Jimmy Sebastian vs State Of Kerala
2024 Latest Caselaw 5634 Ker

Kerala High Court

Jimmy Sebastian vs State Of Kerala on 16 February, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
 FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                   OP(CRL.) NO. 148 OF 2024
CRIME NO.774/2023 OF Erattupettah Police Station, Kottayam
AGAINST THE JUDGMENT IN SC 669/2023 OF ADDITIONAL DISTRICT
                         COURT, PALA
PETITIONER/ACCUSED:

    1      JIMMY SEBASTIAN
           AGED 23 YEARS
           S/O SELVIN ABRAHAM, KANDATHIL HOUSE,
           MOONNILAVU.P.O, MOONNILAVU VILLAGE, MEEACHIL
           TALUK, KOTTAYAM DISTRICT, PIN - 686586
    2      ABIN K SEBSTIAN
           AGED 25 YEARS
           S/O SELVIN ABRAHAM, KANDATHIL HOUSE,
           MOONNILAVU.P.O, MOONNILAVU VILLAGE, MEEACHIL
           TALUK, KOTTAYAM DISTRICT, PIN - 686586
    3      SELVIN ABRAHAM
           AGED 63 YEARS
           S/OABRAHAM, KANDATHIL HOUSE, MOONNILAVU.P.O,
           MOONNILAVU VILLAGE, MEEACHIL TALUK, KOTTAYAM
           DISTRICT, PIN - 686586
           BY ADVS.
           V.SETHUNATH
           V.R.MANORANJAN (MUVATTUPUZHA)
           THOMAS ABRAHAM (K/1051/2010)
           SREEGANESH U.
           LAKSHMINARAYAN.R

RESPONDENTS/STATE & COMPLAINANT:
    1     STATE OF KERALA
          REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
          KERALA, PIN - 682031
    2      STATION HOUSE OFFICER,
           ERATTUPETTA POLICE STATION, ERATTUPETTA.P.O,
           KOTTAYAM DISTRICT., PIN - 686121
           SRI. T.R. RANJITH (PP)


THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
16.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(CRL.) NO. 148 OF 2024
                                   2




                 BECHU KURIAN THOMAS, J.
             ---------------------------------------
                  OP(CRL.) NO. 148 OF 2024
             ----------------------------------------------
             Dated this the 16th day of February, 2024

                           JUDGMENT

Learned counsel for the petitioners seeks permission to

withdraw the original petition.

2. Permission is granted. Accordingly, the original

petition is dismissed as withdrawn.

Sd/-BECHU KURIAN THOMAS, JUDGE lsn