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Gangadharan. U.K vs The Secretary
2024 Latest Caselaw 5916 Ker

Citation : 2024 Latest Caselaw 5916 Ker
Judgement Date : 23 February, 2024

Kerala High Court

Gangadharan. U.K vs The Secretary on 23 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) No.29974/2023                        1/3                         Order Date : 23-02-2024

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
               Friday, the 23rd day of February 2024 / 4th Phalguna, 1945

                         IA.NO.1/2024 IN WP(C) NO. 29974 OF 2023

   APPLICANT/3RD PARTY SOUGHT TO BE IMPLEADED:

          INDIRA, D/O. BALAN, AGED 57 YEARS, RESIDING AT SREEPARNAM, MAVULLI
          PURATHOOTU,CHENGOTTUKAVU AMSOM, MELUR DESOM, KOYILANDI TALUK,
          KOZHIKKODE DISTRICT ( SOUGHT TO BE IMPLEADED )

   RESPONDENTS/PETITIONER & RESPONDENT 1 & 2:

      1. GANGADHARAN. U.K AGED 60 YEARS S/O. RAGHAVAN, NIDUMKUNIYIL HOUSE,
         ARAVINDHAGHOSH ROAD, POST PUTHUPPANAM, VATAKARA, KOZHIKODE DISTRICT,
         PIN - 673105
      2. THE SECRETARY VATAKARA MUNICIPALITY. VATAKARA POST, KOZHIKODE, PIN -
         673101
      3. REVENUE DIVISIONAL OFFICER VATAKARA POST, KOZHIKODE, PIN - 673101


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to implead the
   applicant as the additional respondent No.3 in the above writ petition to
   meet the ends of justice.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S. E. G. GORDEN, S.K.KRISHNAKUMAR & V.M.MARY HARSHA, Advocates for
   the petitioner and of M/S.V.T.MADHAVANUNNI & ANAND V.S,      Advocates for
   R1, the court passed the following:
 WP(C) No.29974/2023                         2/3                       Order Date : 23-02-2024




                           MURALI PURUSHOTHAMAN, J.
                         ---------------------------------------------
                              W.P (C) No.29974 of 2023
                       -------------------------------------------------
                       Dated this the 23rd day of February, 2024


                                        ORDER

This is an application for impleading.

2. Heard. Allowed.

The additional respondent to file counter affidavit,

if any.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C) No.29974/2023 3/3 Order Date : 23-02-2024

APPENDIX OF WP(C) 29974/2023 Exhibit P1 TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE RESPONDENT NO.1 TO THE PETITIONER DATED 07.10.2011. Exhibit P2 TRUE COPY OF THE ORDER OF THE RESPONDENT NO.1 DATED 12.05.2022.

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER TO THE RESPONDENT NO.2 DATED 23.05.2022. Exhibit P4 TRUE COPY OF THE JUDGMENT IN W.P(E)NO.19055/2022 DATED 13.07.2022.

Exhibit P5 TRUE COPY OF THE ORDER OF THE RESPONDENT NO.2 DATED NIL.01.2023.

Exhibit P6 TRUE COPY OF THE NOTICE ISSUED BY THE RESPONDENT NO.1 DATED 12.07.2023-

 
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