Issac vs P.J.Baby
2024 Latest Caselaw 5679 Ker

Kerala High Court

Issac vs P.J.Baby on 16 February, 2024

CRP No.411/2023                                    1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

                  Friday, the 16th   day of February 2024 / 27th Magha, 1945

                             IA.NO.1/2023 IN CRP NO. 411 OF 2023


                           CMA 7/2022 OF SUB COURT, PALA, KOTTAYAM

   APPLICANTS/ REVISION PETITIONERS 1 TO 3:

      1. ISSAC, AGED 72 YEARS, S/O. JOSE, KOCHUPARAYIL HOUSE, KALATHUKADAVU
         P.O, THALAPPALAM KARA, MOONILAVU VILLAGE, KOTTAYAM - 686 586

         And 2 others..

   RESPONDENTS/ RESPONDENTS:

      1. P.J.BABY, AGED 68 YEARS, S/O. JOSEPH, VELLOORKUNNEL PUTHIYAPARAMBIL
         HOUSE, ARUVITHARA BHAGAM, KONDOOR KARA, ERATTUPETTA VILLAGE,
         KOTTAYAM, PIN - 686122

         And 2 others..


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   and execution of judgment dated 14-11-2023 in CMA No. 7/2022 of the
   Hon'ble Sub Court, Pala pending disposal of the above revision petition.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 5.2.2024 and upon hearing the arguments of M/S J.RAMKUMAR,
   AMRIN FATHIMA, AKHIL BINOY & JIS JOHN SEBASTIAN, Advocates for the
   petitioners and of M/S B.RENJITH KUMAR, P.M.NATESAN, CLARA SHERIN FRANCIS
   & SANGEERTHANA M, Advocates for R1, SRI.V.RAJENDRAN, Advocate for R3, the
   court passed the following:

                                            O R D E R

Post on 18.3.2024.

Interim order will stand extended till then.

Sd/- C. JAYACHANDRAN, JUDGE

16-02-2024 /True Copy/ Assistant Registrar