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Shaju Kuriakose vs Madhavikutty Warassiar
2024 Latest Caselaw 5601 Ker

Citation : 2024 Latest Caselaw 5601 Ker
Judgement Date : 16 February, 2024

Kerala High Court

Shaju Kuriakose vs Madhavikutty Warassiar on 16 February, 2024

OP(C) No.299/2024                         1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
             Friday, the 16th day of February 2024 / 27th Magha, 1945
                               OP(C) NO. 299 OF 2024
           OS 7/2009 OF ASSISTANT SESSIONS COURT/SUB COURT, PERUMBAVOOR
   PETITIONER/DEFENDANTS/JUDGMENT DEBTORS:

       1. SHAJU KURIAKOSE, AGED 63 YEARS, S/O.KURIAKOSE,ARAKKAKUDY HOUSE,
          KOMBANAD KARA, KOMBANAD VILLAGE, KOMBANAD P.O., KUNNATHUNAD TALUK. ,
          PIN - 683555
       2. LEELA SHAJU AGED 61 YEARS W/O.SHAJU, ARAKKAKUDY HOUSE, KOMBANAD
          KARA, KOMBANAD VILLAGE, KOMBANAD P.O. , KUNNATHUNAD TALUK., PIN -
          683555

   RESPONDENTS/PLAINTIFFS 2 TO 5, ADDL. PLAINTIFFS7 TO 10 AND/ADDL. DEFENDANTS 3
   TO 10/DECREE HOLDERS 1 TO 10:

      1. MADHAVIKUTTY WARASSIAR, AGED 77 YEARS, D/O.SARASWATHI WARASSIAR,
         AGED ABOUT 77 YEARS, PARAKKAL WARRIAM, PRALAYAKKAD KARA, VENGOOR
         WEST VILLAGE, THIRUTHY P.O. KUNNATHUNAD TALUK., PIN - 683545
      2. RUDRAN WARRIAR, AGED 65 YEARS, S/O.SARASWATHI WARASSIAR, PARAKKAL
         WARRIAM, PRALAYAKKAD KARA, VENGOOR WEST VILLAGE, THIRUTHY P.O.
         KUNNATHUNAD TALUK., PIN - 693545
      3. SREEDEVI WARASSIAR, AGED 65 YEARS, D/O.SARASWATHI WARASSIAR,
         PARAKKAL WARRIAM, PRALAYAKKAD KARA, VENGOOR WEST VILLAGE, THIRUTHY
         P.O. KUNNATHUNAD TALUK., PIN - 683545
      4. NANDAKUMAR, AGED 64 YEARS, S/O.SARASWATHI WARASSIAR, PARAKKAL
         WARRIAM, PRALAYAKKAD KARA, VENGOOR WEST VILLAGE,THIRUTHY P.O. ,
         KUNNATHUNAD TALUK, PIN - 683545
      5. SUBHADRA, AGED 60 YEARS, W/O.LATE HARIKUMAR, PARAKKAL WARRIAM,
         PRALAYAKKAD KARA, VENGOOR WEST VILLAGE, THIRUTHY P.O. , KUNNATHUNAD
         TALUK., PIN - 683545
      6. HARIKRISHNAN, AGED 38 YEARS, S/O.LATE HARIKUMAR, , PARAKKAL
         WARRIAM, PRALAYAKKAD KARA, VENGOOR WEST VILLAGE, THIRUTHY P.O.,
         KUNNATHUNAD TALUK., PIN - 683545
      7. P.V.ANEESH, AGED 59 YEARS, S/O.PARUKUTTY WARASSIAR, , KRISHNA
         NIVAS, IRINGOLE P.O., KURUPPAMPADY, PERUMBAVOOR KUNNATHUNAD TALUK.,
         PIN - 683545
      8. P.V.GIREESH, AGED 60 YEARS , S/O.PARUKUTTY WARASSIAR, REP. BY HIS
         FATHER & GUARDIAN VENUGOPALA KRISHNA WARRIER, AGED ABOUT 81 YEARS
         KRISHNA NIVAS, PUNNAYAM, ASAMANNOOR P.O.   , PIN - 683545
      9. SREEKALA, AGED 51 YEARS, D/O.SHOOLAPANI WARRIER, SREETHALAM
         THIRUMUPPATH PUDIKKAL WARRIAM, MANNAM P.O., PARAVUR TALUK., PIN -
         683520
     10. JYOTHIRMAYI DEVI, AGED 64 YEARS, W/O.RAMA WARRIER, PARRAKAL
         WARRIAM, "SARASS" THRIKKAKARA BHARATHAMATHA COLLEGE P.O.THRIKKAKARA
         VILLAGE, KANAYANOOR TALUK., PIN - 682021
     11. SANYAL KRISHNA, AGED 37 YEARS, S/O.RAMA WARRIER, PARRAKAL WARRIAM,
         "SARASS" THRIKKAKARA BHARATHAMATHA COLLEGE P.O.,THRIKKAKARA VILLAGE,
 OP(C) No.299/2024                             2/2

         KANAYANOOR TALUK., PIN - 682021
     12. SARASWATHY, AGED 32 YEARS, D/O.RAMA WARRIER, PARRAKAL WARRIAM,
         "SARASS" THRIKKAKARA BHARATHAMATHA COLLEGE P.O.,THRIKKAKARA VILLAGE,
         KANAYANOOR TALUK., PIN - 682021
     13. KOMALAVALLY, AGED 62 YEARS, W/O.SHANKARA WARRIER, SREEVILASAM,
         PRALAYAKKAD KARA, THIRUTHI.P.O., VENGOOR WEST, KUNNATHUNADU TALUK.,
         PIN - 683545
     14. S.ROHIT WARRIER, AGED 35 YEARS, S/O.SHANKARA WARRIER, SREEVILASAM,
         PRALAYAKKAD KARA, THIRUTHI.P.O., VENGOOR WEST, KUNNATHUNADU TALUK.,
         PIN - 683545
     15. ROHINI.S.WARRIER, AGED 37 YEARS, SREEVILASAM, PRALAYAKKAD KARA,
         THIRUTHI.P.O.,VENGOOR WEST, KUNNATHUNADU TALUK., PIN - 683545

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the proceedings in EP 44/2023 in OS 7/2009 on the file of Sub Court,
   Perumabvoor.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S.M.G.JEEVAN & SANIYA JOSE MAMPILLY, Advocates for the petitioners, the
   court passed the following:
                                      ORDER

Respondents are served through the counsel appearing in the trial court. However, there is no representation for the respondents. Await return of notice of the respondents sent by speed post.

In the circumstances, the delivery of the E.P scheduled property in EP No.44/2023 pending before the Sub Court, Perumbavoor will stand stayed till 04.03.2024.

Post on 04.03.2024.

Sd/- C. JAYACHANDRAN JUDGE

16-02-2024 /True Copy/ Assistant Registrar

 
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