Annakutty N.O vs The Chief Executive Officer
2024 Latest Caselaw 5370 Ker

Kerala High Court

Annakutty N.O vs The Chief Executive Officer on 15 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA,
                           1945
                 WP(C) NO. 20124 OF 2015
PETITIONER:

          ANNAKUTTY N.O, W/O. ALAVIKUTTY,
          AGED 50 YEARS, ERINJIKATTU HOUSE,
          ALINCHUVADU, KOTT, TIRUR,
          NRHM PHARMASIST, DISTRICT HOSPITAL, TIRUR,
          MALAPPURAM DISTRICT.
          BY ADVS.
          SRI.A.X.VARGHESE
          SRI.A.V.JOJO


RESPONDENTS:

   1      THE CHIEF EXECUTIVE OFFICER
          NATIONAL RURAL HEALTH MISSION (NRHM),
          MALAPPURAM, 676505.
   2      THE HOSPITAL MANAGEMENT COMMITTEE (HMC)
          REPRESENTED BY ITS CHAIRMAN, DISTRICT
          PANCHAYATH PRESIDENT, DISTRICT HOSPITAL,
          TIRUR, 676104.
   3      THE HOSPITAL MANAGEMENT COMMITTEE (HMC)
          REPRESENTED BY SECRETARY, SUPERINTENDENT,
          DISTRICT HOSPITAL, TIRUR, 676104.
          BY ADVS.
          GOVERNMENT PLEADER SRI.B S SYAMANTAK
          SRI M AJAY SC FOR R1
       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 15.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P(C).20124/2015
                                         2



                  P. V. KUNHIKRISHNAN, J.
               -------------------------------------------
                   W.P(C).No.20124 of 2015
               -------------------------------------------
           Dated this the 15th day of February, 2024

                             JUDGMENT

When this Writ petition came up for consideration, the

counsel for the petitioner submitted that the matter is not pressed.

Therefore, this Writ Petition is dismissed as not pressed.

Sd/-

P. V. KUNHIKRISHNAN JUDGE Sbna/