATION PUBLISHED IN JULY, 2016 FOR RECRUITMENT FOR MUMBAI AIRPORT.

EXHIBIT P84 A TRUE COPY OF THE REPRESENTATION DATED 18.12.2017 SUBMITTED TO THE RESPONDENTS AND THE POSTAL RECEIPT.

EXHIBIT P85 A TRUE COPY OF THE REPRESENTATION WP(C) NO. 41351 OF 2017

SUBMITTED BY THE 13TH PETITIONER DATED 15.11.2017.

EXHIBIT P86 TRUE COPY OF THE LETTER NO.45/03/2018/02 DATED 26.03.2018.

EXHIBIT P87 A TRUE COPY OF THE JOB NOTIFICATION/WALK-

IN RE-CRUITMENT ISSUED BY THE AIATSL COMPANY.

RESPONDENT EXHIBITS
EXHIBIT R3(A)       TRUE COPY OF THE NOTICE DATED 22.9.2016
                    ISSUED    BY   THE    DY.    CHIEF   LABOUR

COMMISSIONER (CENTRAL) COCHIN TO AIATSL AS WELL AS KHPL EXHIBIT R3(B) TRUE COPY OF THE MINUTES OF THE PROCEEDINGS ON 18.10.2016 ALONG WITH THE LIST OF NAMES EXHIBIT R3(C) TRUE COPY OF THE MINUTES OF THE DISCUSSIONS HELD ON 14.8.2017 BEFORE THE RLC(C) COCHIN EXHIBIT R3(D) TRUE COPY OF THE EMAIL DATED 22.9.2016 SENT BY KHULLUR HOSPITALITY INCLUDING THE STAFF LIST, ALONG WITH STAFF RENEWAL LIST DATED 31.8.2016