Citation : 2024 Latest Caselaw 6192 Ker
Judgement Date : 29 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
THURSDAY, THE 29TH DAY OF FEBRUARY 2024 / 10TH PHALGUNA, 1945
OP(KAT) NO. 447 OF 2022
AGAINST THE ORDER/JUDGMENT DATED 04.11.2022 IN OA (EKM) NO.112 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/S/APPLICANTS IN THE O.A.:
1 VYSAKH V.,
AGED 30 YEARS,
S/O. K.N.VIJAYAKUMAR, KALLELIL HOUSE, ARUVAPPARA P.O.,
KURUPPAMPADY VIA., PERUMBAVOOR, ERNAKULAM DISTRICT.,
KOCHI - 683545
2 VIPIN THOMAS,
AGED 30 YEARS
S/O THOMAS P. THOMAS, HALLELUJAH APARTMENTS, SANTHI
NAGAR, KAKKANAD, THRIKKAKARA P.O., ERNAKULAM DIST., PIN
- 682021
BY ADV S.RAMESH
RESPONDENT/S/RESPONDENTS IN THE O.A.:
1 STATE OF KERALA ,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT,
LABOUR DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 DIRECTOR,
DEPARTMENT OF NATIONAL EMPLOYMENT SERVICE, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM., PIN - 695033
3 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY THE SECRETARY, PATTOM PALACE P.O.,
THIRUVANANTHAPURAM., PIN - 695004
4 SUJITH S.G.,
AGED 36 YEARS
S/O M.SUKUMARAN NAIR, SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT SUJI VIHAR,
NILAMA, OOKKODU P.O., THIRUVANANTHAPURAM., PIN - 695020
5 SEENA VIJAYAN V.S. ,
AGED 44 YEARS
W/O HARIPRASAD P., HEAD CLERK, DISTRICT EMPLOYMENT
EXCHANGE, KOLLAM - 691041, RESIDING AT SREEKOVIL, T.C.
12/1377-1, KSRA-127, THIRUVANANTHAPURAM., PIN - 695035
O.P.(KAT) 447 OF 2022
2
6 AJITHA L. ,
AGED 44 YEARS, W/O SONIL BABU C.J., HEAD CLERK,
DIRECTORATE OF EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING
AT ARYA NIVAS, LISAVIR, KOTTUKONAM, VENPAKAL, VENPAKAL
P.O., THIRUVANANTHAPURAM., PIN - 695310
7 PRAVEEN KUMAR T.R. ,
AGED 41 YEARS, S/O G.RAGHAVAKURUP, SENIOR CLERK,
DIRECTORATE OF EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING
AT HARIHARASADANAM, ELAMKULAM, KALLUVATHUKKAL P.O.,
KOLLAM., PIN - 691578
8 NIYAS A. ,
AGED 42 YEARS
S/O ABDUL RAHUMAN, SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, PIN-695031, RESIDING AT
NIYAS MANZIL, AYIRAMTHENGU, KOOTTIKKADA P.O., KOLLAM.,
PIN - 691020
9 DEVIKA RANI S. ,
AGED 50 YEARS
W/O MANOJ KUMAR N., SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT SHRILEKSHMI,
INCHIPULLUVILA, PAPPANAMKODE P.O., THIRUVANANTHAPURAM.,
PIN - 695018
10 SHAFI S.,
AGED 41 YEARS
S/O SHARAFUDEEN A., SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT S.L. MANZIL,
VITTIYAM, PAYAD P.O., THIRUVANANTHAPURAM., PIN - 695014
11 KUMARI SREEJA V.P.,
AGED 45 YEARS
W/O SAJEEV KUMAR N., SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT PARPPIDAM,
PULIMOODU, PULIYARAKONAM P.O, THIRUVANANTHAPURAM., PIN -
695110
12 REMYA U.S.,
AGED 35 YEARS
SENIOR CLERK, DIRECTORATE OF EMPLOYMENT,
THIRUVANANTHAPURAM, RESIDING AT ANEYAM, ARUVIPPARA,
MALAYINKIL P.O., THIRUVANANTHAPURAM., PIN - 695571
13 KAVITHA A.M.,
AGED 33 YEARS, W/O ATHUL R., SENIOR CLERK, DIRECTORATE
OF EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT
GOWRISANKARAM, T.C. 41/1166, GRA-B-132/3, SREEKRISHNA
LANE, KURIVIKKAVU, VATTIYURKAVU P.O.,
THIRUVANANTHAPURAM., PIN - 695013
O.P.(KAT) 447 OF 2022
3
14 HARISH S.,
AGED 40 YEARS
S/O SIVADASA KURUP, CLERK, DIRECTORATE OF EMPLOYMENT,
THIRUVANANTHAPURAM, RESIDING AT CHITRA, NEAR TOWN UPS,
PALACE ROAD, ATTINGAL, THIRUVANANTHAPURAM., PIN - 695101
15 GIPSON M.J.,
AGED 41 YEARS
S/O JARARD, SENIOR CLERK, DIRECTORATE OF EMPLOYMENT,
THIRUVANANTHAPURAM, RESIDING AT MOLUVILAYILO HOUSE,
MANAKKARA, SASTHAMCOTTA PO, KOLLAM., PIN - 690521
16 SOORJITH SINGH S.S. ,
AGED 36 YEARS
S/O P.N.SREEKUMAR, CLERK, DIRECTORATE OF EMPLOYMENT,
THIRUVANANTHAPURAM, RESIDING AT SREE SURYA, T,C,
79/2235(1), MAVARATHALA ROAD, KARIKKAKOM,
THIRUVANANTHAPURAM., PIN - 695007
17 RAKHIL S. ,
AGED 37 YEARS
S/O SANTHAN, SENIOR CLERK, TOWN EMPLOYMENT EXCHANGE,
ATTINGAL, THIRUVANANTHAPURAM - 695610, RESIDING AT
INDIRA VILASAM, KALLAMBALAM P.O., THIRUVANANTHAPURAM.,
PIN - 695605
18 AKARSH MURALI,
AGED 28 YEARS
SENIOR CLERK, PROFESSIONAL AND EXECUTIVE EMPLOYMENT
EXCHANGE, THIRUVANANTHAPURAM, RESIDING AT VIHAYAS,
PAKALKURI P.O., PALLIKKAL, THIRUVANANTHAPURAM., PIN -
695001
19 FASEELA P.A.,
AGED 40 YEARS
W/O MUHAMMED IQBAL K.A., SENIOR CLERK, DISTRICT
EMPLOYMENT EXCHANGE, ALAPPUZHA - 688 004, RESIDING AT
KORATH HOUSE, AVAROKUNNU P.O., FOURTH ARYAD, ALAPPUZHA.,
PIN - 688006
20 NAHAS AHAMMED,
AGED 38 YEARS
S/O AHAMMAD KUNJU, SENIOR CLERK, DISTRICT EMPLOYMENT
EXCHANGE, THIRUVANANTHAPURAM, RESIDING AT NAHAS MANZIL,
POOVACHAL, POOVACHAL P.O., THIRUVANANTHAPURAM., PIN -
695019
21 RAJESH ,
AGED 47 YEARS,
S/O N.VELAYUDHAN NAIR, SENIOR CLERK, UNIVERSITY
EMPLOYMENT INFORMATION AND GUIDANCE BUREAU,
O.P.(KAT) 447 OF 2022
4
THIRUVANANTHAPURAM - 695 019, RESIDING AT NIKUNJAM,
THOZHUVANCODE, VATTIYOORKAVU P.O., THIRUVANANTHAPURAM.,
PIN - 695511
22 SHYMA L.
AGED 40 YEARS
W/O HARIDAS M., SENIOR CLERK, DIRECTORATE OF EMPLOYMENT,
THIRUVANANTHAPURAM, RESIDING AT B-3, CONTONMENT POLICE
QUARTERS, PALAYAM, THIRUVANANTHAPURAM., PIN - 695001
23 PRATHIBHA B.C.
AGED 40 YEARS
W/O PAUL SATHYAN, SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM, RESIDING AT PRATHYASHA,
MALAYAM, MALAYAM P.O., THIRUVANANTHAPURAM., PIN - 695571
24 SREEHARI PAVITHRAN
AGED 33 YEARS
S/O V.PAVITHRAN, SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM - 695 031, RESIDING AT
SLRA-38, SK LANE, KALLUMOODU, ANAYARA P.O.,
THIRUVANANTHAPURAM., PIN - 695029
25 LEKHA RAO
AGED 39 YEARS, W/O GANESH RAO, SENIOR CLERK, TOWN
EMPLOYMENT EXCHANGE, PARAVUR, KOLLAM, RESIDING AT
NAYANAM, AKKOLICHERRY, MAYYANADU P.O., KOLLAM., PIN -
691303
26 ANU V.R.
AGED 36 YEARS, W/O NAVEEN SHYAM S., HEAD CLERK, TOWN
EMPLOYMENT EXCHANGE, KAYAMKULAM, ALAPPUZHA, RESIDING AT
MANTHARAM, PALATHARA, THOTTAMALA P.O., KOLLAM., PIN -
691010
27 LALY K.
AGED 43 YEARS
W/O BOSE (LATE), SENIOR CLERK, SPECIAL EMPLOYMENT
EXCHANGE FOR DIFFERENTLY ABLED, KOLLAM - 691 001,
RESIDING AT SANKEERTHANAM, VISHNATHUKAVU NAGAR-44,
THIRUMULLAVARAM P.O., PIN - 691012
28 SAJAN A.
AGED 43 YEARS
W/O ALIYARKUNJU A.S., SENIOR CLERK, DIRECTORATE OF
EMPLOYMENT, THIRUVANANTHAPURAM - 65 001, RESIDING AT AL
AMEN MANZIL, VATTAKKULAM, ARUVIKKARA P.O.,
THIRUVANANTHAPURAM., PIN - 695564
BY ADVS.
M.U.VIJAYALAKSHMI
K.JAJU BABU (SR.)(K/116/1981)
O.P.(KAT) 447 OF 2022
5
BRIJESH MOHAN(K/1851/1999) FOR R2
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 29.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
O.P.(KAT) 447 OF 2022
6
JUDGMENT
Dated this the 29th day of February, 2024
A.MUHAMED MUSTAQUE(J)
The petitioners submitted that they are satisfied with Ext.P9
order. In that view of the matter, the petitioners are free to
approach the competent forum to implement Ext.P9, which will be
subject to any challenge, if any, made against Ext.P9.
The Original Petition stands disposed of as above.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE
Sd/-
SHOBA ANNAMMA EAPEN, JUDGE RK O.P.(KAT) 447 OF 2022
APPENDIX OF OP(KAT) 447/2022
PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE NOTIFICATION PUBLISHED IN THE GAZETTE DATED 30-12-2016, CATEGORY NO.435/2016.
Annexure A2 TRUE COPY OF THE RANKED LIST NO.
65/19/SS IV, CATEGORY NO. 435/2016 PUBLISHED BY THE PSC WITH EFFECT FROM 24-1-2019.
Annexure A3 TRUE COPY OF THE SPECIAL RULES IN RESPECT OF THE KERALA NATIONAL EMPLOYMENT SUBORDINATE SERVICE, ISSUED AS PER G.O.MS. NO. 273/67/HLD DATED 28- 4-1967.
Annexure A4 TRUE COPY OF THE AMENDMENT OF THE SPECIAL RULES AS PER G.O.(MS) NO. 37/73/LAB DATED 11-7-1973 REDUCING THE QUOTA FOR DIRECT RECRUITMENT. Annexure A5 TRUE COPY OF THE LETTER NO.DE/353/ 2019-J1 DATED 26-2-2019 FURNISHING THE INFORMATION REGARDING 168 POSTS UNDER THE RTI ACT.
Annexure A6 TRUE COPY OF THE LETTER NO. J1/ 3615/2019/DE DATED 28-10-2019 FURNISHING INFORMATION REGARDING TEMPORARY POSTS.
Annexure A6(a) TRUE COPY OF THE RELEVANT PAGES OF THE STATEMENT SHOWING THE DETAILS OF TEMPORARY POSTS.
Annexure A7 TRUE COPY OF THE PROCEEDINGS NO.
J1/21240/12/DE DATED 18-3-2013 ISSUED BY THE 2ND RESPONDENT.
Annexure A8 TRUE COPY OF THE RELEVANT PAGES OF THE FINAL SENIORITY LIST OF JUNIOR EMPLOYMENT OFFICER.
Annexure A9 TRUE COPY OF THE COMMON TRANSFER AND POSTINGS ORDER NO. J1/752/DE DATED 20- 6-2019 ISSUED BY THE 2ND RESPONDENT. Annexure A10 TRUE COPY OF THE LETTER NO. DE/ 1065/2019-J1 DATED 28-3-2019 ISSUED O.P.(KAT) 447 OF 2022
UNDER THE RTI ACT.
Annexure A11 TRUE COPY OF THE REPRESENTATION DATED 10-10-2019 SUBMITTED BY THE APPLICANTS BEFORE THE 2ND RESPONDENT. Annexure A12 TRUE COPY OF THE REPLY GIVEN BY THE 2ND RESPONDENT AS PER COMMUNICATION NO. J1/4406/2019/ DE DATED 19-11-2019. Annexure R2(a) TRUE COPY OF THE GOVT. LETTER NO.
G1/65/2016/LBRD DATED 6-4-2018 ISSUED BY THE 1ST RESPONDENT.
Annexure R2(b) TRUE COPY OF THE RELEVANT PORTION OF THE PAY REVISION ORDER, G.O.(P) NO. 7/2016/FIN. DATED 20-1-2016, ISSUED BY THE GOVERNMENT.
Annexure R2(c) TRUE COPY OF THE LETTER NO.
J1/4406/2019/DE DATED 19-11-2019 (REPLY) OF THE 2ND RESPONDENT. Annexure A13 TRUE COPY OF THE GOVT. ORDER, G.O.(P) NO. 27/2021/FIN DATED 10-2-2021 ISSUED BY THE GOVERNMENT.
Annexure A13(a) TRUE COPY OF THE REPORT OF THE XITH PAY REVISION COMMISSION, KERALA ISSUED IN JANUARY, 2021.
Annexure A14 TRUE COPY OF THE NEWS ITEM PUBLISHED IN THE MALAYALA MANORAMA DAILY DATED 15-2- 2022.
Annexure A15 TRUE COPY OF THE GAZETTE NOTIFICATION DATED 28-2-2022 ISSUED BY THE 3RD RESPONDENT, PSC.
Exhibit P1 TRUE COPY OF THE ORIGINAL APPLICATION, O.A.(EKM) NO. 112/2020, FILED BY THE PETITIONERS/ APPLICANTS BEFORE THE HON'BLE TRIBUNAL, ON 16-1-2020. Exhibit P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT IN THE O.A. ON 16-12-2020.
Exhibit P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE ADDL. RESPONDENTS 4 TO 28 IN THE O.A. ON 29-11-2021.
Exhibit P4 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONERS/ APPLICANTS IN THE O.A. ON 25-3-2021.
Exhibit P5 TRUE COPY OF THE M.A. TO ACCEPT O.P.(KAT) 447 OF 2022
ADDITIONAL DOCUMENTS FILED BY THE PETITIONERS/ APPLICANTS IN THE O.A. ON 12-5-2022.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 12-1-2022 IN THE O.A.(EKM) NO. 112/2020 OF THE HON'BLE TRIBUNAL.
Exhibit P7 TRUE COPY OF THE ORDER DATED 4-11-2022 IN O.A.(EKM) NO. 112/2020 OF THE HON'BLE TRIBUNAL.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER DATED 27-12-2022 PASSED BY THIS HONOURABLE COURT IN THIS O.P.(KAT).
Exhibit P9 TRUE COPY OF THE ORDER, G.O.(RT) NO.
820/2023/LBR DATED 1-7-2023 ISSUED BY THE 1ST RESPONDENT.
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