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Aniamma P.M vs The State Of Kerala
2024 Latest Caselaw 5668 Ker

Citation : 2024 Latest Caselaw 5668 Ker
Judgement Date : 16 February, 2024

Kerala High Court

Aniamma P.M vs The State Of Kerala on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA,
                           1945
                 WP(C) NO. 13323 OF 2015
PETITIONER:

          ANIAMMA P.M., AGED 45 YEARS
          W/O.ALEX.P.VARKEY,RESIDING AT PULIMOOTTIL
          HOUSE, PUTHERIADUKKAM.P.O, NILESWARAM,
          KASARAGOD-671314, WORKING AS DATE ENTRY
          OPERATOR, NILESWARAM MUNICIPALITY,NILESWARAM.
          BY ADV SMT.I.SHEELA DEVI
RESPONDENTS:

   1      THE STATE OF KERALA, REPRESENTED BY ITS
          SECRETARY TO GOVERNMENT, DEPARTMENT OF LOCAL
          SELF GOVERNMENT, SECRETARIAT,
          THIRUVANANTHAPURAM-695001.
   2      THE SECRETARY, NILESWARAM MUNICIPALITY,
          NILESWARAM,PIN-671314.
   3      PREETHA.M
          DATA ENTRY OPERATOR, NILESWARAM MUNICIPALITY,
          NILESWARAM-671314.
   4      THE CHAIRPERSON, NILESWARAM MUNICIPALITY,
          NILESWARAM, PIN-671314.
          BY ADVS.
          SRI.SURESH KUMAR KODOTH
          SRI.T.MADHU
          SRI BIJOY CHANDRAN, SR GP


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C).13323/2015
                                         2



                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                    W.P(C).No.13323 of 2015
               -------------------------------------------
           Dated this the 16th day of February, 2024

                             JUDGMENT

When this Writ petition came up for consideration, the

counsel for the petitioner submitted that the matter can be

dismissed as infructuous.

Therefore, this Writ Petition is dismissed as infructuous.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/

 
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