P.K.Syamala vs Union Of India
2024 Latest Caselaw 5529 Ker

Kerala High Court

P.K.Syamala vs Union Of India on 16 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
                        WP(C) NO. 33826 OF 2016
PETITIONER:

          P.K.SYAMALA, D/O.KUTTAPPAN,
          AGED 52 YEARS, ANGANAWADI HELPER, CENTRE NO.51,
          INTEGRATED CHILD DEVELOPMENT SERVICES, ELAMDESOM,
          IDUKKI, KERALA, PIN - 685 583
          BY ADVS.
          SRI.C.M.TOMY
          SRI.BALU TOM
          SRI.MATHEW SKARIA


RESPONDENTS:

    1     UNION OF INDIA REPRESENTED BY ITS SECRETARY, DEPARTMENT
          OF WOMEN AND CHILD DEVELOPMENT, CD SECTION, MINISTRY OF
          HUMAN RESOURCE DEVELOPMENT, SHASTRI BHAVAN, NEW DELHI,
          PIN - 110 001.
    2     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT, SOCIAL
          WELFARE (B) DEPARTMENT, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN-695001.
    3     THE DIRECTOR OF SOCIAL JUSTICE
          DIRECTORATE OF SOCIAL JUSTICE (ANNEX), SOCIAL WELFARE
          BHAVAN, POOJAPPURA, THIRUVANANTHAPURAM, PIN-695012.
    4     THE DISTRICT OFFICER OF SOCIAL JUSTICE
          IDUKKI DISTRICT, THODUPUZHA - 685 584.
    5     THE PROGAMME OFFICER
          DISTRICT INTEGRATED CHILD DEVELOPMENT SERVICES CELL,
          IDUKKI, THODUPUZHA-685584.
    6     THE CHILD DEVELOPMENT PROJECT OFFICER
          CHILD DEVELOPMENT PROJECT OFFICE, INTEGRATED CHILD
          DEVELOPMENT SERVICES, ELAMDESOM, ELAMDESAM, ALAKODU
          P.O., THODUPUZHA-685583.
    7     ANNIE JOSE
 WP(C) NO. 33826 OF 2016


                            2


           UPPUMAKKIL, MANATHOOR P.O., PALA, PIN-
           686651, (FORMER CHILD DEVELOPMENT PROJECT
           OFFICER, CHILD DEVELOPMENT PROJECT OFFICE,
           INTEGRATED CHILD DEVELOPMENT SERVICES,
           ELAMDESOM, ELAMDESAM, ALAKODU P.O.,
           THODUPUZHA-685583).
    8      ABHIRAMI A.H.
           ANGANAWADI WORKER, CENTRE NO.52, INTEGRATED
           CHILD DEVELOPMENT SERVICES, ELAMDESOM,
           IDUKKI, KERALA, PIN-685583.
    9      SHAJI K.V.
           ANGANAWADI WORKER, CENTRE NO.66, INTEGRATED
           CHILD DEVELOPMENT SERVICES, ELAMDESOM,
           IDUKKI, KERALA, PIN-685583.
   10      SHEEJA
           ANGANAWADI WORKER, CENTRE NO.58, INTEGRATED
           CHILD DEVELOPMENT SERVICES, ELAMDESOM,
           IDUKKI, KERALA, PIN-685583.
   11      K.T. THAKAMANI
           ANGANAWADI WORKER, CENTRE NO.57, INTEGRATED
           CHILD DEVELOPMENT SERVICES, ELAMDESOM,
           IDUKKI, KERALA, PIN-685583.
           BY ADV.
           SRI.JAGADEESH LAKSHMAN, CGC



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 33826 OF 2016


                                 3




               P.V.KUNHIKRISHNAN, J.
              ------------------------------
              W.P.(C)No. 33826 of 2016
      ----------------------------------------------
     Dated this the 16th day of February, 2024


                       JUDGMENT

When this Writ petition came up for

consideration, the learned counsel appearing for the

petitioner submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

                                     P.V.KUNHIKRISHNAN
DM                                         JUDGE