Icici Lombard General Insurance Co.Ltd vs Kunhipathumma
2024 Latest Caselaw 5735 Ker

Kerala High Court

Icici Lombard General Insurance Co.Ltd vs Kunhipathumma on 20 February, 2024

Author: Mary Joseph

Bench: Mary Joseph

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
             THE HONOURABLE MRS. JUSTICE MARY JOSEPH
    TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
                      MACA NO. 1123 OF 2016
  AGAINST THE AWARD DATED 10.03.2016 IN O.P(M.V) NO.415/2010 OF
             MOTOR ACCIDENTS CLAIMS TRIBUNAL, MANJERI


APPELLANT/3RD RESPONDENT:

          M/S ICICI LOMBARD GENERAL INSURANCE CO.LTD
          MANJERI, MALAPPURAM DISTRICT,
          REPRESENTED BY ITS LEGAL MANAGER, ICICI LOMBARD GENERAL
          INSURANCE CO., KANNANKERY ESTATE, 3RD FLOOR, SHANMUGHAM
          ROAD, MARINE DRIVE, KOCHI 682031

          BY ADV.
               SRI.LATHEESH SEBASTIAN


RESPONDENTS/PETITIONERS & RESPONDENTS 1, 2 & 4 TO 6:

    1     KUNHIPATHUMMA
          AGED 63 YEARS
          W/O.BEERANKUTTY HAJI, POOKAYIL HOUSE, CHEMMAD,
          TIRURANGADI P.O, MALAPPURAM DISTRICT 679501

    2     MYMOONATH
          AGED 44 YEARS
          D/O.BEERANKUTTY HAJI,   DO. DO. DO. 679501

    3     SAIDALAVI
          AGED 43 YEARS
          S/O.BEERANKUTTY HAJI , DO. DO. DO. 679501

    4     KADEEJA
          AGED 39 YEARS
          D/O.BEERANKUTTY HAJI, DO. DO. DO. 679501

    5     MOHAMMEDALI
          AGED 38 YEARS
          S/O.BEERANKUTTY HAJI,   DO. DO. DO. 679501

    6     USMAN
          AGED 31 YEARS
          S/O.BEERANKUTTY HAJI,   DO. DO. DO. 679501
 MACA NO. 1123 OF 2016

                                    2

     7       SALMAN FARIS
             AGED 27 YEARS
             S/O. BEERANKUTTY HAJI, DO. DO. DO. 679501

     8       USMAN KOYA P
             AGED 35 YEARS
             S/O.BEERAN MOIDEEN,PUZHAKKAKATH HOUSE, FEROK POST,
             KOZHIKODE 673631

     9       ROJITH KODAKKAT
             S/O.ABDUL OFFAR KODAKKAT, PAREEKKADPARAMBIL HOUSE,
             KALLITHODI ROAD, CHUNGAM, FEROK, KOZHIKODE 673631

     10      KOYAKUTTY
             AGED 45 YEARS
             S/O.BEERANKUTTY HAJI, POOKKAYIL HOUSE, CHEMMAD,
             TIRURANGADI PO, MALAPPURAM DISTRICT 679501

     11      ANWAR SADIQUE @ ANWAR
             AGED 35 YEARS
             S/O.BEERANKUTTY HAJI, POOKKAYIL HOUSE, CHEMMAD,
             TIRURANGADI PO, MALAPPURAM DISTRICT 679501

     12      ABDUL SAMAD
             AGED 33 YEARS
             S/O.BEERANKUTTY HAJI, POOKAYIL HOUSE, CHEMMAD,
             TIRURANGADI PO, MALAPPURAM DISTRICT 679501

             BY ADV.
                  SRI.K.RAKESH


      THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR HEARING
ON 20.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA NO. 1123 OF 2016

                                         3




                                 JUDGMENT

Dated this the 20th day of February, 2024.

It is submitted by the learned counsel for the

appellant that he has filed a memo seeking to withdraw

from prosecuting the appeal.

Heard. Allowed.

The appeal is dismissed as withdrawn.

Sd/-

MARY JOSEPH

JUDGE JJ