Arshafudheen K.H vs K. Meera Ias
2024 Latest Caselaw 5645 Ker

Kerala High Court

Arshafudheen K.H vs K. Meera Ias on 16 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                CON.CASE(C) NO. 2916 OF 2023
AGAINST THE ORDER/JUDGMENT WP(C) 21965/2023 OF HIGH COURT OF
                              KERALA
PETITIONER/PETITIONER:

          ARSHAFUDHEEN K.H
          AGED 51 YEARS, S/O K.K.HANEEFA
          KANIYAMPARAMBIL HOUSE, WEST VELIYATHUNADU P.O
          KARUMALLOOR, ALUVA, ERNAKULAM DISTRICT
          REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
          SHAMINA ARSHAFUDHEEN, AGED 47 YEARS,
          W/O ARSHAFUDHEEN K.H, KANIYAMPARAMBIL HOUSE,
          WEST , VELIYATHUNADU P.O,KARUMALLOOR, ALUVA,
          ERNAKULAM DISTRICT, PIN - 683511.

          BY ADVS.
          P.K.SOYUZ
          E.V.BABYCHAN


RESPONDENT/RESPONDENT NO.1:

          K. MEERA IAS
          FATHER'S NAME & AGE NOT KNOWN TO THE PETITIONER
          REVENUE DIVISIONAL OFFICER / SUB COLLECTOR RDO
          OFFICE, FORT KOCHI ERNAKULAM, PIN - 682001.

          BY ADV.SRI.SREEJITH V.S., GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C)No.2916 of 2023

                             :2:




                     JUDGMENT

Dated this the 16th day of February, 2024

Government Pleader submits that the direction of this

Court in the judgment dated 27.07.2023 in W.P.(C)

No.21965 of 2023 stands complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF CON.CASE(C) 2916/2023

PETITIONER ANNEXURES Annexure I CERTIFIED COPY OF THE JUDGMENT IN W.PC NO. 21965 OF 2023 DATED 27.07.2023 OF THE HON'BLE HIGH COURT OF KERALA Annexure II A TRUE COPY OF THE RECEIPT DATED 09.08.2023 ISSUED BY THE RESPONDENT