Varghese T Tuat @Thomas Varghese ... vs The District Collector
2024 Latest Caselaw 5534 Ker

Kerala High Court

Varghese T Tuat @Thomas Varghese ... vs The District Collector on 16 February, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                          WP(C) NO. 5924 OF 2024
PETITIONER:

             VARGHESE T TUAT @THOMAS VARGHESE KANNANKARA
             AGED 84 YEARS, S/O. T.V. THOMAS,
             M-47,CHANGAMPUZHA NAGAR COLONY,
             KALAMASSERY, CHANGAMPUZHA NAGAR P.O.,
             KANAYANNOORE TALUK, ERNAKULAM DISTRICT,
             KERALA, PIN - 682033
             BY ADVS.
             JOHN JOSEPH(ROY)
             JOSEPH FRANCIS

RESPONDENTS:

      1      THE DISTRICT COLLECTOR
             CIVIL STATION, KAKKANAD, KAKKANADU P.O.,
             ERNAKULAM, KOCHI, PIN - 682030
      2      THE TAHSILDAR (LR)
             KANAYANNORE TALUK OFFICE,
             PARK AVENUE ROAD, OPP. SUBASH PARK,
             ERNAKULAM, PIN - 682011
      3      THE VILLAGE OFFICER
             THRIKKAKARA NORTH VILLAGE,
             NEAR MILMA FACTORY, EDAPPALLY NORTH
             P.O.,KOONANTHAI, EDAPPALLY,
             KOCHI, PIN - 682024



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    16.02.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 5924 of 2024
                                 :2:




                              JUDGMENT

The learned counsel for the petitioner seeks permission for

his client to withdraw this writ petition, with liberty to file a fresh

one to array proper parties and seek appropriate remedies.

In the afore circumstances, this writ petition is dismissed as

having been withdrawn, with the afore requested liberty being

reserved to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE anm

APPENDIX OF WP(C) 5924/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER DATED 22-11-2023 ISSUED BY KSHB TO THE PETITIONER Exhibit P2 TRUE COPY OF THE LETTER DATED 23-11-2023 ISSUED BY THE KSHB TO THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE DRAWING OF THE PROPERTY INVOLVED IN THE PROJECT ISSUED BY THE KSHB Exhibit P4 TRUE COPY OF THE NOC ISSUED BY THE 1ST RESPONDENT DATED 05-01-2024 TOGETHER WITH THE COVERING LETTER Exhibit P5 TRUE COPY OF THE REPORT ISSUED FROM THE 3RD RESPONDENT DATED 26-12-2023 Exhibit P6 TRUE COPY OF THOSE LETTERS DATED 17-01- 2024 ISSUED BY THE PETITIONER TO THE RE- SURVEY SUPT.

Exhibit P7 TRUE COPY OF THE LETTER ISSUED TO THE 3RD RESPONDENT DATED 17-01-2022 BY THE PETITIONER Exhibit P8 TRUE COPY OF THE LETTER ISSUED BY THE KSHB DATED 18-01-2024 TO THE TAHSILDAR Exhibit P9 TRUE COPY OF THE RECEIPT ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DATED 22-01-2024 Exhibit P10 TRUE COPY OF THE LIE OF THE PLOTS ALLOTTED BY THE KSHB IN CHANGAMPUZHA NAGAR Exhibit P11 TRUE COPY OF THE MEASUREMENT SKETCH WITH SIDE MEASUREMENT OF THE PLOT PREPARED BY A REGISTERED SURVEYOR