Dinesh Kumar N vs Jafar N M
2024 Latest Caselaw 6257 Ker

Kerala High Court

Dinesh Kumar N vs Jafar N M on 29 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 29TH DAY OF FEBRUARY 2024 / 10TH PHALGUNA, 1945
                 CON.CASE(C) NO. 414 OF 2024
AGAINST THE JUDGMENT WP(C) 9994/2023 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:

    1     DINESH KUMAR N
          AGED 50 YEARS
          S/O. NARAYANAN, CHERUVATH HOUSE,
          MEPPAYUR POST, KOZHIKODE DISTRICT, UPSA,
          VILAYATTUR ELAMPILAD MUP SCHOOL, MEPPAYUR POST,
          KOZHIKODE DISTRICT., PIN - 673524
    2     SANI P
          AGED 46 YEARS
          W/O. SANTHOSEKUMAR, KOMAMBATH VEEDU,
          KEEZHPAYYUR POST, KOZHIKODE DISTRICT,UPSA,
          VILAYATTUR ELAMPILAD MUP SCHOOL, MEPPAYUR POST,
          KOZHIKODE DISTRICT, PIN - 673524
    3     LINSA L S
          AGED 44 YEARS
          W/O. ASHOKAN, NAGAM PUTHUKKUDI HOUSE,
          CHERUVANNUR POST, MEPPAYUR, KOZHIKODE DISTRICT,
          UPSA, VILAYATTUR ELAMPILAD MUP SCHOOL, MEPPAYUR
          POST, KOZHIKODE DISTRICT, PIN - 673524
          BY ADVS.
          POOVAMULLE PARAMBIL ABDULKAREEM
          K.N.KUMARASWAMY SARMA

RESPONDENT/4TH RESPONDENT:

          JAFAR N M
          ASSISTANT EDUCATIONAL OFFICER,
          OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
          MELADY, KOZHIKODE DISTRICT, PIN - 673522
          SRI.BIJOY CHANDRAN, SR.GP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 29.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CO(C).No.414/2024

                                2




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
           Contempt Case (C). No.414 of 2024
            ----------------------------------------------
         Dated this the 29th day of February, 2024


                          JUDGMENT

Both sides submitted that the directions in the

judgment dated 03.04.2023 in W.P.(C). No.9994/2023 are

complied.

Hence this contempt case is closed.

sd/-

P.V.KUNHIKRISHNAN JV JUDGE

APPENDIX OF CON.CASE(C) 414/2024

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 03/04/2023 PASSED BY THIS HON'BLE