Pradeep E.S vs The Branch Manager Canara Bank Ltd
2024 Latest Caselaw 5277 Ker

Kerala High Court

Pradeep E.S vs The Branch Manager Canara Bank Ltd on 15 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                      WP(C) NO. 2906 OF 2024
  AGAINST THE ORDER/JUDGMENT MC 233/2023 OF CHIEF JUDICIAL
                       MAGISTRATE ,THRISSUR
PETITIONER:

          PRADEEP E.S,
          AGED 46 YEARS
          S/O SIVASANKARAN,
          ELOOR HOUSE,THONNUKKARA P.O,
          THRISSUR, PIN - 680586.

          BY ADVS.
          MAHESH V.MENON
          RAJITHA V.K


RESPONDENTS:

    1     THE BRANCH MANAGER CANARA BANK LTD
          THONNUKARA BRANCH, THONNUKKARA P.O,
          THRISSUR, PIN - 680586.

    2     THE AUTHORISED OFFICER
          CANARA BANK LTD.THONNUKARA BRANCH,
          THONNUKKARA P.O, THRISSUR - 680586.

          BY ADV.SRI.M.GOPIKRISHNAN NAMBIAR,
          STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.2906 of 2024

                              :2:




                      JUDGMENT

Dated this the 15th day of February, 2024

Counsel for the petitioner submits that the petitioner

does not want to prosecute the writ petition.

The writ petition is therefore dismissed as withdrawn

with liberty to approach the Debts Recovery Tribunal.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 2906/2024

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF JUDGMENT DATED 25.03.2022 IN WP(C) NO. 10384/2022 OF THIS HON'BLE COURT Exhibit P2 A TRUE COPY OF THE JUDGMENT DATED 23.03.2023 IN WP(C) NO. 30931/2022 OF THIS HON'BLE COURT Exhibit P3 A TRUE COPY OF ORDER DATED 05.04.2023 IN RP NO. 322/2023 IN WP (C) NO.10384/2022 OF THIS HON'BLE COURT Exhibit P4 A TRUE COPY OF NOTICE ISSUED BY THE ADVOCATE COMMISSIONER APPOINTED BY THE CHIEF JUDICIAL MAGISTRATE COURT, THRISSUR IN MC NO. 233/2023 DATED 15.11.2023