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A.A.Mohammed Nizam vs K.Subaida
2024 Latest Caselaw 6248 Ker

Citation : 2024 Latest Caselaw 6248 Ker
Judgement Date : 29 February, 2024

Kerala High Court

A.A.Mohammed Nizam vs K.Subaida on 29 February, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
       Thursday, the 29th day of February 2024 / 10th Phalguna, 1945


                            AR NO. 175 OF 2023
PETITIONER:

  1. A.A. MOHAMMED NIZAM, AGED 43 YEARS, MANAGING PARTNER, KING BEEDI
     COMPANY, S/O. LATE SHRI. A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE,
     PADIYAM P.O., MUTTICHUR, THRISSUR DISTRICT. PIN-680641. NOW CONVICT
     UNDERGOING LIFE IMPRISONMENT IN THAVANNUR CENTRAL PRISON, AS PER
     JUDGMENT DTD. 20.01.2016 IN SC NO. 300/2015 ON THE FILES OF HON'BLE
     IST ADDL. SESSION'S COURT, THRISSUR.

   BY ADV. SRI. MILLU DANDAPANI
RESPONDENTS:

  1. K.SUBAIDA, PARTNER, KING BEEDI COMPANY, W/O. LATE SHRI. A.B. ABDUL
     KADAR, ADAKKAPARAMBIL HOUSE, PADIYAM P.O, MUTTICHUR, THRISSUR
     DISTRICT. PIN - 680641.
  2. A.A.ABDUL NIZAR, JOINT MANAGING PARTNER KING BEEDI COMPANY, S/O.
     LATE SHRI. A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE,
     PADIYAM.P.O, MUTTICHUR, THRISSUR DISTRICT. PIN - 680641
  3. A.A. ABDUL RAZACK, JOINT MANAGING PARTNER, KING BEEDI COMPANY, S/O.
     LATE SHRI.A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE, PADIYAM
     P.O., MUTTICHUR, THRISSUR DISTRICT. PIN - 680641
  4. B.P. BASHEER ALI, PARTNER, KING BEEDI COMPANY, S/O. LATE SHRI. B.P.
     USMAN BUNGLAYIL KARIYAMKODE, ANIKODE, PALAKKAD. PIN - 678101

   R2 & R3 BY ADVS. M/S. FAZIL P., SAJU THALIATH, JITHIN PAUL VARGHESE,
   JAYASREE MANOJ, C.PRABITHA, FADIL FAZIL, ASWATHY JAYACHANDRAN
   R4 BY ADVS. M/S. RAJIT, AJAIY BASKAR

   This Arbitration request having come up for orders on 29.02.2024 upon
   perusing this Court's order dated 23.02.2024, the court on the same day
   passed the following:
                                       T.R. RAVI, J.
                      --------------------------------------------
                                  AR.No.175 of 2023
                          --------------------------------------------
                    Dated this the 29th day of February, 2024

                                      ORDER

An interim report has been submitted by the Mediator

requesting for a direction to produce the petitioner from the

Central Prison and Correctional Home, Viyyur, Thrissur on

05.03.2024 for conducting further discussion in the matter.

There will hence be a direction to the Registry to issue

production order as requested by the Mediator in the interim

report dated 27.02.2024.

Post on 07.03.2024.

Sd/-

T.R.RAVI JUDGE

LEK

29-02-2024 /True Copy/ Deputy Registrar

 
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