The Zamorin Raja Of Calicut vs * V. Haridas
2024 Latest Caselaw 6314 Ker

Kerala High Court

The Zamorin Raja Of Calicut vs * V. Haridas on 29 February, 2024

Author: Amit Rawal

Bench: Amit Rawal

WA No.1717/2023                             1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MR. JUSTICE AMIT RAWAL
                                          &
                        THE HONOURABLE MRS. JUSTICE C.S. SUDHA
              Thursday, the 29th day of February 2024 /10th Phalguna, 1945

                                  WA NO. 1717 OF 2023



        AGAINST JUDGMENT DATED 21/08/2023 IN WP(C) 21539/2023 OF THIS COURT;


APPELLANT/3RD RESPONDENT:


THE ZAMORIN RAJA OF CALICUT, AGED 98 YEARS, HEREDITARY TRUSTEE,


CENTRAL DEVASWOM OFFICE, VALAYANAD, CHALAPPURAM. P.O, KOZHIKODE, PIN- 673002.


BY SENIOR ADVOCATE SRI. S. SREEKUMAR

ADVS. M/S. A.C. VENUGOPAL & VIDHYA A.C.


RESPONDENTS/PETITIONERS AND RESPONDENTS 1, 2 AND 4:


1. *V. HARIDAS, AGED 63 YEARS, EXECUTIVE OFFICER, S/O KESAVAN NAIR


(LATE), THRUPPANGOTTU SIVA TEMPLE, THRUPPANGOTTU P.O., TIRUR,


MALAPPURAM, PIN - 676108.*DECEASED


AND 8 OTHERS.


STANDING COUNSEL SRI. R. LAKSHMI NARAYAN FOR R4 & R5


BY ADVS. M/S. MOHAN C. MENON, A. MEENA, VINOD RAVINDRANATH, K.C. KIRAN, M.R.


MINI, M. DEVESH, NIVEDHITHA PREM V., ANISH ANTONY ANTHAZHATH & THAREEQ ANVER K.


FOR ADDL. R7 TO ADDL. R9


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the Judgment dated 21.08.2023 passed by the
   learned Single Judge in W.P.(C) 21539 of 2023 pending disposal of this
   writ appeal and thus render justice.
 WA No.1717/2023                                2/2




        This Writ Appeal again coming on for orders along with connected
   case on 29/02/2024 upon perusing the appeal memorandum and this Court's
   order dated 26/02/2024, the Court on the same day passed the following:

                                         ORDER

Sri. Sreekumar assisted by Sri. A.C. Venugopal seeks more time to file documents in pursuance of the order dated 26.02.2024.

Post on 04.03.2024 along with W.A.No.1720/2023.

Interim order will continue till then.

SD/- AMIT RAWAL, JUDGE

SD/- C.S. SUDHA, JUDGE

29-02-2024 /True Copy/ Assistant Registrar