Vasanthakumara Pillai C vs State Of Kerala
2024 Latest Caselaw 5203 Ker

Kerala High Court

Vasanthakumara Pillai C vs State Of Kerala on 15 February, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945
                        WP(C) NO. 27005 OF 2013
PETITIONER/S:

    1     VASANTHAKUMARA PILLAI C
          DEPUTY MANAGER, REHABILITATION PLANTATIONS LIMITED,PUNALUR-
          691305

    2     C VIJAYAKUMARAN PILLAI
          2ND GRADE ASSISTANT, REHABILITATION PLANTATIONS
          LIMITED,PUNALUR-691305

    3     P.K.JOSEPH
          PEON,REHABILITATION PLANTATIONS LIMITED,PUNALUR-691305

    4     C PRASAD
          REHABILITATION PLANTATIONS LIMITED,PUNALUR-691305

    5     A ABDULKHADER KUTTY
          DRIVER,REHABILITATION PLANTATIONS LIMITED,PUNALUR-691305

          BY ADVS.
          SRI.KURIAN GEORGE KANNANTHANAM (SR.)
          SRI.JIJI THOMAS
          SRI.THOMAS GEORGE

RESPONDENT/S:

    1     STATE OF KERALA
          REP BY SECRETARY TO GOVERNMENT(FINANCE)GOVERNMENT
          SECRETARIAT, THIRUVANANTHAPURAM-695001

    2     REHABILITATION PLANTATIONS LIMITEDPUNALUR-691305
          (REP BY ITS MANAGING DIRECTOR)

    3     THE MANAGING DIRECTOR
          REHABILITATION PLANTATIONS LIMITED,PUNALUR-691305

          BY ADVS.
          SMT.MARIAM MATHAI
          SRI.SAJI VARGHESE

          SRI. DHEEREJ A.S., GOVT. PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.27005/2013                 -2-


                               JUDGMENT

Learned counsel for the petitioners submits that this writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 27005/2013

PETITIONER EXHIBITS

P1:-TRUE COPY OF THE CIRCULAR DTD 19/5/2010 ISSUED FROM THE FINANCE (PUC)DEPARTMENT

P2:-TRUE COPY OF THE CIRCULAR DTD 20/10/2011 ISSUED FROM THE FINANCE(PUC)DEPARTMENT

P3:-TRUE COPY OF THE LETTER DTD 15/2/2013 ISSUED BY THE GOVERNMENT

P4:-TRUE COPY OF THE EXTRACT OF MINUTES OF THE 191ST BOARD MEETING OF REHABILITATION PLATATIONS LTD PUNALUR HELD ON 27/2/2013

P5:-TRUE COPY OF THE REPRESENTATION DTD 12/3/2013 TO THE ADDL CHIEF SECRETARY TO GOVERNMENT

P6:-ORDER DTD 5/7/2013 IN WPC NO 14288/13 OF THE HONBLE COURT

P7:-COPY OF THE COMMUNICATION DTD 13/1/2012 ISSUED TO THE GENERAL SECRETARY OF OF KERALA STATE BEVERAGES CORPORATION & OTHERS

P8:-TRUE COPY OF THE ORDER DTD 25/6/2013 OF TAXES(A)DEPARTMENT

P9:-TRUE COPY OF THE ORDER DTD 11/4/2007 OF AGRICULTURE(AHF)DEPARTMENT

P10:-COPY OF ORDER DTD 3/5/2012 ISSUED BY THE GOVERNMENT

P11:-TRUE COPY OF THE ORDER DTD 24/8/2013 OF LABOUR AND REHABILITATION @ DEPARTMENT