Ayyappan Ashokan vs The Commissioner Of Excise
2024 Latest Caselaw 6309 Ker

Kerala High Court

Ayyappan Ashokan vs The Commissioner Of Excise on 29 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 29TH DAY OF FEBRUARY 2024/10TH PHALGUNA, 1945
                  WP(C) NO. 6050 OF 2023
PETITIONER:

         AYYAPPAN ASHOKAN,
         AGED 40 YEARS, S/O ASHOKAN, PARTNER,
         M/S. HOTEL SIXER MAVELIKKARA,
         NANICHAM HOUSE, VADAKKEVILA P.O.,
         MADANADA, KOLLAM, PIN - 691 010.

         BY ADV
         BIJU ABRAHAM

RESPONDENTS:

    1    THE COMMISSIONER OF EXCISE,
         COMMISSIONERATE, EXCISE HEADQUARTERS VIKAS
         BHAVAN P.O., NANDAVANAM, THRIUVANTHAPURAM,
         PIN - 695 033.

    2    K.P INDRABALAN,
         AGED 64 YEARS, S/O K.G PURUSHOTHMAN,
         PARTNER, M/S. HOTEL SIXER MAVELIKKARA
         INDRAPRASTHAM, HOUSE,
         THAMARAKKULAM VILLAGE,
         MAVELIKKARA, ALAPPUZHA,
         PIN - 690 505.

         BY ADVS.
         M.G.KARTHIKEYAN, FOR R2
         NIREESH MATHEW
         REKHA C.NAIR,SENIOR GOVERNMENT PLEADER,FOR R1

     THIS WRIT PETITION (CIVIL) HAVING COME UP            FOR
ADMISSION ON 29.02.2024, THE COURT ON THE SAME            DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.6050 of 2023

                               :2:




                          JUDGMENT

Dated this the 29th day of February, 2024

In view of the not press memo dated 21.02.2024

filed by the Counsel appearing for the petitioner, the writ

petition is dismissed as not pressed.

Sd/-

N. NAGARESH JUDGE AMR