Akbar Ali vs The District Collector
2024 Latest Caselaw 5260 Ker

Kerala High Court

Akbar Ali vs The District Collector on 15 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
 THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                         WP(C) NO.2471 OF 2024
PETITIONER:

             AKBAR ALI, AGED 34 YEARS
             S/O.VEERANKUTTY, CHEMBALATHODI HOUSE, MORAYUR P.O.,
             MALAPPURAM, PIN - 673642
             BY ADVS.
             SHAKTHI PRAKASH
             AMJATHA D.A.
             MUHASIN K.M.


RESPONDENTS:

     1       THE DISTRICT COLLECTOR
             COLLECTORATE ROAD, UP HILL, MALAPPURAM, PIN -
             676505
     2       THE REVENUE DIVISIONAL OFFICER
             PERINTHALMANNA REVENUE DIVISIONAL OFFICE, SHORNUR -
             PERINTHALMANNA ROAD, SHANTI NAGAR, PERINTHALMANNA,
             MALAPPURAM, PIN - 679322
     3       THE TAHSILDAR, KONDOTTY TALUK OFFICE, KONDOTTY,
             MALAPPURAM, PIN - 673638
     4       THE AGRICULTURAL OFFICER
             MORAYUR KRISHI BHAVAN, MORAYUR, MALAPPURAM, PIN -
             673642
             BY SMT.K.AMMINIKKUTY, SR.GP

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   15.02.2024,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.2471 of 2024                2


                                JUDGMENT

It is submitted by the learned Government

Pleader that orders have already been passed on

Ext.P3 on 05.02.2024.

Recording the said submission, the writ

petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE sp/15/02/2024

APPENDIX OF WP(C) 2471/2024

PETITIONER'S EXHIBITS:-

Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 20.04.2022 Exhibit P2 TRUE COPY OF THE EXTRACT OF THE RELEVANT PAGE OF DRAFT DATA BANK Exhibit P3 TRUE COPY OF THE FORM 5 APPLICATION DATED 31.03.2022 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE RECEIPT DATED 12.04.2022 EVIDENCING THE PAYMENT OF FEE FOR FORM 5 APPLICATION Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 26.05.2022 IN W.P (C) NO. 17075/2022 Exhibit P6 TRUE COPY OF THE SCREEN SHOT OF THE APPLICATION STATUS OBTAINED FROM THE WEBSITE