Kerala High Court
Dr.Rahnas Abdul Azeez, S/O.Late ... vs Kerala University Of Health Sciences on 16 February, 2024
WP(C) NO. 37687/2023
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 16TH DAY OF FEBRUARY 2024 / 27TH MAGHA, 1945
WP(C) NO. 37687 OF 2023
PETITIONER:
DR.RAHNAS ABDUL AZEEZ, S/O.LATE P.ABDUL AZEEZ,
AGED 39 YEARS, PUTHIYATH HOUSE, KARULAI P.O.,
MALAPPURAM, PIN - 678330.
BY ADVS.M/S.B.MOHANLAL, P.S.PREETHA, ASWIN V.
NAIR, JAYAPRABHA ARJUN, BLESSY MARY SEBASTIAN &
AJAY S. KOSHY
RESPONDENTS:
1 KERALA UNIVERSITY OF HEALTH SCIENCES,
REPRESENTED BY ITS REGISTRAR, MEDICAL COLLEGE
CAMPUS, THRISSUR P.O., THRISSUR, PIN - 680596.
2 THE VICE CHANCELLOR,
THE KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE CAMPUS, THRISSUR P.O., THRISSUR,
PIN - 680596.
3 THE BOARD OF ADJUDICATION OF STUDIES,
THE KERALA UNIVERSITY OF HEALTH SCIENCES,
MEDICAL COLLEGE CAMPUS, THRISSUR P.O., THRISSUR-
680 596, REPRESENTED BY ITS CHAIRMAN (PRO-VICE
CHANCELLOR, KERALA UNIVERSITY OF HEALTH
SCIENCES), PIN - 680596.
4 THE CONTROLLER OF EXAMINATIONS,
KERALA UNIVERSITY OF HEALTH SCIENCES, MEDICAL
COLLEGE CAMPUS, THRISSUR P.O., THRISSUR, PIN -
680596.
5 THE DEAN,
STUDENT AFFAIRS, THE KERALA UNIVERSITY OF HEALTH
SCIENCES, MEDICAL COLLEGE CAMPUS, THRISSUR P.O.,
THRISSUR, PIN - 680596.
WP(C) NO. 37687/2023
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6 SMT. UNMESH A.K.,
ASSOCIATE PROFESSOR/READER, FORENSIC MEDICINE/
FORENIC MEDICINE AND TOXICOLOGY TD MEDICAL
COLLEGE, ALAPPUZHA -688 005 RESIDING AT
AYYANCHIRA HOUS, PALAZHI.P.O., THRISSUR, PIN -
688005.
BY ADV. SRI.P.SREEKUMAR
SRI.PREMCHAND R.NAIR, G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 37687/2023
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MOHAMMED NIAS C. P. , J.
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W.P.(C) No. 37687 of 2023
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Dated this the 16th day of February, 2024
JUDGMENT
The petitioner has preferred Ext.P-21 before the third respondent
requesting permission to appear in the supplementary practical
examination. Since no orders have been passed on Ext.P-21 so far, the
petitioner's limited prayer is for a direction to the third respondent to
dispose of the same.
2. Accordingly, there will be a direction to the third respondent to
take up Ext.P-21 and pass orders in accordance with law, with notice to
the petitioner and other affected parties if any and after affording an
opportunity of hearing, within an outer time limit of 3 weeks from the
date of receipt of a copy of this judgment. It will be open to the petitioner
to produce such documents to substantiate the contentions, which will be
adverted to by the third respondent while taking the decision.
The Writ Petition is disposed of as above.
Sd/-
MOHAMMED NIAS C. P.,
JUDGE
MMG
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APPENDIX OF WP(C).NO.37687/2023
PETITIONER'S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE ALLOTMENT MEMO
DATED 06/05/2019 FOR PG MEDICAL
COURSES, 2019 ISSUED BY THE OFFICE OF
THE COMMISSIONER OF ENTRANCE
EXAMINATIONS, KERALA TO THE PETITIONER
EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION NO:
31460/2021/EX-MED/A1/KUHS DATED
31/03/2022 ISSUED BY THE 1ST
RESPONDENT
EXHIBIT P3 THE TRUE COPY OF THE ADMIT CARD DATED
13/05/2022 ISSUED BY THE 1ST
RESPONDENT TO THE PETITIONER
EXHIBIT P4 THE TRUE COPY OF THE EXAMINATION
RESULTS DATED 11/07/2022 ISSUED BY THE
1ST RESPONDENT TO THE PETITIONER
EXHIBIT P5 THE TRUE COPY OF THE COMPLAINT DATED
11/07/2022 SUBMITTED BY THE PETITIONER
BEFORE THE 4TH RESPONDENT
EXHIBIT P6 THE TRUE COPY OF THE COMPLAINT DATED
16/07/2022 SUBMITTED BY THE PETITIONER
BEFORE THE 4TH RESPONDENT
EXHIBIT P7 THE TRUE COPY OF THE RELEVANT PAGE OF
THE PRACTICAL ANSWER BOOKLET
NO:N816366 OF THE 1ST RESPONDENT
UNIVERSITY IN THE NAME OF THE
PETITIONER
EXHIBIT P8 THE TRUE COPY OF THE COMMUNICATION
NO:11935/2022/EX-MED/A1/KUHS DATED
28/09/2022 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER
EXHIBIT P9 THE TRUE COPY OF THE APPLICATION DATED
16/09/2022 FILED BY THE PETITIONER
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BEFORE THE 3RD RESPONDENT
EXHIBIT P10 THE TRUE COPY OF THE APPLICATION DATED
31/10/2022 SUBMITTED BY THE PETITIONER
BEFORE THE STATE INFORMATION OFFICER
OF THE 1ST RESPONDENT
EXHIBIT P11 THE TRUE COPY OF THE REPLY NO:
32113/2021/EX-MED A1/KUHS DATED
01/12/2022 ISSUED BY THE STATE
INFORMATION OFFICER OF THE 1ST
RESPONDENT UNIVERSITY
EXHIBIT P12 THE TRUE COPY OF THE APPEAL DATED
28/12/2022 SUBMITTED BY THE PETITIONER
BEFORE THE 4TH RESPONDENT
EXHIBIT P13 THE TRUE COPY OF THE REPLY NO:
32113/2021/EX-MED/A1/KUHS DATED
28/01/2023 ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER
EXHIBIT P14 THE TRUE COPY OF THE UNIVERSITY ORDER
NO:240/37840/DSA-A1/KUSH/2022 DATED
25.11.2022 ISSUED BY THE 5TH
RESPONDENT
EXHIBIT P15 THE TRUE COPY OF THE UNIVERSITY ORDER
NO: 61/37840/DSA-A1/KUSH/2023 DATED
26.01.2023 ISSUED BY THE 5TH
RESPONDENT TO THE PETITIONER
EXHIBIT P16 THE TRUE COPY OF THE ADMIT CARD DATED
09/11/2022 ISSUED BY THE 1ST
RESPONDENT TO THE PETITIONER
EXHIBIT P17 THE TRUE COPY OF THE EXAMINATION
RESULTS DATED 24.12.2022 PUBLISHED BY
THE 1ST RESPONDENT
EXHIBIT P18 THE TRUE COPY OF THE APPLICATION DATED
30.12.2022 SUBMITTED BY THE PETITIONER
BEFORE STATE PUBLIC INFORMATION
OFFICER ATTACHED TO THE OFFICE OF THE
1ST RESPONDENT
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THE TRUE COPY OF THE REPLY NO:
32113/2021/EX-MED/A1/KUHS DATED
EXHIBIT P18(A) 01.02.2023 ISSUED BY THE PUBLIC
INFORMATION OFFICER OF THE 1ST
RESPONDENT TO THE PETITIONER
EXHIBIT P18(B) THE TRUE COPY OF THE REPLY
NO:4591/DSA-A1/KUHS/2023 DATED
16.02.2023 ISSUED BY THE PUBLIC
INFORMATION OFFICER OF THE 5TH
RESPONDENT TO THE PETITIONER
EXHIBIT P19 THE TRUE COPY OF THE APPLICATION DATED
05/07/2023 FILED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT
EXHIBIT P20 THE TRUE COPY OF THE APPLICATION DATED
06/01/2024 SUBMITTED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT THROUGH
SPEED POST
EXHIBIT P21 THE TRUE COPY OF THE APPLICATION DATED
13/02/2024 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT THROUGH
SPEED POST AND ITS RECEIPT DATED
14/02/2024
