Al Huda Educational And Charitable ... vs Biju.C, The Revenue Divisional Officer ...
2024 Latest Caselaw 5646 Ker

Kerala High Court

Al Huda Educational And Charitable ... vs Biju.C, The Revenue Divisional Officer ... on 16 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                 CON.CASE(C) NO. 227 OF 2024
AGAINST THE ORDER/JUDGMENT WP(C) 24100/2023 OF HIGH COURT OF
                             KERALA
PETITIONER/PETITIONER:

          AL HUDA EDUCATIONAL AND CHARITABLE FOUNDATION
          ATHOLI, KOZHIKODE DISTRICT,
          REPRESENTED BY ITS SECRETARY JALEEL,
          S/O.HUSSAIN, AGED 50 YEARS,
          PADINHARAYIL HOUSE, ATHOLI P.O, ATHOLI,
          KOZHIKODE DISTRICT, PIN - 673315.

          BY ADV BINIYAMIN K.S.


RESPONDENT/2ND RESPONDENT:

          BIJU.C,
          THE REVENUE DIVISIONAL OFFICER VADAKARA
          (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
          THE REVENUE DIVIDIONAL OFFICER, VADAKARA REVENUE
          DIVISIONAL OFFICE, PUTHIYAPPU, VADAKARA,
          KOZHIKODE DISTRICT, PIN - 673101.

          BY ADV.SMT.REKHA C NAIR,
          SENIOR GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.227 of 2024

                              :2:




                      JUDGMENT

Dated this the 16th day of February, 2024

Counsel on either side submit that the direction of this

Court in the judgment dated 24.07.2023 in W.P.(C)

No.24100 of 2023 stands complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF CON.CASE(C) 227/2024

PETITIONER ANNEXURES Annexure-A1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C)NO.24100/2023 DATED 24.07.2023