Ponnamma Baby vs Eby John
2024 Latest Caselaw 6303 Ker

Kerala High Court

Ponnamma Baby vs Eby John on 29 February, 2024

                                           1/1

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT
                   THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
          Thursday, the 29th day of February 2024 / 10th Phalguna, 1945
                         RSA NO. 508 OF 2023(FILING NO.)
       AGAINST JUDGMENT AND DECREE DATED 28.02.2023 IN AS 43/2019 OF SUB
                                COURT,KOTTARAKKARA
  IN THE JUDGMENT AND DECREE DATED 18.09.2018 IN OS 309/2013 OF MUNSIFF COURT,
                                   KOTTARAKKARA
  APPELLANTS/RESPONDENTS IN A.S.No.43/2019/PLAINTIFFS IN O.S.309/2013:

   1.PONNAMMA BABY,AGED 82 YEARS,W/O LATE BABY PARAKKAL VATTAVILA VEEDU,
   SURABHI ROAD PULAMON P.O,KOTTARAKKARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM
   DISTRICT., PIN - 691531

   2. CHACKO,AGED 59 YEARS,S/O LATE BABY PARAKKAL VATTAVILA VEEDU, SURABHI
   ROAD PULAMON P.O., KOTTARAKKARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM
   DISTRICT., PIN - 691531

   3. SHERLY,AGED 64 YEARS,D/O PONNAMMA BABY, EDAKKAMANNIL HOUSE,
   THRIKKAKKARA,KOCHI., PIN - 682021

   4. JANCY KUNJUMON,AGED 62 YEARS,D/O PONNAMMA BABY KIZHAKKEMUKALUVILA,
   NEDUMPAYIKULAM,KUNDARA, KOLLAM, PIN - 691501

   5. SHEELA,KUNJUMON AGED 57 YEARS,D/O PONNAMMA BABY VALIYAVILA PUTHEN
   VEEDU, AMBALAKKARA,VALAKOM, KOTTARAKKARA, PIN - 691532

   6. SUNI BABY,AGED 54 YEARS,D/O PONNAMMA BABY, KURIYOTTU KIZHAKKEKKARA
   PUTHEN VEEDU,CHAKKUVARAKKAL, KOTTARAKKARA, PIN - 691538

      BY ADVS.SWAPNA VIJAYAN,K.V.ANIL KUMAR,RADHIKA S.ANIL,
  RESPONDENT/APPELLANT IN A.S.43/2019/RESPONDENT IN O.S.309/2013:

        DR.EBY JOHN,AGED 53 YEARS,S/O JOHN ROSE LAND,SURABHI ROAD, PULAMON
        P.O KOTTARAKKARA VILLAGE,KOTTARAKKARA TALUK, KOLLAM DISTRICT, PIN -
        691531.

      BY ADV SANTHOSH P.ABRAHAM
       This Unnumbered Regular second appeal (filing number 508/2023)again
  coming on for orders on 29.02.2024 and this Court's order dated
  27.09.2023, the court on the same day passed the following:
                                     ORDER

Registry is directed to number the second appeal and post for admission on 05/03/2024.

Sd/- A. BADHARUDEEN JUDGE

29-02-2024 /True Copy/ Assistant Registrar