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Nizar A.K vs Pallickal Grama Panchayath
2024 Latest Caselaw 19252 Ker

Citation : 2024 Latest Caselaw 19252 Ker
Judgement Date : 1 July, 2024

Kerala High Court

Nizar A.K vs Pallickal Grama Panchayath on 1 July, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE EASWARAN S.
        MONDAY, THE 1ST DAY OF JULY 2024 / 10TH ASHADHA, 1946
                         WP(C) NO. 7007 OF 2018
PETITIONER:

            NIZAR A.K
            S/O.ABDUL KHARIM, AGED 62 YEARS,
            AZIM HOUSE, PALLICKAL P.O.,
            PALLICKAL,THIRUVANANTHAPURAM DISTRICT - 695 604.
            BY ADV SRI.LATHEESH SEBASTIAN


RESPONDENTS:

    1       PALLICKAL GRAMA PANCHAYATH
            PALLICKAL P.O., PALLICKAL,
            THIRUVANANTHAPURAM DISTRICT - 695604
            REPRESENTED BY ITS SECRETARY.
    2       THE SECRETARY
            PALLICKAL GRAMA PANCHAYATH,PALLICKAL P.O.,
            PALLICKAL, THIRUVANANTHAPURAM DISTRICT - 695 604.
            BY ADVS.
            SRI.K.SASIKUMAR -SC
            SMT.RENY ANTO
            SRI.K.SIJU


     THIS     WRIT   PETITION   (CIVIL)    HAVING   BEEN   FINALLY   HEARD
01.07.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7007 OF 2018              2

                          EASWARAN S., J
                   ------------------------------------
                     WP(C)No. 7007 of 2018
                   ------------------------------------
              Dated this the 01st day of July, 2024

                               JUDGMENT

When the matter came for consideration today, the learned

Counsel for the petitioner sought permission to withdraw the writ

petition with liberty to approach this Court as and when situation

warrants in future.

Sd/-

EASWARAN S JUDGE

vnk/-

APPENDIX OF WP(C) 7007/2018

PETITIONER'S EXHIBITS :-

EXT.P1: TRUE COPY OF THE SALE DEED NO.4576/1988 OF KILIMANOOR SRO EXT.P2: TRUE COPY OF THE ROUGH SKETCH OF THE PROPERTY OF THE RESPONDENTS AND THE PROPERTY OF THE PETITIONER. EXT.P3: TRUE COPY OF THE ESTIMATE PREPARED BY THE RESPONDENTS FOR THE CONSTRUCTION OF THE VOLLEY BALL GROUND UNDER THE STYLE AS SPORTS HUB.

EXT.P4: TRUE COPY OF THE REPRESENTATION OF THE PETITIONER.

 
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