A.A.Mohammed Nizam vs K.Subaida
2024 Latest Caselaw 6101 Ker

Kerala High Court

A.A.Mohammed Nizam vs K.Subaida on 23 February, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

AR No.175/2023                                  1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                       THE HONOURABLE MR. JUSTICE T.R.RAVI
            Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                                AR NO. 175 OF 2023
   PETITIONER:

      1. A.A. MOHAMMED NIZAM, AGED 43 YEARS, MANAGING PARTNER, KING BEEDI
         COMPANY, S/O. LATE SHRI. A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE,
         PADIYAM P.O., MUTTICHUR, THRISSUR DISTRICT. PIN-680641. NOW CONVICT
         UNDERGOING LIFE IMPRISONMENT IN THAVANNUR CENTRAL PRISON, AS PER
         JUDGMENT DTD. 20.01.2016 IN SC NO. 300/2015 ON THE FILES OF HON'BLE
         IST ADDL. SESSION'S COURT, THRISSUR.

        BY ADV. SRI. MILLU DANDAPANI
   RESPONDENTS:

      1. K.SUBAIDA, PARTNER, KING BEEDI COMPANY, W/O. LATE SHRI. A.B. ABDUL
         KADAR, ADAKKAPARAMBIL HOUSE, PADIYAM P.O, MUTTICHUR, THRISSUR
         DISTRICT. PIN - 680641.
      2. A.A.ABDUL NIZAR, JOINT MANAGING PARTNER KING BEEDI COMPANY, S/O.
         LATE SHRI. A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE,
         PADIYAM.P.O, MUTTICHUR, THRISSUR DISTRICT. PIN - 680641
      3. A.A. ABDUL RAZACK, JOINT MANAGING PARTNER, KING BEEDI COMPANY, S/O.
         LATE SHRI.A.B. ABDUL KADAR, ADAKKAPARAMBIL HOUSE, PADIYAM
         P.O., MUTTICHUR, THRISSUR DISTRICT. PIN - 680641
      4. B.P. BASHEER ALI, PARTNER, KING BEEDI COMPANY, S/O. LATE SHRI. B.P.
         USMAN BUNGLAYIL KARIYAMKODE, ANIKODE, PALAKKAD. PIN - 678101

        BY ADVS. M/S. FAZIL P., SAJU THALIATH, JITHIN PAUL VARGHESE, JAYASREE
        MANOJ, C.PRABITHA, FADIL FAZIL, ASWATHY JAYACHANDRAN for R2 & R3 and
        ADVS. M/S. RAJIT, AJAIY BASKAR for R4

     This Arbitration request having come up for admission on 23.02.2024 and upon
perusing this Court's order dated 19.02.2024, the court on the same day passed the
following:

                                                 ORDER

Post after 07.03.2024.

The Mediator may move the Court if necessary.

Sd/- T.R.RAVI, JUDGE

23-02-2024 /True Copy/ Deputy Registrar