Vishnu S vs Mahathma Gandhi University
2024 Latest Caselaw 6014 Ker

Kerala High Court

Vishnu S vs Mahathma Gandhi University on 23 February, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
                        WP(C) NO. 7134 OF 2024
PETITIONER:

          VISHNU S
          AGED 21 YEARS
          S/O. SANTHOSH A.K,
          RESIDING AT ALUNKAL HOUSE,
          CMC 17, CHERTHALA P.O.,
          ALAPPUZHA DISTRICT, PIN - 688524

          BY ADVS.
          GEORGE MATHEW
          BIJILY JOSEPH
          SUNIL KUMAR A.G
          MATHEW K.T.
          GEORGE K.V.
          STEPHY K REGI
          MEDHA B.S.



RESPONDENTS:

    1     MAHATHMA GANDHI UNIVERSITY
          PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O.,
          KOTTAYAM,
          REPRESENTED BY ITS REGISTRAR., PIN - 686560

    2     MAHATHMA GANDHI UNIVERSITY STUDENTS' UNION
          REPRESENTED BY ITS GENERAL SECRETARY,
          UNION OFFICE,
          PRIYADARSHINI HILLS,
          ATHIRAMPUZHA,
          KOTTAYAM, PIN - 686560

    3     GENERAL CONVENOR & GENERAL SECRETARY
          MAHATHMA GANDHI UNIVERSITY KALOLSAVAM 2023-24,
          ORGANISING COMMITTEE,
          UNION OFFICE,
          PRIYADARSHINI HILLS,
          ATHIRAMPUZHA,
          KOTTAYAM, PIN - 686560

    4     COLLEGE UNION 2023-2024
                                 -2-

WP(C)No.7134 of 2024

            RLV COLLEGE OF MUSIC AND FINE ARTS,
            MINI BYPASS, THRIPUNITHURA,
            ERNAKULAM DISTRICT,
            REP. BY ITS ARTS CLUB SECRETARY., PIN - 682301




            SRI.SURIN GEORGE IPE, SC




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                          -3-

WP(C)No.7134 of 2024

                           MOHAMMED NIAS C.P.J

                         ---------------------

                             WP(C) No.7134 of 2024

                       ---------------------------

                  Dated this the 23rd    day of February, 2024



                                   JUDGMENT

The petitioner seeks permission to participate in the M G University

Kalolsavam that is stated to be held from 26.2.2024 to 3.3.2024. Even going by

the pleadings of the petitioner, he secured only second prize at the college level.

Since the petitioner had only obtained second prize even at the college level, no

direction can be given for participation in the University Kalolsavam. The

allegations levelled by the petitioner for not being placed in the first position are

all factual aspects which cannot be gone into in a writ petition. Under such

circumstances, I am not inclined to grant any relief sought for by the petitioner.

Accordingly, the writ petition is dismissed.

Sd/-

MOHAMMED NIAS C.P.

JUDGE

dlk/23.2.2024

APPENDIX OF WP(C) 7134/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF SCREENING TEST RESULT ALONG WITH SCORE SHEET DTD.12.12.2023 ISSUED BY 4TH RESPONDENT