Shajan Jacob vs The Assistant Engineer
2024 Latest Caselaw 5578 Ker

Kerala High Court

Shajan Jacob vs The Assistant Engineer on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                  WP(C) NO. 35123 OF 2015
PETITIONER/S:

          SHAJAN JACOB
          OVELIL HOUSE, KURUMPANADAM PO, CHANGANACHERRY.
          BY ADVS.
          SRI.PHILIP J.VETTICKATTU
          SRI.B.PREMNATH E


RESPONDENT/S:

    1     THE ASSISTANT ENGINEER
          LSGD MADAPPALLY GRAMA PANCHAYAT, CHANGANACHERRY,
          KOTTAYAM-686 546.
    2     THE MADAPPALLY GRAMA PANCHAYAT
          CHANGANACHERRY, KOTTAYAM-686 546, REPRESENTED BY
          ITS SECRETARY.
    3     STATE OF KERALA
          REPRESENTED BY ITS SECRETARY, LOCAL SELF
          GOVERNMENT DEPARTMENT, SECRETARIAT, TRIVANDRUM-
          695 001.
          BY ADVS.
          SRI.LAL GEORGE,SC,MADAPPALLY GRAMA PANC
          SRI.LAL GEORGE SC MADAPPALLY GRAMA PANC
          Adhil P
OTHER PRESENT:

          SRI.B.S. SYAMANTAK. GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR FINAL
HEARING ON 16.02.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                                     -2-
W.P.(C) No. 35123 of 2015



                             P.V.KUNHIKRISHNAN, J.
                            ======================================================

                              W.P.(C) No. 35123 of 2015
                        =============================================================

                    Dated this the 16th day of February, 2024

                                          JUDGMENT

The learned counsel for the petitioner submitted that there is no

instruction from the party and therefore, the writ petition may be

closed. Therefore, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

APPENDIX OF WP(C) 35123/2015

PETITIONER EXHIBITS P1 : TRUE COPY OF CONTRACTOR'S REGISTRATION CARD ISSUED IN RESPECT OF THE PETITIONER. P2 : TRUE COPY OF NOTICE PUBLISHED BY THE RESPONDENT INVITING E-TENDER DT 18-8-2015. P3 : TRUE COPY OF BID SUBMISSION CONFIRMATION DOWN LOADED FROM THE WEB SITE OF THE RESPONDENT. P4 : TRUE COPY OF FINANCE BID OPENING SUMMARY, DOWNLOADED FROM THE WEBSITE.

P5 : TRUE COPY OF TECHNICAL BID EVALUATION SUMMARY DOWNLOADED FROM THE WEBSTE.

P6 : TRUE COPY OF FINANCE BID EVALUATION SUMMARY IN RESPECT OF PETITIONER'S TENDER APPLICATION. P7 : TRUE COPY OF FINANCE EVALUATION SUMMARY IN RESPECT OF THE PETITIONER'S TENDER APPLICATION P8 : TRUE COPY OF NOTIFICATION DOWNLOADED FROM THE WEB SITE DT 17-11-2015 NOTIFYING RETENDER. P9 : TRUE COPY OF NOTICE INVITING E-TENDER APPLICATION FOR RETENDER.

P10 : TRUE COPY OF INTIMATION RECEIVED BY EMAIL ON 16-11-2015 INTIMATING CANCELLATION OF TENDER.