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Thomas T.J vs Prof. Dr. Prakash Kumar B
2024 Latest Caselaw 6304 Ker

Citation : 2024 Latest Caselaw 6304 Ker
Judgement Date : 29 February, 2024

Kerala High Court

Thomas T.J vs Prof. Dr. Prakash Kumar B on 29 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

Con.Case(C) No.2305/2023                              1/1

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
              Thursday, the 29th day of February 2024 / 10th Phalguna, 1945

                       CONTEMPT CASE(C) NO. 2305 OF 2023(S) IN WP(C) 28478/2018


        PETITIONER/PETITIONER IN WPC:


                 THOMAS T.J, AGED 69 YEARS, S/O. JOSEPH T.K,

                 RESIDING AT THOPPIL HOUSE, VELLAPPALLY P.O,

                 PALA - 686 574.

                BY ADVOCATES M/S. C. JOSEPH ANTONY & JOSEPH JOSE

        RESPONDENT/1ST RESPONDENT IN WPC:


                 PROF. DR. PRAKASH KUMAR B, REGISTRAR,

                 MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS P.O,

                 ATHIRAMPUZHA, KOTTAYAM - 686 560.

                 BY SRI.SURIN GEORGE IPE, STANDING COUNSEL


        This Contempt of court case (civil) having come up for orders on
   29.02.2024, the court on the same day passed the following:

                                               ORDER

Sri.Surin George Ipe seeks 10 days time to report full compliance of the directions in the judgment.

Post on 12.03.2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

29-02-2024 /True Copy/ Deputy Registrar

 
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