Kerala High Court
Abdul Rasheed K.C vs State Of Kerala on 16 February, 2024
WP(C) NO. 40766/2023
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 40766 OF 2023
PETITIONER:
ABDUL RASHEED K.C., AGED 39 YEARS,
S/O. AMMAD MUSALIYAR HSST (PHYSICS), MSP HSS,
MALAPPURAM - 676 505 (RESIDING AT KARATTUCHALIL
HOUSE, AKKAPARAMBA POST, MALAPPURAM DISTRICT,
PIN - 673641).
BY ADVS.M/S.V.A.MUHAMMED & M.SAJJAD
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM, PIN -
695001.
2 THE DIRECTOR OF GENERAL EDUCATION
(HIGHER SECONDARY EDUCATION WING), HOUSING BOARD
BUILDINGS, SANTHI NAGAR, THIRUVANANTHAPURAM, PIN
- 695001.
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, B2 BLOCK, CIVIL STATION , MALAPPURAM,
PIN - 676505.
4 THE MANAGER & COMMANDANT OF MSP,
HSS, UP HILL POST, MALAPPURAM, PIN - 676505.
WP(C) NO. 40766/2023
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5 THE PRINCIPAL,
MSP HSS, UP HILL POST, MALAPPURAM, PIN - 676505.
SMT.K.G.SAROJINI, G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 40766/2023
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MOHAMMED NIAS C. P. , J.
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W.P.(C) No. 40766 of 2023
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Dated this the 16th day of February, 2024
JUDGMENT
The writ petition is filed seeking implementation of Ext.P-9 order
which directed the grant of approval to the appointment of the petitioner.
2. The petitioner submits that approval has already been granted
pending the writ petition. Accordingly, the petitioner prays for a direction
to disburse the consequential benefits.
3. Three month's time from today is granted to the respondents to
disburse the consequential benefits following the approval of the
appointment if the same has not been disbursed so far.
The Writ Petition is disposed of as above.
Sd/-
MOHAMMED NIAS C. P.,
JUDGE
MMG
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XAPPENDIX OF WP(C).NO.40766/2023
PETITIONER'S EXHIBITS:
EXHIBIT P-1 TRUE COPY OF THE APPROVAL ORDER OF THE
APPOINTMENT OF THE PETITIONER AS UPSA
DATED 08.01.2018
EXHIBIT P-2 TRUE COPY OF LETTER NO. GEDN - SC
1/8/2019 G.EDN DATED 09.04.2019 ALONG
WITH TYPED COPY
EXHIBIT P-3 TRUE COPY OF THE JUDGMENT IN W.P(C)
NO. 21194/2019 DATED 22.08.2022 OF
THIS HON'BLE COURT
EXHIBIT P-3 (A) TRUE COPY OF THE ORDER IN R.P NO.
1122/2019 IN W.P(C) NO. 21194/2019
DATED 13.01.2020 OF THIS HON'BLE COURT
EXHIBIT P-3 (B) TRUE COPY OF THE JUDGMENT IN W.A NO.
280/2020 DATED 16.09.2020 OF THIS
HON'BLE COURT
EXHIBIT P-3 (C) TRUE COPY OF JUDGMENT IN W.P(C) NO.
31861/2022 DATED 26.10.2022 OF THIS
HON'BLE COURT
EXHIBIT P-4 TRUE COPY OF THE APPOINTMENT ORDER
DATED 29.04.2021 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER
EXHIBIT P-5 TRUE COPY OF THE APPOINTMENT ORDER
DATED 15.07.2021 SUBMITTED BY THE
MANAGER GRANTING BY TRANSFER
APPOINTMENT TO THE PETITIONER
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EXHIBIT P-6 TRUE COPY OF REPORT OF JOINING DUTY OF
THE PETITIONER DATED 15.07.2021
EXHIBIT P-7 TRUE COPY OF THE ORDER NO.
D/7563/2021/RDD/HSE/K.DIS DATED
20.10.2022
EXHIBIT P-8 TRUE COPY OF THE REVISION PETITION
SUBMITTED BY THE PETITIONER DATED
04.11.2022
EXHIBIT P-9 TRUE COPY OF THE GO(RT) NO. 5157/2023
G.EDN DATED 15.09.2023 ISSUED BY THE
1ST RESPONDENT
