Kerala High Court
Sajeesh K vs The State Of Kerala on 23 February, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 18178 OF 2022
PETITIONER:
MANJULA R., SALESWOMAN, F.P.S. NO.2367401
(A.R.D.NO:401), PUTHUR P.O., KALLUVALAPPU, PANOOR,
KUNNOTHUPARAMBU GRAMA PANCHAYAT, THALASSERY TALUK,
KANNUR DISTRICT, PIN - 670 692.
VINOD MADHAVAN
P.M.MAZNA MANSOOR
M.V.BOSE
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY SECRETARY,
FOOD & CIVIL SUPPLIES (B) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DIRECTOR, OFFICE OF THE CIVIL SUPPLIES
COMMISSIONER, PUBLIC OFFICE BUILDING, MUSEUM, VIKAS
BHAVAN P.O, THIRUVANANTHAPURAM - 695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE ROAD,
THAVAKKARA, KANNUR - 670002
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL STATION,
KANNUR - 670002
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, MINI CIVIL STATION,
THALASSERY, KANNUR DISTRICT, PIN - 670 101.
7 ADDL.R7 GIREESH K.,
S/O KRISHNAN, AGED 51 YEARS ,AMRUTHA NIVAS,
CHERUPARAMBU P.O., KALLUVALAPPU, KUNNOTHU PARAMBU,
WP(C) NO. 18178 OF 2022 & CON.CASES
2
THALASSERY TALUK, KANNUR DISTRICT - 670693 [ADDL.R7
IS IMPLEADED AS PER ORDER DATED 19.01.2023 IN I.A-
1/23 IN WP(C) 18178/2022]
SASI P.R
SRI.S.RENJITH - SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).19171/2022, 19315/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 19171 OF 2022
PETITIONER:
BINU R., SALESMAN, F.P.S. NO. 23262262
(A.R.D. NO. 262), PUTHUR P.O., MOORIKOVVAL,
PAYYANNUR MUNICIPALITY, PAYYANUR TALUK, KANNUR
DISTRICT-670307.
VINOD MADHAVAN
M.V.BOSE
P.M.MAZNA MANSOOR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY, FOOD AND CIVIL SUPPLIES
(B) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MESEUM, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM-695033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O.,
THIRUVANANTHAPURAM-695033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THAVAKKARA, KANNUR-670002.
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, KANNUR-670002.
WP(C) NO. 18178 OF 2022 & CON.CASES
4
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, THALIPARAMBU,
KANNUR DISTRICT-670141.
7 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, PAYYANNUR,
KANNUR DISTRICT-670307.
8 ADDL.R8 SWAPNA TM, AGED 40 YEARS,
W/O PRADEEP KUMAR K.V, KAVUNGA VALAPPIL, PERUL
SOUTH P.O, MM BAZAR, PAYYANNUR, KANNUR - 670 306
[ADDL.R8 IS IMPLEADED AS PER ORDER DATED 14/12/2022
IN I.A-1/2022 IN WP(C) 19171/2022]
BY ADV PRAVEEN K. JOY
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 19315 OF 2022
PETITIONER:
SUJA.V.C., AGED 42 YEARS
W/O VIJI, RESIDING AT KIZHAKKETHIL HOUSE,
VANIYAMKULAM.P.O , PALAKKAD, PIN - 679522
K.R.AVINASH (KUNNATH)
ABDUL RAOOF PALLIPATH
M.K.SUMOD
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY. DEPARTMENT OF FOOD &
CIVIL SUPPLY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF CIVIL SUPPLIES
OFFICE OF THE DIRECTOR OF CIVIL SUPPLIES PUBLIC
OFFICE BUILDING. OPP. MUSEUM, VIKAS BHAVAN.P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE COMMISSIONER OF CIVIL SUPPLIES.
PUBLIC OFFICE BUILDING. OPP. MUSEUM, VIKAS
BHAVAN.P.O, THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR-PALAKKAD
COLLECTORATE, CIVIL STATION- PALAKKAD KUNATHURMEDU,
PALAKKAD, PIN - 678013
5 THE DISTRICT SUPPLY OFFICER
DISTRICT SUPPLY OFFICE- PALAKKAD , DISTRICT SUPPLY
OFFICE, CIVIL STATION, S FORT RD, DURGA NAGAR,
KUNATHURMEDU, PALAKKAD, PIN - 678001
WP(C) NO. 18178 OF 2022 & CON.CASES
6
6 THE THALUK SUPPLY OFFICER
TALUK SUPPLY OFFICE - OTTAPPALAM , OTTAPALAM.
PALAKKAD, PIN - 679101
7 ADDL.R7.BABY GIRIJA K.
W/O BALAN.N, AGED 52 YEARS,PURAKKATTU KUNNATHU
HOUSE, KOONATHARA, VANIYAMKULAM, PALAKKAD - 683571
(IMPLEADED AS PER ORDER DATED 19/01/2023 IN IA
1/23)
Aysha Youseff
AKHEELA FARZANA(K/001679/2023)
MOLLY JACOB(K/483/1976)
ASHIFA YOUSEFF(K/001290/2002)
FASHIYA YOUSEFF(K/396/2008)
C.M.EBRAHIM(K/000415/2013)
SHOUKATH HUSAIN(K/000158/2015)
MOHAMMED ASHRAF(K/001218/2023)
SRI.S.RENJITH - SPL.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 19323 OF 2022
PETITIONER:
RAJESH MADHU .K., SALESMAN, F.P.S NO. 2366144
(A.R.D NO. 144), NEERKADAVU, WARD X, AZHIKODE,
KANNUR TALUK, KANNUR DISTRICT, PIN 670 009.
VINOD MADHAVAN
M.V.BOSE
P.M.MAZNA MANSOOR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY, FOOD AND CIVIL SUPPLIES
(B) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM- 695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM- 695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THAVAKKARA, KANNUR 670 002.
5 THE DISTRICT SUPPLY OFFICER, OFFICE OF THE DISTRICT
SUPPLY OFFICER, CIVIL STATION, KANNUR 670 002.
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, KANNUR
WP(C) NO. 18178 OF 2022 & CON.CASES
8
DISTRICT, PIN 670 002.
ADDL.7 HARISH K.,
S/O. NARAYANAN, AGED 51 YEARS, KOYON HOUSE,
KADAPPURAM P.O., AZHEEKKODE, KANNUR DISTRICT-
670009 (IS IMPLEADED AS ADDITIONAL R7 AS PER ORDER
DATED 19.01.2023 IN I.A. 1/2023 IN WPC 19323/2022).
Aysha Youseff
AKHEELA FARZANA(K/001679/2023)
MOLLY JACOB(K/483/1976)
JOBI.A.THAMPI(K/1167/2001)
ASHIFA YOUSEFF(K/001290/2002)
FASHIYA YOUSEFF(K/396/2008)
C.M.EBRAHIM(K/000415/2013)
SHOUKATH HUSAIN(K/000158/2015)
MOHAMMED ASHRAF(K/001218/2023)
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 20811 OF 2022
PETITIONER:
SANTHOSH. N., AGED 41 YEARS
S/O.NARAYANAN, PARAKKAL HOUSE, KAIPPANCHERY,
AYALUR P.O, PALAKKAD DISTRICT, PIN - 678510.
BY ADV K.PRAVEEN KUMAR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
PALAKKAD - 678 001.
5 THE DISTRICT SUPPLY OFFICER, OFFICE OF THE DISTRICT
SUPPLY OFFICER, CIVIL STATION BUILDING,
COLLECTORATE P.O., PALAKKAD - 678 001.
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, CHITTOOR,
WP(C) NO. 18178 OF 2022 & CON.CASES
10
PALAKKAD DISTRICT, PIN - 678 101.
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 21339 OF 2022
PETITIONER:
LASITHA K, AGED 48 YEARS
TEMPORARY LICENSEE (FORMER - SALESMAN), F.P.S.
NO.2366153 (A.R.D.NO: 153), AZHIKODE, KANNUR TALUK,
KANNUR, PIN-670 009
M.V.BOSE
VINOD MADHAVAN
P.M.MAZNA MANSOOR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THAVAKKARA, KANNUR - 670002
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, KANNUR - 670002
WP(C) NO. 18178 OF 2022 & CON.CASES
12
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, TALUK SUPPLY
OFFICE, COLLECTORATE ROAD, THAVAKKARA, KANNUR -
670002
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 21362 OF 2022
PETITIONER:
NISAR M.T, TEMPORARILY LICENSEE (FORMER- SALESMAN),
F.P.S. NO. 2366117 (A.R.D NO. 117),
P.O. VALAPATTANAM, KANNUR CORPORATION, KANNUR
TALUK, KANNUR DISTRICT, PIN 670 010.
VINOD MADHAVAN
M.V.BOSE
P.M.MAZNA MANSOOR
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY SECRETARY, FOOD AND CIVIL SUPPLIES
(B) DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001.
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSUEM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM- 695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES ,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM- 695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THEVAKKARA, KANNUR 670 002.
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, KANNUR 670 002.
WP(C) NO. 18178 OF 2022 & CON.CASES
14
6 THE TALUK SUPPLY OFFICER ,
OFFICE OF THE TALUK SUPPLY OFFICER, CIVIL LINES,
KANNUR, PIN 670 002.
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 21381 OF 2022
PETITIONER:
JAYARAJAN C., TEMPORARY LICENSEE (FORMER -
SALESMAN), F.P.S. NO.2366127 (A.R.D.NO:127),
P.O. ALAVIL, KANNUR CORPORATION, KANNUR TALUK,
KANNUR DISTRICT, PIN- 670004.
VINOD MADHAVAN
P.M.MAZNA MANSOOR
M.V.BOSE
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM-695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THAVAKKARA, KANNUR - 670002
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, KANNUR - 670002.
WP(C) NO. 18178 OF 2022 & CON.CASES
16
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, CIVIL LINES,
KANNUR, PIN - 670002.
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 21564 OF 2022
PETITIONER:
ANITHA N., TEMPORARY LICENSEE (FORMER -
SALESWOMAN), F.P.S. NO.2366145 (A.R.D.NO:145),
AZHIKODE, KANNUR TALUK, KANNUR DISTRICT- 670009
M.V.BOSE
VINOD MADHAVAN
P.M.MAZNA MANSOOR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE DIRECTOR,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM-695 033.
3 THE COMMISSIONER OF CIVIL SUPPLIES,
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM - 695 033.
4 THE DISTRICT COLLECTOR,
OFFICE OF THE DISTRICT COLLECTOR, COLLECTORATE
ROAD, THAVAKKARA, KANNUR - 670002
5 THE DISTRICT SUPPLY OFFICER,
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, KANNUR - 670002.
WP(C) NO. 18178 OF 2022 & CON.CASES
18
6 THE TALUK SUPPLY OFFICER,
OFFICE OF THE TALUK SUPPLY OFFICER, CIVIL LINES,
KANNUR, PIN - 670002.
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 32045 OF 2023
PETITIONER:
DENESH V., SALESMAN, F.P.S. NO. 1946168
(A.R.D.NO:168), OKARAPPALLAM, ELAPPULLY, THENARI -
P.O., PALAKKAD DISTRICT, PIN - 678622
VINOD MADHAVAN
M.V.BOSE
BIJU VARGHESE ERUMALA
SANIYA C.V.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 THE COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
PALAKKAD, PIN - 678001
5 DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, S FORT RD, DURGA NAGAR, KENATHUPARAMBU,
WP(C) NO. 18178 OF 2022 & CON.CASES
20
KUNATHURMEDU, PALAKKAD, PIN - 678001
6 THE TALUK SUPPLY OFFICER
OFFICE OF THE TALUK SUPPLY OFFICER, PALAKKAD,
PALAKKAD DISTRICT, PIN - 678001
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 32289 OF 2023
PETITIONER:
A SOBHA, SALESWOMAN, F.P.S. NO. 1946154
(A.R.D.NO:154), MANDHAKKAD, MALAMPUZHA, PALAKKAD
DISTRICT, PIN - 678651
VINOD MADHAVAN
M.V.BOSE
BIJU VARGHESE ERUMALA
SANIYA C.V.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 THE COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKAS BHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
PALAKKAD, PIN - 678001
5 DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, S FORT RD, DURGA NAGAR, KENATHUPARAMBU,
WP(C) NO. 18178 OF 2022 & CON.CASES
22
KUNATHURMEDU, PALAKKAD -, PIN - 678001
6 THE TALUK SUPPLY OFFICER
OFFICE OF THE TALUK SUPPLY OFFICER, PALAKKAD,
PALAKKAD DISTRICT, PIN - 678001
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 32566 OF 2023
PETITIONER:
M.S. THILAKAN, SALESMAN, F.P.S. NO. 1946045
(A.R.D.NO:45), KAVALPPAD, PALAKKAD TALUK, PALAKKAD
DISTRICT, PIN - 678012
VINOD MADHAVAN
M.V.BOSE
BIJU VARGHESE ERUMALA
SANIYA C.V.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 THE COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
PALAKKAD, PIN - 678001
5 DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, S FORT RD, DURGA NAGAR, KENATHUPARAMBU,
WP(C) NO. 18178 OF 2022 & CON.CASES
24
KUNATHURMEDU, PALAKKAD, PIN - 678001
6 THE TALUK SUPPLY OFFICER
OFFICE OF THE TALUK SUPPLY OFFICER, PALAKKAD,
PALAKKAD DISTRICT, PIN - 678001
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 3322 OF 2024
PETITIONER:
USHA M.K @ USHA SUKUMARAN, AGED 55 YEARS
W/O SUKUMARAN VAHKUNNIL HOUSE CHOWARA .P.O,
THOOMBAKADAV ,ERNAKULAM DISTRICT., PIN - 683571
AYSHA YOUSEFF
MOLLY JACOB
JOBI.A.THAMPI
ASHIFA YOUSEFF
C.M.EBRAHIM
SHOUKATH HUSAIN
AKHEELA FARZANA
MOHAMMED ASHRAF
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD &CIVIL SUPPLIES(B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER,
CIVIL STATION, KAKKNAD, PIN - 682030
3 ANWAR N.A., AGED 52 YEARS
NADUVIL HOUSE ,NAYTHODU, ALUVA TALUK, ERNAKULAM
DISTRICT, PIN - 683565
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 37050 OF 2023
PETITIONER:
ANWAR N.A., AGED 52 YEARS
LEGAL HEIR (SON) OF FORMER LICENSEE OF ARD 171,
(FPS 1736171), ALUVA TALUK, ERNAKULAM DISTRICT,
RESIDING AT NADUVIL HOUSE, NAYATHODE, ALUVA TALUK,
ERNAKULAM DISTRICT, PIN - 683565
VINOD MADHAVAN
M.V.BOSE
BIJU VARGHESE ERUMALA
SANIYA C.V.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 THE COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
KAKKANAD, ERNAKULAM, PIN - 682030
WP(C) NO. 18178 OF 2022 & CON.CASES
27
5 THE DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, ERNAKULAM, PIN - 682030
6 THE TALUK SUPPLY OFFICER
OFFICE OF THE TALUK SUPPLY OFFICER, KUNNATHUNADU,
ALUVA, ERNAKULAM DISTRICT, PIN - 683101
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 38255 OF 2023
PETITIONER:
SAJEESH K., AGED 49 YEARS, SALESMAN,
F.P.S. NO. 1946095 (A.R.D.NO:95, MANNANUR,
OTTAPPALAM, PALAKKAD DISTRICT, PIN - 679523
VINOD MADHAVAN
M.V.BOSE
BIJU VARGHESE ERUMALA
SANIYA C.V.
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY SECRETARY, FOOD & CIVIL SUPPLIES (B)
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
3 THE COMMISSIONER OF CIVIL SUPPLIES
OFFICE OF THE CIVIL SUPPLIES COMMISSIONER, PUBLIC
OFFICE BUILDING, MUSEUM, VIKASBHAVAN P.O,
THIRUVANANTHAPURAM, PIN - 695033
4 THE DISTRICT COLLECTOR
OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
PALAKKAD, PIN - 678001
5 DISTRICT SUPPLY OFFICER
OFFICE OF THE DISTRICT SUPPLY OFFICER, CIVIL
STATION, S FORT RD, DURGA NAGAR, KENATHUPARAMBU,
WP(C) NO. 18178 OF 2022 & CON.CASES
29
KUNATHURMEDU, PALAKKAD, PIN - 678001
6 THE TALUK SUPPLY OFFICER
OFFICE OF THE TALUK SUPPLY OFFICER, MAIN ROAD
OTTAPPALAM, PALAKKAD DISTRICT, PIN - 679101
7 ADDL.R7.RAJESH K.P.
AGED 33 YEARS, S/O NARAYANAN KOOMULLANPARAMBIL
HOUSE , MANNANUR .P.O, KAVALAPPARA VIA, PALAKKAD,
PIN-679523 (IS IMPLEADED AS PER ORDER DATED
15.02.2024 IN I.A.NO.1/24).
AYSHA YOUSEFF
JOBI.A.THAMPI
FASHIYA YOUSEFF
C.M.EBRAHIM
SHOUKATH HUSAIN
RABIA BEEGAM T.K.
AKHEELA FARZANA
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 23RD DAY OF FEBRUARY 2024 / 4TH PHALGUNA, 1945
WP(C) NO. 42973 OF 2023
PETITIONER:
SUNIL K.S., AGED 31 YEARS
S/O SUBRAHMANYAN P.M., KOLAKKANDAMPOTTA HOUSE,
MUTTILKULANGARA P.O, PALAKKAD, PIN - 678594
AYSHA YOUSEFF
MOLLY JACOB
JOBI.A.THAMPI
ASHIFA YOUSEFF
FASHIYA YOUSEFF
C.M.EBRAHIM
SHOUKATH HUSAIN
AKHEELA FARZANA
RESPONDENTS:
1 STATE OF KERALA
STATE OF KERALA REPRESENTED BY SECRETARY, FOOD
&CIVIL SUPPLIES (8) DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
2 THE DISTRICT SUPPLY OFFICER
CIVIL STATION BUILDING, COLLECTORATE P.O.,
PALAKKAD, PIN - 678001
SRI.S.RENJITH - SPL.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.02.2024, ALONG WITH WP(C).18178/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 18178 OF 2022 & CON.CASES
31
JUDGMENT
[WP(C) Nos.18178/2022, 19171/2022, 19315/2022, 19323/2022,
20811/2022, 21339/2022, 21362/2022, 21381/2022, 21564/2022,
32045/2023, 32289/2023, 32566/2023, 3322/2024, 37050/2023,
38255/2023, 42973/2023]
The petitioners in these cases stake claim to be granted
licences, to operate as Authorised Retail Distributor (ARD), under
the Kerala Targeted Public Distribution System (Control) Order,
2021 (for short 'Order').
2. Among the afore writ petitions, some of the petitioners
claim to be members of SC/ST community; while, the others, to
have been working as salesmen in existing ARDs, thus entitled to
the benefit of paragraph 37 of the "Order".
3. I do not propose to indite the facts involved in each of
these cases in detail in this judgment because, after arguing for
some time, both sides are virtually in consensus with respect to
the course that can be adopted by this Court.
4. As I have already said above, petitioners in all these writ
petitions, impel rights to be appointed as licencees of ARDs.
Their claims are different in its tenor and are edificed on separate
causes, including those under the provisions of the "Order".
WP(C) NO. 18178 OF 2022 & CON.CASES
5. It is also without doubt that, when the Authorities had
earlier issued notifications inviting applications for being
appointed as licencees qua the ARDs in question, they were called
into question before this Court and all such were set aside; with a
consequential liberty being reserved to the Authorities to issue
fresh notifications.
6. It is at this stage, that the petitioners have approached
this Court.
7. Sri.Mohammed Youseff - learned senior counsel,
instructed by Smt.Ashifa Youseff - appearing for some of the
petitioners, argued that a learned Division Bench of this Court has
- in various appeals against the aforementioned judgment of the
learned Single Judge, setting aside the original notification -
ordered that the jurisdictional District Supply Officer (DSO) must
hear each of the claimants and take a decision on their request,
before fresh notifications can be issued. He argued that, as far as
his clients are concerned, they will be able to demonstrate that
they have an undeniable right to be appointed as licencees of the
ARDs in question; and therefore, that the question of the
Authorities issuing a fresh notification does not arise at all. He
thus reiteratingly prayed that the reliefs sought for in the writ
WP(C) NO. 18178 OF 2022 & CON.CASES
petitions in which he is appearing, be granted.
8. The afore submissions of the learned senior counsel were
adopted by the learned counsel appearing for the petitioners in
the other cases; however, as I have already said above, basing the
rights of their clients on independent and district causes of action
projected.
9. To summate, though the edifice on which the claims are
made may be different, the effect of them is that the petitioners
seek to be appointed as the licencees of the ARDs.
10. I, therefore, asked Sri.S.Renjith - learned Special
Government Pleader appearing for the official respondents,
whether new notifications have been issued in terms of the earlier
judgment of a learned Single Judge of this Court, to which, his
answer was that though such were issued, no action has been
taken thereon because, interim orders came to be issued in the
meanwhile, in most of these cases, if not all. He submitted that,
therefore, if this Court is so inclined, the jurisdictional DSOs can
hear each of the petitioners and assess their claims; to thus
decide if any of them are entitled to be granted relief under the
provisions of the "Order"; or, if, in the alternative, it requires to
continue with further action under the notifications already
WP(C) NO. 18178 OF 2022 & CON.CASES
issued.
11. The afore position adopted by the official respondents,
through the learned Government Pleader, certainly clears the air
for the petitioners because, they cannot seek anything more than
their claims being considered in terms of law and as per the
statutory requirements. If such claims are found to be untenable,
through a proper process of evaluation, then I see no reason for
them to insist that action pursuant to the notifications now issued,
be not taken forward.
12. To paraphrase, it is only if the petitioners are able to
establish their rights in a manner as is known to law, can they
stand in the way of further action being taken by the official
respondents, to complete the process of appointing licencees for
the various ARDs because, any delay in that regard, in fact,
impacts the general public more than anyone else.
13. In the afore circumstances, I allow these writ petitions,
to the limited extent of directing the jurisdictional DSOs to hear
each of the petitioners, as also any contesting rival - including
party respondents; thus culminating in appropriate orders and
necessary action; which shall be done as expeditiously as is
possible, but not later than three weeks from the date of receipt
WP(C) NO. 18178 OF 2022 & CON.CASES
of a copy of this judgment.
14. In order to ensure an expeditious compliance of the
afore directions, I direct each of the petitioners and the contesting
parties, to appear before the jurisdictional DSOs at 11 a.m. on
02.03.2024; on which day, the said Authority will either hear
them, or fix a convenient date for hearing, but complete
proceedings within the time frame fixed therein.
Needless to say, until such time as the afore exercise is
completed and the resultant orders communicated to the
petitioners, all further action pursuant to the notifications, if any,
already issued, shall stand deferred; and it shall only, based on
the decision to be arrived at thereafter, will further action on
them be taken forward, including for publication of new
notifications, if so found warranted.
Sd/- DEVAN RAMACHANDRAN
JUDGE
stu
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 19171/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PROVISIONAL CERTIFICATE
DATED 04/02/2019 ISSUED BY THE MADRURAI
KAMARAJ UNIVERSITY CERTIFYING THE WRIT
PETITIONER AS QUALIFIED FOR THE DEGREE OF
BACHELOR OF ARTS.
Exhibit P2 TRUE COPY OF THE EQUIVALENT TO GRADUATION
CERTIFICATE NO. 220014 DATED 30/09/2018
ISSUED BY THE INDIAN ARMY.
Exhibit P3 TRUE COPY OF THE SERVICE PENSION PAYMENT
ORDER NO.15143289H/OCT/PEN-1(E) DATED
05/09/2018 ISSUED FROM THE OFFICE OF 56
APO.
Exhibit P4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
LATHEEFIYA INFOTECH EDUCATION, PAYYANNUR.
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER SHOWING THE NAME OF WRIT
PETITIONER AS SALESMAN IN THE ARD
MENTIONING DATE OF CONTINUOUS EMPLOYMENT AS
07/02/2021 UNDER COLUMN '5'.
Exhibit P6 TRUE COPY OF THE GO (RT) NO.161/2022/P&CSD,
DATED 09/05/2022.
Exhibit P7 TRUE COPY OF THE NOTIFICATION WITH
ADVERTISEMENT NO. 02/2022/PNR DATED
16/05/2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE ORDER DATED 05/06/2022
PASSED BY THE HON'BLE HIGH COURT OF KERALA
IN WPC NO. 18178/2022.
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 19315/2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE RELEVANT PAGE OF THE
SALESMAN REGISTER OF RETAIL RATION SHOP
Exhibit P2 THE TRUE COPY OF THE REQUEST DATED
15.01.2022 SUBMITTED BY THE PETITIONER
Exhibit P3 THE TRUE COPY OF THE NOTIFICATION NO:
DSOPKD/116/2021-CS3 ALONG WITH THE COVERING
LETTER DATED 16.05.2022 OF THE DISTRICT
SUPPLY OFFICER - PALAKKAD
RESPONDENT EXHIBITS
Exhibit R7(a) True copy of the notification
Exhibit R7(b) True copy of the application
Exhibit R7(c) True cony of the Residence Certificate
issued try. Vaniyamkulam Grama Panchayat
dated 27.05.2022
Exhibit R7(d) True copy of the Medical Fitness
certificate issued by the Medical Officer,
Health Centre, Vaniyamkulam
Exhibit R7(e) True copy of the Aadhar Card No. 8055
53111011
Exhibit R7(f) True copy of Tax receipt of proposed
Building for running the shop with Building
No. XVI/702 issued by the Vaniyamkulam
Grama Panchayat, Palakkad
Exhibit R7(g) True copy of the Ownership Certificate
dated 30.5.2022 in respect of the said
building issued by the Vaniyamkulam Grama
Panchayat
Exhibit R7(h) True copy of the Community Certificate
issued ty the Ottapalam Taluk Office dated
WP(C) NO. 18178 OF 2022 & CON.CASES
27.05.2022
Exhibit R7(i) True copy of the Nativity Certificate
issued by the Vaniyamlmlam Village Officer
dated 31.05.2022
Exhibit R7(j) True copy of the Challan for remittance of
Rs. 50,000/ dated 26.6.2022
Exhibit R7(k) True copy of the S.S.L.C certificate
Exhibit R7(l) True copy of the consent letter of the
owner of building (Moidunny
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 19323/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE SSLC
BOOK OF THE WRIT PETITIONER ISSUED FROM THE
OFFICE OF THE GOVT. HIGH SCHOOL, AZHIKODE.
Exhibit P2 TRUE COPY OF THE CERTIFICATE DATED
13.09.1995 ISSUED BY THE UNIVERSITY OF
CALICUT CONFERRING UPON THE WRIT PETITIONER
THE DEGREE OF BACHELOR OF COMMERCE.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER SHOWING THE NAME OF WRIT PETITIONER
AS SALESMAN IN THE ARD MENTIONING DATE OF
CONTINUOUS EMPLOYMENT FROM 18.01.2017 UNDER
COLUMN 5.
Exhibit P4 TRUE COPY OF THE G.O (RT) NO.
161/2022/F&CSD, DATED 09.05.2022.
Exhibit P5 TRUE COPY OF THE NOTIFICATION WITH
ADVERTISEMENT NO. 17/2022/KNR DATED
16.05.2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER DATED 06.06.2022
PASSED BY THE HON'BLE HIGH COURT OF KERALA
RESPONDENT EXHIBITS
Exhibit R 7 (a) True Copy of Application Dated 15-6-2022
Exhibit R7 (b) True copy of the Residents Certificate
issued by Azheekkode Grama Panchayat
Exhibit R7 (c) True Copy of Medical fitness Certificate
issued by Azheekkode Health Centre
Exhibit R7 (d) Photo Copy of the Aadhar Card
Exhibit R7 (e) Photo Copy of the Ration Card
WP(C) NO. 18178 OF 2022 & CON.CASES
Exhibit R7 (f) True Copy of the Ownership Certificate Dated
19-9-2022 Issuedby the Azheekode grama
Panchayath
Exhibit R7 (g) True Copy of the Communnity Certificate
issued by Kannur Taluk office dated 3-2-2022
Exhibit R27(h) True Copy of the SSLC Certificate
Exhibit R7 (i) True Copy of the Consent Letter of the owner
of the Building
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 20811/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SSLC CERTIFICATE OF THE
PETITIONER.
Exhibit P2 TRUE COPY OF THE CERTIFICATE OF MERIT
DATED 11.8.1999 BY THE AELOPAE
ENVIRONMENTAL EDUCATION CENTRE.
Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER NAME OF WRIT PETITIONER AS
SALESMAN IN THE ARD MENTIONING DATE OF
CONTINUOUS EMPLOYMENT AS 22.08.2016 UNDER
COLUMN '5'.
Exhibit P4 TRUE COPY OF THE G.O. (RT).NO.161/2022
/F&CSD, DATED 09/05/2022.
Exhibit P5 TRUE COPY OF THE NOTIFICATION NO.
DSOPKD/116/2021-CS3 DATED 16.05.2022
ISSUED BY THE 5TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE ORDER DATED 06.06.2022
PASSED BY THE HON'BLE HIGH COURT OF KERALA
IN W.P. (C).NO.18178/2022.
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 21339/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE
TECHNICAL HIGH SCHOOL LEAVING CERTIFICATE
BOOK OF THE PETITIONER ISSUED FROM THE
OFFICE OF THE TECHNICAL HIGH SCHOOL,
CANNANORE
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER SHOWING THE NAME OF PETITIONER AS
SALESWOMAN IN THE ARD NO. 153 MENTIONING
DATE OF CONTINUOUS EMPLOYMENT AS 16.04.2011
UNDER COLUMN '5'
Exhibit P3 TRUE COPY OF THE ORDER OF APPOINTMENT AS AN
AUTHORISED RETAIL DISTRIBUTOR NO. CS7-
4945/16 ISSUED BY DSO DATED 08.02.2017
Exhibit P4 TRUE COPY OF THE COMMUNICATION NO.
3074002/B2/18/F&CS DATED 17.09.2019 ISSUED
BY THE 1ST RESPONDENT
Exhibit P5 TRUE COPY OF THE COMMUNICATION
NO.CCS/1913/2022-A9, DATED 03.06.2022
ISSUED BY THE 3RD RESPONDENT TO THE 5TH
RESPONDENT
Exhibit P6 TRUE COPY OF THE REPRESENTATION, DATED
24.06.2022, PREFERRED BY THE KERALA STATE
RETAIL RATION DEALER'S ASSOCIATION BEFORE
THE HON'BLE MINISTER FOR FOOD AND CIVIL
SUPPLIES
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 21362/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE
SSLC BOOK OF THE WRIT PETITIONER.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER SHOWING THE NAME OF WRIT
PETITIONER AS SALESMAN IN THE ARD 117
MENTIONING THE DATE OF CONTINUOUS
EMPLOYMENT AS 16.04.2011 UNDER COLUMN '5'
Exhibit P3 TRUE COPY OF THE ORDER OF THE DSO IN THE
PROCEEDINGS NO. CS 7-3576/16, DT.
28.03.2017.
Exhibit P4 TRUE COPY OF THE COMMUNICATION NO.
CCS/1913/2022-A9 , DATED 03.06.2022 ISSUED
BY THE 3RD RESPONDENT TO THE 5TH
RESPONDENT.
Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED
24.06.2022, PREFERRED BY THE KERALA STATE
RETAIL RATION DEALER'S ASSOCIATION BEFORE
THE HON'BLE MINISTER FOR FOOD AND CIVIL
SUPPLIES.
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 21381/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE SSLC
BOOK OF THE WRIT PETITIONER
Exhibit P2 TRUE COPY OF THE TRUE COPY OF THE RELEVANT
PAGES OF THE REGISTER SHOWING THE NAME OF
WRIT PETITIONER AS SALESMAN IN THE ARD 127
MENTIONING THE DATE OF CONTINUOUS
EMPLOYMENT AS 08/06/2015 UNDER COLUMN '3'
Exhibit P3 TRUE COPY OF THE ORDER OF THE DSO IN THE
PROCEEDINGS NO.CS 7-4946/16, DT. 20.03.2017
Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF THE
INSPECTION BOOK CONTAINING THE ENDORSEMENT
OF THE RATIONING INSPECTOR, KANNUR DATED
05/02/2022 CERTIFYING THE PRESENCE OF
AUTHORIZED LICENSEE IN THE SHOP AT THE TIME
OF INSPECTION
Exhibit P5 TRUE COPY OF THE COMMUNICATION
NO.CCS/1913/2022-A9, DATED 03/06/2022
ISSUED BY THE 3RD RESPONDENT TO THE 5TH
RESPONDENT
Exhibit P6 TRUE COPY OF THE REPRESENTATION, DATED
24/06/2022, PREFERRED BY THE KERALA STATE
RETAIL RATION DEALER'S ASSOCIATION BEFORE
THE HON'BLE MINISTER FOR FOOD AND CIVIL
SUPPLIES
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 21564/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE SSLC
BOOK OF THE WRIT PETITIONER
Exhibit P2 TRUE COPY OF THE TRUE COPY OF THE RELEVANT
PAGES OF THE REGISTER SHOWING THE NAME OF
WRIT PETITIONER AS SALESWOMAN IN THE ARD 145
MENTIONING THE DATE OF CONTINUOUS EMPLOYMENT
AS 01.11.2014 UNDER COLUMN '5'
Exhibit P3 TRUE COPY OF THE ORDER OF THE DSO IN THE
PROCEEDINGS NO.CS 7-960/16, DT. 09.08.2017
Exhibit P4 TRUE COPY OF THE CONSENT LETTER DATED
27/09/2016 ISSUED BY M.C. JAMEELA
Exhibit P5 TRUE COPY OF THE COMMUNICATION
NO.CCS/1913/2022-A9, DATED 03.06.2022 ISSUED
BY THE 3RD RESPONDENT TO THE 5TH RESPONDENT
Exhibit P6 TRUE COPY OF THE REPRESENTATION, DATED
24.06.2022, PREFERRED BY THE KERALA STATE
RETAIL RATION DEALER'S ASSOCIATION BEFORE
THE HON'BLE MINISTER FOR FOOD AND CIVIL
SUPPLIES
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 32045/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE SALESMAN EXPERIENCE
CERTIFICATE DATED 30.03.2023 ISSUED BY THE
TSO
Exhibit P 2 TRUE COPY OF THE RELEVANT PAGES OF THE SSLC
BOOK OF THE WRIT PETITIONER, ISSUED BY THE
GOVERNMENT A.P. HIGH SCHOOL, ELAPPULLY
Exhibit P 3 TRUE COPY OF THE ORDER NO.DSOPKD/230/2023
DATED 19/06/2023 PASSED BY THE DSO,
PALAKKAD REJECTING THE APPLICATION OF THE
WRIT PETITIONER
Exhibit P4 TRUE COMMUNICATION DATED 05.08.2023 ISSUED
BY THE TSO TO THE RATIONING INSPECTOR
Exhibit P 5 TRUE COPY OF THE REVISION PETITION DATED
18.09.2023 PREFERRED BY THE WRIT PETITIONER
BEFORE THE 1ST RESPONDENT
Exhibit P 6 TRUE COPY OF THE PROCEEDINGS DATED
27/03/2017 ISSUED BY THE DSO,
THIRUVANANTHAPURAM
Exhibit P7 TRUE COPY OF THE COMMUNICATION NO.F&CSD-
B2/293/2022-F&CSD, DATED 10.11.2022, ISSUED
BY THE 1ST RESPONDENT
Exhibit P8 TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P9 TRUE COPY OF THE NOTIFICATION NO.
DSOPKD/580/2023-CS3 DATED 07/09/2023 ISSUED
BY THE 5TH RESPONDENT
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 32289/2023
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE SALESWOMAN EXPERIENCE
CERTIFICATE NO.B2-1476/2022 DATED
07.06.2022 ISSUED BY THE TSO
Exhibit P2 A TRUE COPY OF THE TRANSFER CERTIFICATE
ISSUED BY THE HEADMISTRESS, GOVERNMENT HIGH
SCHOOL, ERIMAYAR
Exhibit P3 A TRUE COPY OF THE ORDER
NO.DSOPKD/232/2023-CS3 DATED 19/06/2023
PASSED BY THE DSO
Exhibit P 4 A TRUE COPY OF THE REVISION PETITION DATED
26.09.2023 PREFERRED BY THE WRIT PETITIONER
BEFORE THE 1ST RESPONDENT
Exhibit P 5 A TRUE COPY OF THE PROCEEDINGS DATED
27/03/2017 ISSUED BY THE DSO
Exhibit P 6 A TRUE COPY OF THE COMMUNICATION
NO.F&CSDB2/ 293/2022-F&CSD, DATED
10.11.2022, ISSUED BY THE 1ST RESPONDENT
Exhibit P7 A TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P8 A TRUE COPY OF THE NOTIFICATION NO.
DSOPKD/581/2023-CS3 DATED 07/09/2023 ISSUED
BY THE 5TH RESPONDENT
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 32566/2023
PETITIONER EXHIBITS
Exhibit P 1 A TRUE COPY OF THE SALESMAN EXPERIENCE
CERTIFICATE DATED 06/06/2022 ISSUED BY THE
TSO
Exhibit P 2 A TRUE COPY OF THE 1STPAGE OF THE SSLC BOOK
OF THE WRIT PETITIONER, ISSUED BY THE
GOVERNMENT VOCATIONAL HIGHER SECONDARY
SCHOOL, KANJIKODE
Exhibit P3 A TRUE COPY OF THE ORDER NO.DSOPKD/233/2023-
CS3 DATED 05/06/2023 PASSED BY THE DSO,
Exhibit P 4 A TRUE COPY OF THE REVISION PETITION DATED
26.09.2023 PREFERRED BY THE WRIT PETITIONER
BEFORE THE 1ST RESPONDENT
Exhibit P5 A TRUE COPY OF THE PROCEEDINGS DATED
27/03/2017 ISSUED BY THE DSO,
THIRUVANANTHAPURAM
Exhibit P 6 A TRUE COPY OF THE COMMUNICATION NO.F&CSD-
B2/293/2022-F&CSD, DATED 10.11.2022, ISSUED
BY THE 1ST RESPONDENT
Exhibit P7 A TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P 8 A TRUE COPY OF THE NOTIFICATION NO.
DSOPKD/579/2023-CS3 DATED 07/09/2023 ISSUED
BY THE 5TH RESPONDENT
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 3322/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NOTIFICATION NO. DSOEKM/717 /
2023 CS2 DATED 11.10 23
Exhibit P2 TRUE COPY OF THE APPLICATION SUBMITTED BY
PETITIONER DATED 10/11/2023
Exhibit P3 TRUE COPY OF THE LOTH STANDARD EQUIVALENCY
CERTIFICATE OF 23.12. 2017 ISSUED BY THE
GENERAL EDUCATION DEPARTMENT
Exhibit P4 TRUE PHOTO COPY OF THE COMMUNITY CERTIFICATE
DATED 8.6.2022
Exhibit P5 TRUE PHOTO COPY OF THE MEDICAL FITNESS
CERTIFICATE
Exhibit P6 TRUE PHOTO COPY OF THE RESIDENCE CERTIFICATE
DATED 3.11.2023 ISSUED BY SREEMOOLANAGARAM
PANCHAYAT
Exhibit P7 TRUE PHOTO COPY OF THE RATION CARD OF
PETITIONER'S FAMILY
Exhibit P8 TRUE COPY OF THE AADHAR CARD OF PETITIONER
Exhibit P9 TRUE COPY OF THE CONSENT LETTER FROM THE OWNER
OF BUILDING
Exhibit P10 TRUE COPY OF THE OWNERSHIP CERTIFICATE OF THAT
BUILDING
Exhibit P11 TRUE COPY OF POLICE VERIFICATION CERTIFICATE
Exhibit P12 TRUE COPY OF THE JUDGMENT WRIT APPEAL
NO.710/2023 DATED 4/4/2023
Exhibit P13 TRUE COPY OF THE ORDER DATED 19/5/2023 NO.
DSOEKM/319/2022-CS2 OF DISTRICT SUPPLY OFFICER
Exhibit P14 TRUE COPY OF THE ORDER DATED 8/11/2023 IN
WP(C) 37050/2023 FILED BY 3RD RESPONDENT
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 37050/2023
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE AUTHORIZATION DATED
10/01/1965 ISSUED BY THETALUK SUPPLY
OFFICER, ALWAYE
Exhibit P2 A TRUE COPY OF THE ORDER OF APPOINTMENT
NO.S2- 18579/81 DATED 12/12/1988, ISSUED BY
THE DISTRICT SUPPLY OFFICER
Exhibit P3 A TRUE COPY OF THE COMMUNICATION NO.A5-
867/22 DATED 16.07.2022, ISSUED BY THE 6TH
RESPONDENT
Exhibit P 4 A TRUE COPY OF THE ORDER OF RELEVANT PAGES
OF THE SSLC BOOK OF THE PETITIONER
Exhibit P 5 A TRUE COPY OF THE LETTER NO.A4.2671/06,
DATED 07/02/2022 ISSUED BY THE TALUK SUPPLY
OFFICER TO AYUB KHAN
Exhibit P 6 A TRUE COPY OF THE PROCEEDINGS DATED
27/03/2017 ISSUED BY THE
DSO,THIRUVANANTHAPURAM
Exhibit P7 A TRUE COPY OF THE COMMUNICATION NO.F&CSD-
B2/293/2022-F&CSD, DATED 10.11.2022, ISSUED
BY THE 1ST RESPONDENT
Exhibit P8 A TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P9 A TRUE COPY OF THE NOTIFICATION
NO.DSOEKM/717/2023-CS2 DATED 11/10/2023
ISSUED BY THE 5TH RESPONDENT
Exhibit P 10 A TRUE COPY OF THE APPLICATION DATED
10.08.2023 PREFERRED BY THE WRIT PETITIONER
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 38255/2023
PETITIONER EXHIBITS
Exhibit P 1 A TRUE COPY OF THE CERTIFICATE, DATED
10.06.2022, ISSUED BY THE LICENSEE OF ARD
NO.95
Exhibit P 2 A TRUE COPY OF THE SALESMAN EXPERIENCE
CERTIFICATE NO.TSOOTP/417/2022-CSA, DATED
NIL ISSUED BY THE TSO
Exhibit P 3 A TRUE COPY OF THE SECONDARY SCHOOL LEAVING
CERTIFICATE, BEARING NO.115489, DATED
07.11.1999 ISSUED BY THE GENERAL EDUCATION
DEPARTMENT
Exhibit P 4 A TRUE COPY OF THE ORDERNO.DSOPKD/83/2022-
CS3 DATED 31/05/2023 PASSED BY THE
DSO,PALAKKAD REJECTING THE APPLICATION OF
THE WRIT PETITIONER
Exhibit P 5 A TRUE COPY OF THE ORDER NO.DSOPKD/83/2022-
CS3, DATED 26.10.2023 PASSED BY THE
4THRESPONDENT
Exhibit P 6 A TRUE COPY OF THE PROCEEDINGS DATED
27/03/2017 ISSUED BY THE DSO,
THIRUVANANTHAPURAM
Exhibit P 7 A TRUE COPY OF THE COMMUNICATION NO.F&CSD-
B2/293/2022-F&CSD, DATED 10.11.2022, ISSUED
BY THE 1ST RESPONDENT
Exhibit P 8 A TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P 9 A TRUE COPY OF THE NOTIFICATION NO.
DSOPKD/626/2023-CS3 DATED 27/10/2023 ISSUED
BY THE 5TH RESPONDENT
RESPONDENT EXHIBITS
Exhibit R7(a) TRUE COPY OF THE JUDGMENT DATED 1.12.2023
WP(C) NO. 18178 OF 2022 & CON.CASES
Exhibit R7(b) TINE COPY OF THE ORDER DATED 16.1.2024
ORDER NO. DSOPKD/626/2023-CS3
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 42973/2023
PETITIONER EXHIBITS
Exhibit P1 COPY OF THE NOTIFICATION NO.
DSOPKD/116/2021-CS3 DATED 16.05.2022 ISSUED
BY THE 2ND RESPONDENT
Exhibit P2 COPY OF APPLICATION FOR APPOINTMENT OF
LICENSEE IN THAT FPS NO 45. DTD. 14.6.2022
Exhibit P3 COPY OF THE BIRTH CERTIFICATE OF THE
PETITIONER DATED NIL
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF SSLC
BOOK DATED 25.05.2009
Exhibit P5 TRUE COPY OF THE HIGHER SECONDARY SCHOOL
EXAMINATION CERTIFICATE DATED 01/02/2019
Exhibit P6 TRUE COPY OF THE OWNERSHIP CERTIFICATE OF
THE BUILDING NUMBER 608 OF 14TH WARD DATED
10.06.2022
Exhibit P7 TRUE COPY OF THE AADHAR CARD OF PETITIONER
DATED NIL
Exhibit P8 TRUE COPY OF THE CONSENT LETTER DATED
14.06.2022 RELATING TO THE SHOP IN WARD
NO.14 OF PUTHUPPARIYARAM GRAMA PANCHAYATH
Exhibit P9 TRUE COPY OF THE RATION CARD OF
PETITIONER'S FAMILY
Exhibit P10 TRUE COPY OF THE RESIDENCE CERTIFICATE
DATED 09.06.2022 ISSUED TY PUTHUPARIYARAM
GRAMA PANCHAYATH, PALAKKAD DISTRICT
Exhibit P11 TRUE COPY OF THE COMMUNITY CERTIFICATE
DATED 09.06.2022 ISSUED BY THE TALUK OFFICE
PALAKKAD
Exhibit P12 TRUE COPY OF THE NATIVITY CERTIFICATE DATED
07.06.2022 ISSUED BY THE PUTHUPARIYARAM 2
WP(C) NO. 18178 OF 2022 & CON.CASES
VILLAGE OFFICE
Exhibit P13 TRUE COPY OF THE MEDICAL FITNESS
CERTIFICATE OF PETITIONER ISSUED BY THE
ASSISTANT SURGEON, FAMILY HEALTH CENTER
PUDUPPARIYARAM DATED 14.06.2022
Exhibit P14 TRUE COPY OF THE AFFIDAVIT OF THE
PETITIONER TO THE EFFECT THAT HE WILL
INVEST A FIXED DEPOSIT OF RS. 50,000/-
DATED 14.06.2022
Exhibit P15 TRUE COPY OF THE COVID VACCINATION
CERTIFICATE DATED NIL
Exhibit P16 TRUE COPY OF THE COMMON JUDGMENT DATED
24.2.2023
Exhibit P17 TRUE COPY OF THE JUDGMENT DT.22.6.2023 IN
THE BATCH OF WRIT APPEALS
Exhibit P18 COPY OF THE PROCEEDINGS NO.
DSOPKD/233/2022-CS3 DATED 15.05.2023
Exhibit P19 TRUE COPY OF THE NEW NOTIFICATION NO.
DSOPKD/582/2023-CS3 DATED 07.09.2023
Exhibit P20 COPY OF THE APPLICATION DATED 4.10.2023
Exhibit P21 COPY OF PROCEEDINGS NO. DSOPKD/582/2023-CS3
DATED 25.11.2023
WP(C) NO. 18178 OF 2022 & CON.CASES
APPENDIX OF WP(C) 18178/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE
SSLC BOOK OF THE WRIT PETITIONER ISSUED
FROM THE K.K.V. MEMORIAL PANOOR HIGH
SCHOOL, PANOOR
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE
REGISTER SHOWING THE NAME OF WRIT
PETITIONER AS SALESWOMAN IN THE ARD
MENTIONING DATE OF CONTINUOUS EMPLOYMENT
AS 20/12/2013 UNDER COLUMN '5'
Exhibit P3 TRUE COPY OF THE G.O.
(RT).NO.161/2022/F&CSD, DATED 09/05/2022
Exhibit P4 TRUE COPY OF THE NOTIFICATION WITH
ADVERTISEMENT NO.34/2022/TLY DATED
16/05/2022 ISSUED BY THE 5TH RESPONDENT
