Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Puthiyapramban Purushothaman vs Nadukandiyil Mangadan Savithri
2024 Latest Caselaw 6265 Ker

Citation : 2024 Latest Caselaw 6265 Ker
Judgement Date : 29 February, 2024

Kerala High Court

Puthiyapramban Purushothaman vs Nadukandiyil Mangadan Savithri on 29 February, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
   THURSDAY, THE 29TH DAY OF FEBRUARY 2024 / 10TH PHALGUNA, 1945
                       RSA NO. 900 OF 2019
AGAINST THE JUDGMENT AND DECREE DATED 31.01.2019 IN AS 114/2016 OF
            ADDITIONAL DISTRICT COURT-III, THALASSERY
JUDGMENT AND DECREE DATED 18.02.2008 IN OS 5/2008 OF MUNSIF COURT,
                           KUTHUPARAMBA
APPELLANTS/APPELLANTS DEFENDANTS 1 TO 4:

    1     PUTHIYAPRAMBAN PURUSHOTHAMAN
          AGED 61 YEARS
          S/O.THALAS, NO OCCUPATION,
          MANATHANA AMSOM, MURINGODI DESOM,
          P.O.THALASSERY, KANNUR DISTRICT-670 673.

    2     BROTHER PUTHIYAPARAMBAN RAJAN,
          AGED 59 YEARS
          AGRICULTURIST, MANATHANA AMSOM,
          MANATHANA AMSOM, MURINGODI DESOM,
          P.O.THALASSERY, KANNUR DISTRICT-670 673.

    3     BROTHER PUTHIYAPARAMBAN HAREENDRAN,
          AGED 57 YEARS
          MANATHANA AMSOM, MURINGODI DESOM,
          P.O.THALASSERY, KANNUR DISTRICT-670 673.

    4     SISTER PUTHIYAPARAMBAN VANAJA,
          AGED 55 YEARS
          MANATHANA AMSOM, MURINGODI DESOM,
          P.O.THALASSERY, KANNUR DISTRICT-670 673.

          BY ADV V.PREMCHAND



RESPONDENTS/RESPONDENT/PLAINTIFFS AND DEFENDANTS 5 TO 7:

    1     NADUKANDIYIL MANGADAN SAVITHRI
          AGED 59 YEARS
          D/O.KRISHNAN, KOTTAYAM AMSOM,
          KINAVAKKAL DESOM, KOTTAYAM MALABAR P.O.,
          THALASSERY, KANNUR DISTRICT, PIN-670 643.

    2     SISTER NADUKANDIYIL MANGADAN SARADA,
 RSA NO. 900 OF 2019
                                   2


               AGED 63 YEARS
               KOTTAYAM AMSOM, KINAVAKKAL DESOM,
               KOTTAYAM MALABAR P.O., THALASSERY, KANNUR
               DISTRICT, PIN-670 643.

    3          SISTER NADUKANDIYIL MANGADAN LEELA,
               AGED 61 YEARS
               KOTTAYAM AMSOM, KINAVAKKAL DESOM,
               KOTTAYAM MALABAR P.O., THALASSERY,
               KANNUR DISTRICT, PIN-670 643.

    4          NADUKANDIYIL MANGADAN SHAJI,
               S/O.YESODHA, KOTTAYAM AMSOM,
               KINAVAKKAL DESOM, KOTTAYAM MALABAR P.O.,
               THALASSERY, KANNUR DISTRICT, PIN-670 643.

    5          BROTHER NADUKANDIYIL MANGADAN SHAMEER,
               AGED 43 YEARS
               KOTTAYAM AMSOM, KINAVAKKAL DESOM,
               KOTTAYAM MALABAR P.O., THALASSERY,
               KANNUR DISTRICT, PIN-670 643.

    6          BROTHER NADUKANDIYIL MANGADAN SHARATH,
               AGED 40 YEARS
               KOTTAYAM AMSOM, KINAVAKKAL DESOM,
               KOTTAYAM MALABAR P.O., THALASSERY,
               KANNUR DISTRICT, PIN-670 643.


        THIS    REGULAR   SECOND   APPEAL   HAVING    COME    UP    FOR
ADMISSION       ON   29.02.2024,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 RSA NO. 900 OF 2019
                             3




                        JUDGMENT

Dated this the 29th day of February, 2024

The learned counsel for the appellants submitted that

since connected RSA No.496/2019 is dismissed, this regular

second appeal is not pressed. Accordingly, this regular

second appeal is dismissed as not pressed.

Sd/-

A. BADHARUDEEN JUDGE nkr

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter