Hameed E vs Sumesh P.R
2024 Latest Caselaw 6131 Ker

Kerala High Court

Hameed E vs Sumesh P.R on 23 February, 2024

Author: C.S.Dias

Bench: C.S.Dias

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
 FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                   CON.CASE(C) NO. 2643 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 20532/2023 OF HIGH COURT OF
                              KERALA
PETITIONER/S:

         HAMEED E
         AGED 55 YEARS
         S/O MOIDEEN, ELAYEDATH HOUSE, KOLATHARA P.O,
         KOZHIKODE DISTRICT, PIN - 673655

         BY ADV JOSEPH GEORGE


RESPONDENT/S:

         SUMESH P.R
         AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
         THE SECRETARY OF REGIONAL TRANSPORT AUTHORITY
         KOZHIKODE, REGIONAL TRANSPORT OFFICE, KOZHIKODE
         P.O, PIN - 673001

         BY ADV SEETHA.S, SENIOR GOVERNMENT PLEADER



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                         2
Contempt Case (C) No.2643 of 2023


                                    C.S.DIAS,J
                   ======================
               Contempt Case (C) No.2643 of 2023
                    -----------------------------------
             Dated this the 23rd day of February, 2024


                                    JUDGMENT

The learned Government Pleader submits that pursuant to

the order dated 5.2.2024, the respondent conducted a hearing

on 6.2.2024 and has passed an order on 14.2.2024. She has

produced the order along with the memo dated 20.2.2024.

2. In the light of the passing of the above order, nothing

further survives in the contempt case.

Resultantly, the contempt case is closed without prejudice

to the right of the petitioner to independently challenge the

impugned order.

SD/-

sks/23.2.2024 C.S.DIAS, JUDGE

Contempt Case (C) No.2643 of 2023

APPENDIX OF CON.CASE(C) 2643/2023

PETITIONER ANNEXURES

Annexure A-1 CERTIFIED COPY OF JUDGMENT DATED 19-07- 2023 IN WP(C) 20532/2023 OF THIS HON'BLE COURT

Annexure A-2 TRUE PHOTOCOPY OF LETTER DATED 03-10-2023 ISSUED BY THE RESPONDENT