Sibi Mathew vs M.C.Rajan
2024 Latest Caselaw 5358 Ker

Kerala High Court

Sibi Mathew vs M.C.Rajan on 15 February, 2024

Author: P.Somarajan

Bench: P.Somarajan

CRL.A No.258/2007                               1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                Thursday, the 15th day of February 2024 / 26th Magha, 1945

                                  CRL.A NO. 258 OF 2007

              CRA. 976/2004 OF ADDL. SESSIONS JUDGE( ADHOC-II), ERNAKULAM

   APPELLANT/COMPLAINANT

          SIBI MATHEW, JOSEPH VILLA, AZAD ROAD, TRIPUNITHURA, ERNAKULAM DIST.
          NOW RESIDING AT PULPARA HOUSE, MAJOOR P.O., KOTTAYAM.

   RESPONDENTS/ACCUSED

      1. M.C.RAJAN, PROPRIETOR, M/S.RAJU ASSOCIATES, POOMTHOTTATHIL HOUSE,
         CHOTTANIKKARA.
      2. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
         KERALA, ERNAKULAM.


        This Criminal appeal having come up for orders on 15.02.2024, upon
   perusing the appeal and this Court's judgment dated 11.10.2023 and upon
   hearing the argments of SRI. S.SREEKUMAR, Senior Advocate and M/S. GEO
   PAUL and JACOB PALLATH, Advocates for R1, the court on the same day passed
   the following:


                                           ORDER

Post on 04/03/2024. Till that time further proceedings of the trial court will stand deferred.

Sd/- P.SOMARAJAN JUDGE

15-02-2024 /True Copy/ Assistant Registrar