Manju Kurian vs John. F. Kodenkandath @ Vinu
2024 Latest Caselaw 5672 Ker

Kerala High Court

Manju Kurian vs John. F. Kodenkandath @ Vinu on 16 February, 2024

Tr.P(C) No.133/2024                           1/2




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                         THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
                  Friday, the 16th day of February 2024 / 27th Magha, 1945
                                   TR.P(C) NO. 133 OF 2024

                         EP.NO.31/2023 OF FAMILY COURT, ALAPPUZHA


   PETITIONER/DECREE HOLDER:


             MANJU KURIAN

             AGED 47 YEARS, D/O.P.K.KURIAN, PATTATHIL HOUSE,

             PULICUNNU P.O., ALAPPUZHA - 688504, PRESENTLY RESIDING AT

             MANADAN HOUSE, KONGORPILLY P.O., KOONAMMAVU, ERNAKULAM,

             PIN - 683518



             BY SRI.E.M.JOSEPH, Advocate for the petitioner


   RESPONDENT/JUDGMENT DEBTOR:


             JOHN F.KODENKANDATH @ VINU

             AGED 48 YEARS, S/O.FRANCIS, NO.164, HUNTER DRIVE,

             CRANBERRY TOWNSHIP, P.A-16066, U.S.A, PRESENTLY WORKING AS

             TEACHER, NORTH ALLEGHENY SENIOR HIGH SCHOOL, NO.200,

             HILL VIEW LANE, PITTSBURGH,   PENNSYLVANIA, U.S.A.

             E-MAIL : [email protected], PIN - 15237


            THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON

   16.02.2024, UPON PERUSING THE PETITION, THE COURT ON THE SAME DAY PASSED

   THE FOLLOWING:
 Tr.P(C) No.133/2024                               2/2

                                             ORDER

Issue notice by speed post to the respondent. Petitioner may also

serve the respondent through the counsel appearing for the respondent in

the court below.

Post after one month.

Sd/- C. JAYACHANDRAN, JUDGE

16-02-2024 /True Copy/ Assistant Registrar