Aniyankunju vs K.N. Radhamoni Amma
2024 Latest Caselaw 5631 Ker

Kerala High Court

Aniyankunju vs K.N. Radhamoni Amma on 16 February, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

RFA No.199/2023                                  1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT

                         THE HONOURABLE MR. JUSTICE SATHISH NINAN

                  Friday, the 16th day of February 2024 / 27th Magha, 1945

                            IA.NO.1/2023 IN RFA NO. 199 OF 2023

                           OS 206/2011 OF SUB COURT, MAVELIKKARA

   PETITIONER/APPELLANT:

          ANIYANKUNJU, AGED 65 YEARS, S/O GEORGE, KANAVIL VILLA, KANNANKUZHY
          P.O, KANNANKUZHY MURI, THAMARAKULAM VILLAGE, MAVELIKARA TALUK,
          ALAPPUZHA - 690505

   RESPONDENTS/RESPONDENTS:

      1. K.N. RADHAMONI AMMA, AGED 70 YEARS, W/O SOMAN NAIR, USHUS,
         VETTIKKODU, KATTANAM VILLAGE, MAVELIKARA TALUK, ALAPPUZHA - 690503
      2. GIREESH R NAIR, AGED 44 YEARS, USHUS, VETTIKKODU, KATTANAM VILLAGE,
         MAVELIKARA TALUK, ALAPPUZHA, PIN - 690503
      3. RESHMI, AGED 40 YEARS ,W/O GIREESH R NAIR, USHUS, VETTIKKODU,
         KATTANAM VILLAGE, MAVELIKARA TALUK, ALAPPUZHA, PIN - 690503
      4. AMITHA RAJAN, AGED 46 YEARS, CHERUMANASSERIL, KARUVATTA VADAKKU,
         KARUVATTA VILLAGE, KARTHIKAPPALLY TALUK, HARIPAD, ALAPPUZHA - 690517
         FROM MURUPPEL PUTHEN VEETIL, AMAMDAPPALLY VILLAGE, ADOOR
         TALUK-691525.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the decree and judgment dated 27/03/2023 in O.S
   No.206/2011 on the file of the Hon'ble Subordinate Judge's Court,
   Mavelikara pending disposal of this appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.B.ANANTHU, Advocate for the petitioner,M/S.S.VINOD BHAT,ANAGHA
   LAKSHMY RAMAN,GREESHMA CHANDRIKA.R AND V.NAMITHA Advocates for the
   respondents, the court passed the following:

                                            ORDER

Interim order extended until further orders.

Sd/- SATHISH NINAN, JUDGE

16-02-2024 /True Copy/ Assistant Registrar