Kerala High Court
Abdul Salam vs Kerala State Electricity Board Ltd on 20 February, 2024
Author: P Gopinath
Bench: P Gopinath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA, 1945
WP(C) NO. 4600 OF 2012
PETITIONER:
MANJOORAN HOUSING DEVELOPMENT COMPANY (P) LTD.,
J&R COMPLEX, MAMANGALAM, COCHIN - 25.
BY ADVS.
SRI.C.K.KARUNAKARAN
SMT.T.P.LEKSHMI VARMA
SRI.ANOOP JOSE PALAMATTAM
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD,
VYDHUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM - 695004.
2 DEPUTY CHIEF ENGINEER,
TRANSMISSION CIRCLE, KSEB - KERALA STATE ELECTRICITY
BOARD, KALAMASSERY - 683 104.
3 DEPUTY CHIEF ENGINEER,
ELECTRICAL CIRCLE, KSEB KERALA STATE ELECTRICITY
BOARD, ERNAKULAM - 683 104.
4 ASSISTANT ENGINEER,
ELECTRICAL SECTION, KERALA STATE ELECTRICITY BOARD,
THRIKKAKARA, ERNAKULAM - 682 028.
5 THE KERALA STATE ELECTRICITY REGULATORY COMMISSION,
KPFC BHAVAN CV RAMAN PILLAI ROAD, VELLAYAMBALAM,
THIRUVANANTHAPURAM - 695010.
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
SRI.VIPIN P VARGHESE
SRI.S.SHARANSCK.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY BOARD
LIMITED
SRI.ADARSH MATHEW(KAR/2577/2015)
SRI.KEVIN MATHEW GEORGE(K/1431/2020)
ADV. MEERA ELSA GEORGE(K/001893/2021)
ADV. MERLINE MATHEW(K/001279/2022)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.02.2024, ALONG WITH WP(C).910/2015, 915/2015 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 4186 OF 2013
PETITIONER:
MOHAMMED YAHYA,
AGED 54 YEARS,
PROPRIETOR, M/S. NOBLE HOMES, KADEEJA
BUILDINGS, MARKET ROAD, ERNAKULAM.
BY ADVS.
SRI.T.U.ZIYAD
SMT.RAMEENA.P.K.
SRI.SUNIL V.MOHAMMED
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD,
VYDHUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM -
695 004, REPRESENTED BY ITS CHAIRMAN.
2 THE DEPUTY CHIEF ENGINEER,
TRANSMISSION CIRCLE, KERALA STATE ELECTRICITY
BOARD, KOCHI - 682 018.
3 THE EXECUTIVE ENGINEER,
ELECTRICAL DIVISION, KERALA STATE ELECTRICITY
BOARD, KOCHI - 682 018.
4 THE ASSISTANT ENGINEER,
ELECTRICAL SECTION, KERALA STATE ELECTRICITY
BOARD, ALUVA NORTH, KOCHI - 682 018.
5 THE KERALA STATE ELECTRICITY REGULATORY
COMMISSION,
KPFC BHAVAN, C.V RAMAN PILLAI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 010,
REPRESENTED BY ITS CHAIRMAN.
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
3
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
SRI.S.SUJIN, SC, ELECTRICITY REGULATORY
COMMISSION
SRI.S.SHARANSCK.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 4997 OF 2013
PETITIONER:
P.B.GOPALAKRISHNAN,
AGED 55 YEARS,
S/O. (LATE) RAGHAVAN PILLAI, PUKALAKKAT
ETTUKETTIL HOUSE, PALARIVATTOM POST,
COCHIN - 682 025.
BY ADVS.
SRI.K.N.GOVINDANKUTTY MENON
SRI.V.B.PREMACHANDRAN
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD,
VYDHUTHI BHAVANAM, PATTOM,
THIRUVANANTHAPURAM - 695 004.
2 THE ASSISTANT ENGINEER,
ELECTRICAL SUB-DIVISION, KERALA STATE
ELECTRICITY BOARD, PALARIVATTOM P.O,
KOCHI - 682 025.
3 THE EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD, ELECTIRICAL
DIVISION, ERNAKULAM, KOCHI - 682 018.
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 6231 OF 2014
PETITIONER:
MUHAMMED ALTHAF,
MANAGING DIRECTOR, M/S.FORT BUILDERS (I)
PRIVATE LIMITED, 6/181 D, KAKKANAD, ERNAKULAM,
KOCHI - 682 030.
BY ADVS.
SRI.T.U.ZIYAD
SMT.RAMEENA.P.K.
SRI.SUNIL V.MOHAMMED
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD,
VYDHUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM -
695 004, REPRESENTED BY ITS CHAIRMAN.
2 THE DEPUTY CHIEF ENGINEER,
TRANSMISSION CIRCLE, KERALA STATE ELECTRICITY
BOARD, HMT COLONY P.O, KALAMASSERY,
KOCHI - 682 303.
3 THE EXECUTIVE ENGINEER,
ELECTRICAL DIVISION , KERALA STATE ELECTRICITY
BOARD, THRIPUNITHURA, KOCHI - 682 301.
4 THE ASSISTANT ENGINEER,
ELECTRICAL SECTION, KERALA STATE ELECTRICITY
BOARD, HRIKKAKARA, KOCHI - 682 030.
5 THE KERALA STATE ELECTRICITY REGULATORY
COMMISSION,
KPFC BHAVAN, C.V.RAMAN PILLAI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 010,
REPRESENTED BY ITS CHAIRMAN.
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
6
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
JOSWIN THAMBI KUNNATH
SRI.S.SUJIN, SC, ELECTRICITY REGULATORY
COMMISSION
SRI.S.SHARANSCK.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 910 OF 2015
PETITIONERS:
1 ASSET HOMES(P)LTD,
PANAMPILLI NAGAR,ERNAKULAM-682 036,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 BABU T JOSE,
EDGE WATER APARTMENTS AND REALTORS,ALAPATT
NAGAR,KAKKANAD,ERNAKULAM-682 030.
BY ADVS.
SRI.C.K.KARUNAKARAN
SRI.JOPHY POTHEN KANDANKARY
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD.,
VYDHUTHI BHHAVANAM,PATTOM,
THIRUVANANTHAPURAM-695 004,REPRESENTED BY ITS
SECRETARY.
2 EXECUTIVE ENGINEER,
ELECTRICAL DIVISION,KERALA STATE ELECTRICITY
BOARD LTD,ALUVA-683 101.
3 ASSISTANT ENGINEER,
ELECTRICAL SECTION,ALUVA NORTH,KERALA STATE
ELECTRICITY BOARD LTD, ALUVA-683 101.
4 KERALA STATE ELECTRICITY REGULATORY COMMISSION,
KPFC BHAVAN,C.V.RAMAN PILLAI
ROAD,VELLAYAMBALAM,THIRUVANANTHAPURAM-695 010.
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
SRI.S.SHARANSCK.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
SRI.S.SUJIN, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 915 OF 2015
PETITIONERS:
1 ASSET HOMES (P) LTD,
PANAMPILLI NAGAR,
ERNAKULAM-682 036,REP.BY ITS MANAGING DIRECTOR.
2 P.A.ABDUL REHMAN,
PAZGAYANGADIYIL,
DOOR NO.IV/334,THOTTUMUGHOM.P.O,ALUVA.
BY ADVS.
SRI.C.K.KARUNAKARAN
SRI.JOPHY POTHEN KANDANKARY
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD,
VYDHUTHI BHAVANAM,PATTOM,
THIRUVANANTHAPURAM-695 004.
2 EXECUTIVE ENGINEER,
ELECTRICAL DIVISION,KERALA STATE ELECTRICITY
BOARD LTD,ALUVA-683 101.
3 ASSISTANT ENGINEER,
ELECTRICAL SECTION,ALUVA TOWN,KERALA STATE
ELECTRICITY BOARD LTD, ALUVA-683 101.
4 KERALA STATE ELECTRICITY REGULATORY COMMISSION,
KPFC BHAVAN,C.V.RAMAN PILLA ROAD,
VELLAYAMBALAM,THIRUVANANTHAPURAM-695 010.
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
SRI.S.SUJIN, SC, ERC
SRI.S.SHARAN, SC, K.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 1765 OF 2015
PETITIONER:
ABDUL SALAM,
AGED 50 YEARS,
BEERAN'S TOWER, VAZHAKKALA, THRIKKAKARA P.O.,
COCHIN - 682 021.
BY ADVS.
SRI.C.K.KARUNAKARAN
SRI.JOPHY POTHEN KANDANKARY
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD,
VYDHUTHI BHAVANAM, PATTOM P.O.,
THIRUVANANTHAPURAM - 695 004, REPRESENTED BY
ITS SECRETARY.
2 ASSISTANT ENGINEER,
ELECTRICAL SECTION, KERALA STATE ELECTRICITY
BOARD LTD, THRIKKAKARA, ERNAKULAM DT - 682 021.
BY ADVS.
SRI.RAJU JOSEPH SR.
SRI.K.T.PAULOSE, SC, KSEB
SRI.P.A.AHAMED, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 22765 OF 2016
PETITIONER:
SANY FRANCIS,
MANAGING DIRECTOR,M/S. HOLY FAITH BUILDERS &
DEVELOPERS PVT LTD, CC NO.34/2353,MANAGALAM,
PALARIVATTAM P.O, ERNAKULAM, COCHIN - 682 024.
BY ADV SRI.PEEYUS A.KOTTAM
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD,
VYTHUTHI BHAVANAM, PATTAM PALACE,
TRIVANDRUM - 695 004, REPRESENTED BY ITS
CHAIRMAN.
2 DEPUTY CHIEF ENGINEER,
O/O. DEPUTY CHIEF ENGINEER, KERALA STATE
ELECTRICITY BOARD LTD, ELECTRICAL CIRCLE,
ERNAKULAM, COCHIN - 682 018.
3 EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD LTD,
ELECTRICAL DIVISION, TRIPUNITHURA,
PINCODE - 682 301.
4 ASSISTANT EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD LTD, ELECTRICAL
SUB DIVISION, TRIKKAKARA, ERNAKULAM,
COCHIN - 682 030.
SRI.P.A.AHAMED, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 24071 OF 2016
PETITIONER:
SANY FRANCIS,
AGED 52 YEARS,
MANAGING DIRECTOR, M/S. HOLY FAITH BUILDERS &
DEVELOPERS PVT. LTD., C.C NO. 34/2353,
MANAGALAM, PALARIVATTOM P.O., ERNAKULAM,
COCHIN-682 024.
BY ADV SRI.PEEYUS A.KOTTAM
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD,
VYTHUTHI BHAVANAM, PATTAM PALACE,
TRIVANDRUM-695 004,
REPRESENTED BY ITS CHAIRMAN.
2 DEPUTY CHIEF ENGINEER,
O/O.DEPUTY CHIEF ENGINEER, KERALA STATE
ELECTRICITY BOARD LTD., ELECTRICAL CIRCLE,
ERNAKULAM, COCHIN-682 018.
3 EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL DIVISION, TRIPUNITHURA,
PINCODE-682 301.
4 ASSISTANT EXECUTIVE ENGINEER,
KERALA STATE ELECTRICITY BOARD LTD.,
ELECTRICAL SUB DIVISION, TRIKKAKARA,
ERNAKULAM, COCHIN-682 030.
BY ADVS.
SRI.P.SANTHALINGAM (SR.)
SRI.S.SHARANSCK.S.E.BOARD
SRI.P.A.AHAMED, SC, KERALA STATE ELECTRICITY
BOARD LIMITED
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 20TH DAY OF FEBRUARY 2024 / 1ST PHALGUNA,
1945
WP(C) NO. 36259 OF 2016
PETITIONER:
M/S. TRINITY ARCADE (P) LTD.
TRINITY HOUSE, OPP. CHANGAMPUZHA PARK,
P.O.EDAPALLY, ERNAKULAM - 682 024,
REP. BY ITS MANAGING DIRECTOR
BY ADVS.
SRI.C.K.KARUNAKARAN
SRI.JOPHY POTHEN KANDANKARY
RESPONDENTS:
1 KERALA STATE ELECTRICITY BOARD LTD.
VYDHUTHI BHAVANAM, PATTOM P.O.,
THIRUVANANTHAPURAM - 695 004.
2 EXECUTIVE ENGINEER,
TRANSMISSION DIVISION KERALA STATE ELECTRICITY
BOARD LTD. BRAHMAPURAM, ERNAKULAM - 682 303.
3 ASSISTANT EXECUTIVE ENGINEER,
ELECTRICAL SUB DIVISION, KERALA STATE
ELECTRICITY BOARD LTD, VYTILLA,
ERNAKULAM - 682 019.
4 ASSISTANT ENGINEER,
ELECTRICAL SECTION, KERALA STATE ELECTRICITY
BOARD LTD., THRIKKAKARA, ERNAKULAM - 682 030.
5 KERALA STATE ELECTRICITY REGULATORY COMMISSION,
KPFC BHAVANAM, C.V.RAMAN PILLAI ROAD,
VELLAYAMBALAM, THIRUVANANTHAPURAM- 695 010.
BY ADV SRI.P.A.AHAMED, SC, KERALA STATE
ELECTRICITY BOARD LIMITED
SRI.S.SUJIN, SC, ERC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.02.2024, ALONG WITH WP(C).4600/2012 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
13
JUDGMENT
[WP(C) Nos.4600/2012, 4186/2013, 4997/2013, 6231/2014,
910/2015, 915/2015, 1765/2015, 22765/2016,
24071/2016 and 36259/2016]
Dated this the 20th day of February, 2024
These writ petitions have been filed challenging the legality
of the levy of Transmission Side Development Charges by the
Kerala State Electricity Board. The issue stands covered against
the petitioners by the judgment of a division bench of this court in
W.A.No.900 of 2013 and connected cases. However, it is pointed
out that on the question as to the actual amount payable by the
petitioners, the very same bench which heard and disposed of
W.A.No.900 of 2013 and connected cases (while considering
R.P.No.442 of 2015 in W.A.No.1876 of 2013) has permitted the
petitioner in that case to approach the Consumer Grievance
Redressal Forum if there is any dispute regarding the amounts
payable as Transmission Side Development Charges. It is
submitted that several of the petitioners have approached the
Consumer Grievance Redressal Forum (CGRF). Appeals against
orders of the CGRF were also filed before the appellate authority,
namely the State Electricity Ombudsman. Orders are stated to
have been issued regarding the amounts payable by the respective
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
petitioners. It is submitted that some of these orders require the
re-computation of the amounts demanded by the Kerala State
Electricity Board.
2. It is submitted that leaving open the right of the
petitioners to agitate the issue of quantification before the
statutory authorities, these writ petitions can be closed, making it
clear that the petitioners will also be bound by the terms of the
judgment of the Supreme Court in Special Leave Petitions filed
against the Division Bench judgment of this Court in
W.A.No.900 of 2013 and connected cases. The learned Standing
Counsel for KSEB Limited has no objection.
3. Accordingly, these writ petitions are disposed of,
making it clear that the legality of the demand for Transmission
Side Development Charges shall be subject to orders to be issued
by the Supreme Court in the SLP's filed against the judgment of
this Court in W.A.No.900 of 2013 and connected cases. If, in any
of these cases, the petitioners have a case that, in view of the
provisions contained in the Kerala Electricity Supply Code, 2014,
they are not liable to pay Transmission Side Development
Charges, the said issue may also be raised before the statutory
authorities in accordance with the law. If any of the petitioners
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
have not approached the Consumer Grievance Redressal Forum
with their grievances, they will be permitted to do so, within a
period of one month from the date of receipt of a certified copy of
this judgment. The status quo as of today will, therefore, continue
for a period of one month. It is made clear that the proceedings
before the statutory authorities will be confined to the
quantification of the amounts due as Transmission Side
Development Charges and not the legality of the demand, except
to the extent where any of the petitioners claim that no demand
for such charges can be raised against them in terms of the
provisions contained in the Kerala Electricity Supply Code, 2014.
With the above observations, these writ petitions are closed.
Sd/-
GOPINATH P.
JUDGE
DK
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 4600/2012
PETITIONER EXHIBITS
EXT.P1 TRUE COPY PF RECEIPT DATED 16.09.2010,
AND THE APPLICATION FOR POWER TO THE
EXTENT OF 630 KVA.
EXT.P2 TRUE COPY OF COMMUNICATION
NO.TCK/96/DBI/PA/10-11/436 DATED
09.07.2010 OF THE 2ND RESPONDENT.
EXT.P3 TRUE COPY ASSISTANT EXECUTIVE ENGINEER,
ELECTRICAL SUB DIVISION VYTILLA LETTER
DATED 25.08.2011
EXT.P4 TRUE COPY OF PROCEEDINGS DATED
04.08.2011 OF THE DEPUTY CHIEF
ELECTRICAL INSPECTOR.
EXT.P5 TRUE COPY OF PETITIONER'S LETTER DATED
12.10.2011 ADDRESSED TO THE 3RD
RESPONDENT
EXT.P6 TRUE COPY 3RD RESPONDENT LETTER
NO.AE3/MANJOORAN/2011-12/3934 DATED
09.11.2011.
EXT.P7 TRUE COPY OF THE B.O(FM)
NO.2542/2007(TPC2/210/2007) DATED
07.11.2007 ISSUED BY THE 1ST RESPONDENT
EXT.P8 TRUE COPY OF ORDER IN O.P.NO.13 DATED
16.11.2009 ISSUED BY THE 5TH RESPONDENT
EXT.P9 TRUE COPY OF 5TH RESPONDENT'S
COMMUNICATION DATED 27.04.2011.
EXT.P10 TRUE COPY OF THE INTERIM ORDER DATED
19.11.2011 PASSED IN WPC NO.30911 OF
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 4186/2013
PETITIONER EXHIBITS
EXT.P1 TRUE COPY OF PETITIONER'S APPLICATION
DATED 11.10.2012
EXT.P2 TRUE COPY OF LETTER NO.EDE/DB/SOP50/M/s
NOBLE HOMES 12-13/02186 DATED
04.01.2013
EXT.P3 TRUE COPY OF ORDER IN O.P.NO.13 DATED
16.11.2009 ISSUED BY THE 5TH RESPONDENT
EXT.P4 TRUE COPY OF LETTER DATED 27.04.2011 OF
THE 5TH RESPONDENT
EXT.P5 TRUE COPY OF INTERIM ORDER DATED
23.01.2013 PASSED IN WP(C)NO.2275 OF
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 4997/2013
PETITIONER EXHIBITS
EXT.P1 TRUE COPY OF DEMAND LETTER DATED 7-2-
2013 FROM THE III RESPONDENT
EXT.P2 TRUE COPY OF JUDGMENT DATED 20-12-2012
IN W.P.(C)NO.30703/2012(K)
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 6231/2014
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF PETITIONER'S APPLICATION
DATED 27/8/13
EXHIBIT P2 TRUE COPY OF LETTER NO.DB3-25/OYEC-
TKRA/13-14/1707 DATED 3/1/2014
EXHIBIT P3 TRUE COPY OF ORDER IN OP NO.13 DATED
16/11/2009 ISSUED BY THE 5TH RESPONDENT
EXHIBIT P4 TRUE COPY OF LETTER DATED 27/4/2011 OF
THE 5TH RESPONDENT
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED
15/1/2014 PASSED IN WPC NO. 1315/2014
EXHIBIT P6 TRUE COPY OF LETTER DATED 7/1/2014
SUBMITTED BEFORE THE 3RD RESPONDENT BY
THE PETITIONER
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 910/2015
PETITIONER EXHIBITS
EXT.P1 TRUE COPY OF THE ORDER NO.T4-12585/12
EIE DATED 26.08.2014 ISSUED BY THE
ELECTRICAL INSPECTOR,ERNAKULAM
EXT.P2 TRUE COPY OF THE APPLICATIONS DATED
20.12.2014 RELATING TO APARTMENT NUMBER
6A.
EXT.P3 TRUE COPY OF THE COVERING LETTER DATED
16.01.2014 AND APPLICATION BY THE IST
PETITIONER
EXT.P4 TRUE COPY OF LETTER DATED 22.11.2014
RECEIVED FROM THE 3RD RESPONDENT
EXT.P5 TRUE COPY OF JUDGMENT IN W.A.999 OF
2013 DATED 30.06.2014 - HIGH COURT OF
KERALA.
EXT.P6 TRUE COPY OF REPLY DATED 25.11.2014
SENT BY THE IST PETITIONER TO THE 2ND
RESPONDENT
EXT.P7 TRUE COPY OF 3RD RESPONDENT'S LETTER
DATED 19.12.2014
EXT.P8 TRUE COPY OF LETTER DATED 20.12.2014
FROM THE 2ND RESPONDENT.
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 915/2015
PETITIONER EXHIBITS
EXT.P1 TRUE COPY OF THE ORDER NO.T4-750/13/EIE
DATED 06.11.2014 ISSUED BY THE
ELECTRICAL INSPECTOR,ERNAKULAM
EXT.P2 TRUE COPY OF THE APPLICATIONS RELATING
TO APARTMENT NUMBER 8A
EXT.P3 TRUE COPY OF COVERING LETTER DATED
16.12.2014
EXT.P4 TRUE COPY OF LETTER DATED 22.11.2014
FROM THE 3RD RESPONDENT
EXT.P5 TRUE COPY OF JUDGMENT IN W.A.NO.999 OF
2013 DATED 30.06.14 -HIGH COURT OF
KERALA.
EXT.P6 TRUE COPY OF REPLY DATED 25.11.2014
SENT BY THE PETITIONER TO THE 2ND
RESPONDENT
EXT.P7 TRUE COPY OF LETTER DATED 19.12.2014 OF
THE 3RD RESPONDENT
EXT.P8 TRUE COPY OF THE LETTER DATED
20.12.2014 OF THE 2ND RESPONDENT.
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 1765/2015
PETITIONER EXHIBITS
EXHIBIT-P1- TRUE COPY OF JUDGMENT DATED 02/07/2013
IN W.P(C) 1953 OF 2013
EXHIBIT-P2- TRUE COPY OF JUDGMENT DATED 30/06/2014
EXHIBIT-P3- TRUE COPY OF 2ND RESPONDENT'S LETTER
DATED 23/12/2014.
EXHIBIT-P4- TRUE COPY OF THE ORDER DATED 23/05/2011
OF THE KSE REGULATORY COMMISSION.
EXHIBIT-P5- TRUE COPY OF CIRCULAR DATED 13/07/2011
OF THE 1ST RESPONDENT
EXHIBIT-P6- TRUE COPY OF LETTER DATED 02/01/2015 OF
THE PETITIONER.
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 22765/2016
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF KSERC ORDER DATED 23-5-
2011 IN PETITION TP-87/2011
EXHIBIT P2 TRUE COPY OF KSEB LTD CIRCULAR DATED
13-07-2011
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 04-03-
2015 ISSUED BY KSEB LTD TO THE
PETITIONER
EXHIBIT P3(A) TRUE COPY OF THE LETTER DATED 17-03-
2015 ISSUED BY KSEB LTD TO THE
PETITIONER
EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 20-03-
2015 OF THIS HONOURABLE COURT IN WPC NO
EXHIBIT P5 TRUE COPY OF KSEB LTD ORDER DATED 22-
01-2015
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 26-03-
2015 OF THIS HONOURABLE COURT IN WPC NO
EXHIBIT P7 THE TRUE COPY OF THE ORDER OF THE
OMBUDSMAN FOR ELECTRICITY BOARD DATED
18-12-2015 IN APPEAL PETITION NO. P-
EXHIBIT P8 A TRUE COPY OF RESPONDENT'S LETTER
DATED 15-06-2016 ISSUED TO THE
PETITIONER
EXHIBIT P9 A TRUE COPY OF RESPONDENT'S LETTER
DATED 02-06-2016
EXHIBIT P10 THE TRUE COPY OF INTERIM ORDER DATED
10-02-2016 IN WPC NO.4961/2016-(U) OF
THIS HONOURABLE COURT
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 24071/2016
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF KSERC ORDER DATED 23-5-
2011 IN PETITION TP-87/2011.
EXHIBIT P2 TRUE COPY OF KSEB LTD CIRCULAR DATED
13-07-2011.
EXHIBIT P3 TRUE COPY OF THE LETTER NO. DB/OYEC-
TKRA/15-16/4103 DATED 10-03-2016
ISSUED BY KSEB LTD. TO THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 22-01-
2015 OF KSREC IN OP NO.22/2011.
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 26-03-
2015 OF THIS HONOURABLE COURT IN WPC
NO. 9854/2015.
EXHIBIT P6 TRUE COPY OF THE ORDER OF THE
OMBUDSMAN FOR ELECTRICITY DATED 18-12-
2015 IN APPEAL PETITION NO.P-154/2015.
EXHIBIT P7 THE TRUE COPY OF THE INTERIM ORDER
DATED 07-07-2016 IN WPC NO.
22765/2016-(U) OF THIS HONOURABLE
COURT
WP(C) NO. 4600 OF 2012 AND CONNECTED CASES
APPENDIX OF WP(C) 36259/2016
PETITIONER EXHIBITS
EXHIBIT P1 KSERC ORDER DATED 23-5-2011 IN PETITION
T.P.-87/2011
EXHIBIT P2 TRUE COPY OF KSEB LTD CIRCULAR DATED 13-
07-2011
EXHIBIT P3 TRUE COPY OF THE DEMAND DATED 04-03-2015
ON THE PETITIONER
EXHIBIT P4 TRUE OPY OF PETITIONER'S LETTER DATED
12-03-2015
EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 22-05-
2015 IN WPC NO.2292 OF 2013
EXHIBIT P6 TRUE COPY OF KSERC ORDER DATED 22-01-2015
EXHIBIT P7 TRUE COPY OF OMBUDSMAN ORDER DATED 18-12-
EXHIBIT P8 TRUE COPY OF 1ST RESPONDENT'S LETTER
DATED 2-6-2016
EXHIBIT P9 TRUE COPY OF PETITIONER'S LETTER DATED
09-06-2016
EXHIBIT P10 TRUE COPY OF 1ST RESPONDENT'S LETTER
DATED 15-06-2016
EXHIBIT P11 TRUE COPY OF PETITIONER'S LETTER DATED
17-06-2016
EXHIBIT P12 TRUE COPY OF THE JUDGMENT IN WPC NO.24088
OF 2016
EXHIBIT P13 TRUE COPY OF 3RD RESPONDENT'S LETTER
DATED 04-08-2016
EXHIBIT P14 TRUE COPY OF PETITIONER'S LETTER DATED
25-08-2016
EXHIBIT P15 TRUE COPY OF APPLICATION FOR POWER
CONNECTION
EXHIBIT P16 TRUE COPY OF 4TH RESPONDENT'S LETTER
DATED 15-06-2016
EXHIBIT P17 TRUE COPY OF 4TH RESPONDENT'S LETTER
DATED 11-07-2016
EXHIBIT P18 TRUE EXTRACT FROM THE KSEBL POWER SYSTEMS
STATISTICS FOR THE YEAR 2012-2013
EXHIBIT P19 TRUE EXTRACT FROM KSEB TRANSMISSION ASSET
(DETAILS OF SUB-STATIONS UNDER
TRANSMISSION WING) AS ON 30-06-2016
EXHIBIT P20 TRUE EXTRACT FROM THE ANNUAL
ADMIISTRATIVE REPORT OF KSEBL FOR THE
YEAR 2009-10
EXHIBIT P21 TRUE EXTRACT OF THE ANNUAL ADMINISTRATIVE
REPORT OF KSEB FOR THE YEAR 2011-12
