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Muhammed Shafi vs Najmunneesa
2024 Latest Caselaw 6057 Ker

Citation : 2024 Latest Caselaw 6057 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Muhammed Shafi vs Najmunneesa on 23 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

Mat.Appeal No.29/2024                         1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                         THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                             &
                        THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
            Friday, the 23rd day of February 2024 / 4th Phalguna, 1945
                    IA.NO.1/2024 IN MAT.APPEAL NO. 29 OF 2024
                 OP 396/2018 OF FAMILY COURT, OTTAPALAM, PALAKKAD
   APPLICANTS/APPELLANTS:

       1. MUHAMMED SHAFI, AGED 39 YEARS, S/O.ABDUL JABBAR, PARAYIL VALAPPIL
          HOUSE, ALANKODE.P.O, EDAPPAL, MALAPPURAM, PIN - 679585
       2. FATHIMA, AGED 57 YEARS, W/O.ABDUL JABBAR, PARAYIL VALAPPIL HOUSE,
          ALANKODE.P.O, EDAPPAL, MALAPPURAM, PIN - 679585
       3. MUHAMMED SIRAJ @ SHAJI, AGED 37 YEARS, S/O. ABDUL JABBAR, PARAYIL
          VALAPPIL HOUSE, ALANKODE.P.O, EDAPPAL, MALAPPURAM, PIN - 679585
       4. SAUDA, AGED 33 YEARS, W/O.MUHAMMED SHAFI, PACHATH HOUSE, CHEKANOOR,
          MOTHOOR P.O, MALAPPURAM, PIN - 679578
       5. SHEMEERA, AGED 33 YEARS, W/O.INSAF, THAIKKANDI PARAMBIL HOUSE,
          KONDOORKKARA P.O, PATTAMBI, PALAKKAD, PIN - 679313

   RESPONDENTS/RESPONDENTS:

       1. NAJMUNNEESA, AGED 32 YEARS, D/O.USMAN, THERUVATHAKATH HOUSE, DARUL
          AMAN, OTTAPALAM, PALAKKAD, PIN - 679101
       2. SHASA FATHIMA, AGED 7 YEARS, D/O. NAJMUNNEESA, THERUVATHAKATH HOUSE,
           DARUL AMAN, OTTAPALAM, PALAKKAD, PIN - 679101 (2ND RESPONDENT MINOR
           IS REP.BY 1ST RESPONDENT MOTHER)


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the Judgment in O.P.No.396/2018 of the Family Court, Ottapalam, dated
   26/08/2023, pending disposal of the above appeal in the interests of
   justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Order dated
   15/02/2024 and upon hearing the arguments of SRI.V.A.JOHNSON
   (VARIKKAPPALLIL), Advocate for the petitioners, the court passed the
   following:




                                                       P.T.O
 Mat.Appeal No.29/2024                         2/2

                                         ORDER

Interim order is extended by one week.

Post on 01/03/2024.

Sd/- ANU SIVARAMAN JUDGE

Sd/- C.PRATHEEP KUMAR JUDGE

23-02-2024 /True Copy/ Assistant Registrar

 
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