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The Village Officer-Kumarakom vs Elsamma Jose
2024 Latest Caselaw 6068 Ker

Citation : 2024 Latest Caselaw 6068 Ker
Judgement Date : 23 February, 2024

Kerala High Court

The Village Officer-Kumarakom vs Elsamma Jose on 23 February, 2024

Author: V.G.Arun

Bench: V.G.Arun

WA No.1690/2023                                   1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
                                             &
                             THE HONOURABLE MR.JUSTICE V.G.ARUN
                  Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                           CM.APPL.NO.1/2023 IN WA NO. 1690 OF 2023

        AGAINST JUDGMENT DATED 04/08/2021 IN WP(C) 24527/2020 OF THIS COURT

   APPLICANTS/APPELLANTS/RESPONDENTS 1 TO 6 IN WP(C):

      1. THE VILLAGE OFFICER,KUMARAKOM, KUMARAKOM VILLAGE OFFICE, KUMARAKOM
         P.O.KOTTAYAM, PIN - 686563.
      2. THE TAHSILDAR (LR)-KOTTAYAM TALUK, TALUK OFFICE, KOTTAYAM, PIN -
         686001.
      3. AGRICULTURAL OFFICER-KUMARAKOM, OFFICE OF THE AGRICULTURAL OFFICER,
         KUMARAKOM, KOTTAYAM - 686563.
      4. LOCAL LEVEL MONITORING COMMITTEE- KUMARAKOM, REPRESENTED BY THE
         CONVENOR, AGRICULTURAL OFFICE, KUMARAKOM, KOTTAYAM- 686563.
      5. REVENUE DIVISIONAL OFFICER,KOTTAYAM, OFFICE OF THE REVENUE
         DIVISIONAL OFFICER, KOTTAYAM - 686001.
      6. THE DISTRICT COLLECTOR,KOTTAYAM, COLLECTORATE-KOTTAYAM, CIVIL
         STATION P.O.KOTTAYAM- 686002.

   RESPONDENT/RESPONDENT/PETITIONER IN WP(C):

          ELSAMMA JOSE ,AGED 56 YEARS W/O JOSE, PAZHAYAKADAVIL, KUMARAKOM,
          KOTTAYAM DISTRICT., PIN - 686563.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 735 days in filing the above appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of GOVERNMENT PLEADER for the applicants and of SRI.AVANEESH KOYIKKARA,
   Advocate for the respondent, the court on the same day passed the
   following:
                                      ORDER

Learned counsel for the respondent seeks time to file counter affidavit in the application for condonation of delay.

Time is granted as prayed for.

List on 24/6/2024.

Sd/- A.J.DESAI CHIEF JUSTICE

Sd/- V.G.ARUN JUDGE

23-02-2024 /True Copy/ Assistant Registrar

 
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