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V.Anilkumar vs Union Of India
2024 Latest Caselaw 6126 Ker

Citation : 2024 Latest Caselaw 6126 Ker
Judgement Date : 23 February, 2024

Kerala High Court

V.Anilkumar vs Union Of India on 23 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

WA No.909/2022                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                          &
                     THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
            Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                                WA NO. 909 OF 2022
        AGAINST JUDGMENT DATED 02-06-2022 IN WP(C) 9197/2020 OF THIS COURT
   APPELLANT/PETITIONER:

          V. ANILKUMAR, CHAIRMAN, SREE ANJANEYA MEDICAL TRUST, MALABAR MEDICAL
          COLLEGE, MODAKALLUR, KOZHIKODE - 673 323.

    BY ADVS. M/S. VINOD BHAT & ANAGHA LAKSHMY RAMAN

   RESPONDENTS/RESPONDENTS:

      1. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF
         LABOUR & EMPLOYMENT, NIRMAN BHAVAN, NEAR UDYOG BHAVAN METRO STATION,
         MOULANA AZAD ROAD, NEW DELHI - 110011.

    AND 8 OTHERS.

    BY DEPUTY SOLICITOR GENERAL OF INDIA FOR R1 AND

    GOVERNMENT PLEADER FOR R2 TO R9.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be
   pleased to stay all further proceedings pursuant to Exts.P2 to Ext.P2(O)
   notices pending disposal of the above writ appeal.
        This Writ Appeal again coming on for orders on 23.02.2024, upon
   perusing the appeal memorandum and this Court's order dated 25.01.2024,
   the Court on the same day passed the following:
                                      ORDER

The learned Government Pleader seeks a week's time as a last chance to get instructions in the interlocutory application.

Post on 01.03.2024.

                                                 Sd/-   ANU SIVARAMAN,    JUDGE


                                              Sd/-   C. PRATHEEP KUMAR,    JUDGE




23-02-2024                      /True Copy/                               Assistant Registrar
 

 
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