Dr Bilu Joy vs K. Meera Ias
2024 Latest Caselaw 19239 Ker

Kerala High Court

Dr Bilu Joy vs K. Meera Ias on 1 July, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

      MONDAY, THE 1ST DAY OF JULY    2024 / 10TH ASHADHA, 1946

                      CON.CASE(C) NO. 913 OF 2024

  AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.35222 OF 2023 OF
                       HIGH COURT OF KERALA

PETITIONER:

              DR BILU JOY AGED 44 YEARS S/O JOY JOSEPH, KANDAMKULAM
              HOUSE PUZHAVATH P.O, CHANGANACHERRY, KOTTAYAM
              DISTRICT, PIN - 686101
              BY ADVS. P.K.SOYUZ E.V.BABYCHAN

RESPONDENT:

              K. MEERA IAS (FATHER'S NAME & AGE NOT KNOWN TO THE
              PETITIONER) REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR
              RDO OFFICE, FORT KOCHI ERNAKULAM, PIN - 682001
              BY SR.GP DEEPA NARAYANAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.07.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C) No. 913 of 2024            :2:


                       VIJU ABRAHAM , J.
             ===========================
                 Con.Case(C) No. 913 of 2024
             ============================
               Dated this the 1st day of July, 2024

                              JUDGMENT

When the matter was taken up for consideration the learned

Counsel for the petitioner submits that directions in the judgment

has been complied with.

In view of the same, above contempt case is closed.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

APPENDIX OF CON.CASE(C) 913/2024

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.PC NO. 35222 OF 2023 DATED 26.10.2023 OF THE HON'BLE HIGH COURT OF KERALA Annexure II TRUE COPY OF THE RECEIPT ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 30.10.2023