Kerala High Court
Jagadeesan.K.K vs State Of Kerala on 27 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
TUESDAY, THE 27TH DAY OF FEBRUARY 2024 / 8TH PHALGUNA, 1945
WP(C) NO. 43487 OF 2023
PETITIONERS:
1 JAGADEESAN.K.K
AGED 42 YEARS SECURITY, MAMANIKKUNNU SREE MAHADEVI
TEMPLE, MAMANAM, P.O., IRIKKUR, KANNUR, RESIDING AT
RAMALAYAM, KOLOLAM, EDAYANNUR.P.O., KANNUR, PIN -
670695
2 RAHUL.K
SECURITY, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT RAHUL
NIVAS, VENDUTTAI, PINARAYI.P.O, PIN - 670741
3 U.V.UNNIKRISHNAN
VADHYAM, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT SREERAGAM,
KODOLIPRAM, PALAD PATTANNUR.PO, IRIKKUR, KANNUR., PIN -
670695
4 MOHANAKRISHNAN
LODGE SUPERVISOR, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT SREESHYLAM,
VADAKKUMPAD.P.O., THALASSERY., PIN - 670105
5 RAHUL RAGHUNATH.K.K.,
ASSISTANT STOREKEEPER, MAMANIKKUNNU SREE MAHADEVI
TEMPLE, MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT
SREEDEVI HOUSE, KALIAD, IRIKKUR, KANNUR,, PIN - 670593
6 SREEDARAN.P.,
TEMPLE SWEEPER, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT
PONNAMBILATH HOUSE, KUTHUPARAMBA.P.O, NEAR
THIRUVANCHERIKAVU, KANNUR, PIN - 670643
7 K.J.SIVADAS
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT
THAZHATHUVEEDU, KALLIAD.P.O., IRIKKUR, KANNUR, PIN -
WPC 43487/2023
-2-
670593
8 K.T.SAJEEV
CLERK, MAMANIKKUNNU SREE MAHADEVI TEMPLE, MAMANAM,
P.O., IRIKKUR, KANNUR RESIDING AT PERUVANPARAMBU,
IRITTY, PADIYUR.P.O., KANNUR, PIN - 670703
9 K.BAGYANATHAN
PACHAKAM, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT
DEVADEYAM, KOVOOR, PATTANNUR, KANNUR, PIN - 670595
10 C.V.SAJEEVAN
PACHAKAM, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT ANJANA,
PERUMANNU, IRIKKUR, KANNUR, PIN - 670593
11 U.K.CHANDRAN MOOSAD
MELSANTHI, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT SACHIN
NIVAS, NEAR MAMANAM TEMPLE, IRIKKUR, KANNUR., PIN -
670593
12 DEEPAK.K
CLERK, MAMANIKKUNNU SREE MAHADEVI TEMPLE, MAMANAM,
P.O., IRIKKUR, KANNUR RESIDING AT SREEPATHAM,
PATTAKKAL, KALLIAD.P.O., IRIKKUR, KANNUR., PIN - 670593
13 P.PADMANABHAN
PACHAKAM, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR SANOOP NIVAS,
KUTTIYATTUR.P.O., KANNUR ., PIN - 670602
14 BIJU.K
KITCHEN SWEEPER, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR RESIDING AT
KURUPPANKANDY HOUSE, KULINGA, PERUVALATHU
PARAMBU.P.O., -KANNUR, PIN - 670593
15 P.SATHIDEVI
KITCHEN HELPER, MAMANIKKUNNU SREE MAHADEVI TEMPLE,
MAMANAM, P.O., IRIKKUR, KANNUR POODAN HOUSE, KALINAD,
IRIKKUR, KANNUR, PIN - 670593
BY ADVS. BEJOY JOSEPH P.J. GOVIND G. NAIR M.VIJAYAKUMAR
BALU TOM BONNY BENNY
WPC 43487/2023
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RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, REVENUE
(DEVASWOM DEPARTMENT), SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 COMMISSIONER
MALABAR DEVASWOM BOARD, HOUSEFED COMPLEX,
ERANHIPPALAM P.O., CALICUT - 673 006., PIN - 673006
3 MALABAR DEVASWOM BOARD
REPRESENTED BY IT'S SECRETARY. MALABAR DEVASWOM BOARD
HOUSEFED COMPLEX, ERANHIPPALAM P.O., CALICUT, PIN -
673020
4 EXECUTIVE OFFICER
MAMANIKKUNNU SREE MAHADEVI TEMPLE, MAMANAM, P.O.,
IRIKKUR, KANNUR, PIN - 670593
5 KERALA STATE AUDIT DEPARTMENT
REPRESENTED BY DEPUTY DIRECTOR, MALABAR DEVASWOM
AUDIT REGIONAL OFFICE, THALASSERY, THIRUVANGAD.P.O.,
PIN - 670103
BY ADVS. LAKSHMI NARAYAN R. SALIL NARAYANAN K.A.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 43487/2023
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JUDGMENT
(Dated this the 27th February 2024)
The writ petition is filed for the following reliefs:
"i) Issue a writ of certiorari or any other appropriate
writ, order, or direction, quashing the original of Ext.P5
and P6.
ii) Issue a writ of mandamus or any other appropriate
writ, order, or direction, directing or compelling the
respondents not to initiate any proceedings pursuant to
Exts.P5 and P6."
2. Today, as per I.A No.1/24, the petitioner has
produced Ext.P7 Government Order dated 12.02.2024. In view
of the said order, the petitioners' grievances are almost
redressed.
Therefore, the writ petition is closed, with liberty to the
petitioners to move the respondents appropriately if their
grievances are not redressed.
Sd/- BASANT BALAJI
JUDGE
JS
APPENDIX OF WP(C) 43487/2023
PETITIONER EXHIBITS
Exhibit P1 PHOTOSTAT COPY OF THE ORDER G.O.(MS)NO.161/2021/RD
DATED 18.08.2021 ISSUED BY 1ST RESPONDENT
Exhibit P2 PHOTOSTAT COPY OF THE CIRCULAR NO.J4/4063/2018/M.D.B.
DATED 14.09.2021 ISSUED BY COMMISSIONER
Exhibit P3 PHOTOSTAT COPY OF THE ORDER NO.J4/4063/2018/MDB
DATED 30.10.2021 ISSUED BY THE COMMISSIONER
Exhibit P4 PHOTOSTAT COPY OF THE ORDER NO.J4-4063/2018 MDB
DATED 19.01.2022 ISSUED BY THE COMMISSIONER
Exhibit P5 PHOTOSTAT COPY OF THE ORDER NO.J4-4063/2018/MDB
DATED 15.07.2022 ISSUED BY THE COMMISSIONER
Exhibit P6 PHOTOSTAT COPY OF THE ORDER NO.3/2023 DATED
14.12.2023 ISSUED BY 4TH RESPONDENT
Exhibit P7 PHOTOSTAT COPY OF THE ORDER BEARING NO. G.O.
(KAI)NO.41/2024/RD DATED 12.02.2024
