Mk Meethinkunju vs Meera K Ias
2024 Latest Caselaw 6121 Ker

Kerala High Court

Mk Meethinkunju vs Meera K Ias on 23 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
 FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                 CON.CASE(C) NO. 258 OF 2024
AGAINST THE ORDER/JUDGMENT WP(C) 26928/2023 OF HIGH COURT OF
                             KERALA
PETITIONER/PETITIONER:

          MK MEETHINKUNJU
          AGED 58 YEARS, S/O. KOYA MUHAMAD,
          MUNDETH HOUSE, MEKKALADAY KARA,
          KALADY VILLAGE, ALUVA TALUK,
          ERNAKULAM, PIN - 683574.

          BY ADVS.
          JOBY CYRIAC
          KURIAN K JOSE


RESPONDENT/2ND RESPONDENT:

          MEERA K IAS
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), THE REVENUE DIVISIONAL OFFICER,
          FIRST FLOOR, KB JACOB RD, FORT KOCHI,
          KOCHI, KERALA, PIN - 682001.

          BY ADV.SMT.REKHA C NAIR, SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.258 of 2024

                              :2:




                      JUDGMENT

Dated this the 23rd day of February, 2024

Counsel on either side submit that the direction of this

Court in the judgment dated 17.08.2023 in W.P.(C)

No.26928 of 2023 stands complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF CON.CASE(C) 258/2024

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 17/08/2023 IN WP (C) NO. 26928/2023 OF THIS HON'BLE HIGH COURT Annexure A2 TRUE COPY OF THE POSTAL RECEIPT TO THE RESPONDENT VIA REGISTERED POST