Dr.T.P.Mubarack Sani vs K.Ravi
2024 Latest Caselaw 5352 Ker

Kerala High Court

Dr.T.P.Mubarack Sani vs K.Ravi on 15 February, 2024

Author: Anu Sivaraman

Bench: Anu Sivaraman

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

         THURSDAY, THE 15TH DAY OF FEBRUARY   2024 / 26TH MAGHA, 1945

                          CON.CASE(C) NO. 1308 OF 2017

      AGAINST THE JUDGMENT IN    WPC 21798/2010 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             DR.T.P.MUBARACK SANI,S/O.T.P ABOOBACKER, AGED 53 YEARS
             LECTURER,COMMUNITY MEDICINE,ACADEMY OF MEDICAL
             SCIENCE,]PARIYARAM,KANNUR DISTRICT.

             BY ADVS.
             SRI.M.SASINDRAN
             SRI.V.VENUGOPAL


RESPONDENT/RESPONDENTS:

             K.RAVI
             AGE AND FATHER'S NAME NOT KNOWN TO THE
             PETITIONER,DIRECTOR,ACADEMY OF MEDICAL
             SCIENCES,PARIYARAM,KANNUR DISTRICT,MANAGING DIRECTOR,KERALA
             CO-OPERATIVE HOSPITAL COMPLEX,PARIYARAM,KANNUR DISTRICT.


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1308 OF 2017
                                         2



                                 JUDGMENT

(Dated this the 15th day of February, 2024)

It is submitted by the learned counsel for the petitioner that

the directions in the judgment stand complied with.

Accordingly, this Contempt Case is closed.

SD/-

ANU SIVARAMAN JUDGE rp CON.CASE(C) NO. 1308 OF 2017

APPENDIX OF CON.CASE(C) 1308/2017

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 3.11.2016 IN WPC

ANNEXURE AII TRUE COPY OF THE GO(RT)NO.555/06/CO OP DATED 08.12.2006.

ANNEXURE-AIII TRUE COPY OF THE COVERING LETTER DATED 21.12.2006.

ANNEXURE-AIV TRUE COPY OF THE LETTER DATED 26.05.2017 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.