Prasad P.K vs The Registrar Of Co-Operative ...
2024 Latest Caselaw 5202 Ker

Kerala High Court

Prasad P.K vs The Registrar Of Co-Operative ... on 15 February, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR.JUSTICE BASANT BALAJI

     THURSDAY, THE 15TH DAY OF FEBRUARY 2024 / 26TH MAGHA, 1945

                        WP(C) NO. 20721 OF 2017

PETITIONER/S:
      1       PRASAD P.K, PEEDIKAKKANDIYIL HOUSE, CHEEKKONNUMAL WEST
              P.O, KAKKATTIL VIA, KOZHIKODE, PRESENTLY WORKING AS PART
              TIME SWEEPER, VANIMEL BRANCH OF KOZHIKODE DISTRICT CO-
              OPERATIVE BANK.
      2       SUDHEESH KUMAR K.P, KUNNUMPURATH HOUSE, NADAPURAM
              P.O, KOZHIKODE, PRESENTLY WORKING AS PART TIME SWEEPER,
              NADAPURAM BRANCH OF KOZHIKODE DISTRICT CO-OPERATIVE
              BANK.
      3       DEEPTHI M, VELUTHADAN VEETTI METHEL, MUCHUKUNNU P.O,
              KOYILANDI, KOZHIKODE, PRESENTLY WORKING AS PART TIME
              SWEEPER, KOYILANDI BRANCH OF KOZHIKODE DISTRICT CO-
              OPERATIVE BANK.
      4       VINEESH A, GOCINDALAYAM, CHOMBALA P.O, VATAKARA VIA,
              KOZHIKODE, PRESENTLY WORKING AS PART TIME SWEEPER,
              PANNIYANKARA BRANCH OF KOZHIKODE DISTRICT CO-OPERATIVE
              BANK.

            BY ADVS. SRI.B.S.SWATHI KUMAR SMT.ANITHA RAVINDRAN
            SRI.HARISANKAR N UNNI SMT.T.RESHMA SMT.S.SIKKY

RESPONDENT/S:
     1     THE REGISTRAR OF CO-OPERATIVE SOCIETIES
           THIRUVANANTHAPURAM 695 001.
     2     KOZHIKODE DISTRICT CO-OPERATIVE BANK,
           HEAD OFFICE, KOZHIKODE, 673 001, REPRESENTED BY ITS
           GENERAL MANAGER.
     3     THE PART TIME ADMINISTRATOR/JOINT REGISTRAR OF
           CO-OPERATIVE SOCIETIES GENERAL KOZHIKODE, KOZHIKODE
           DISTRICT CO-OPERATIVE BANK, KOZHIKODE 673 001.

            BY ADV SRI.P.C.SASIDHARAN, SC, KOZHIKODE DISTRICT CO-
            OPERATIVE BANK

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 20721/2017
                               -2-




                          JUDGMENT

(Dated this the 15th day of February 2024)

The counsel for the petitioners submits that the prayers

in the writ petition have already been granted in view of

the interim order dated 22.06.2017.

Therefore, nothing survives. The writ petition is

closed.

Sd/-

BASANT BALAJI JUDGE

JS

APPENDIX OF WP(C) 20721/2017

PETITIONER EXHIBITS

EXHIBIT P1. COPY OF THE PAPER PUBLICATION APPEARED MATHRUBHUMI DAILY DATED 14.11.14.

EXHIBIT P2. COPY OF CALL LETTER ISSUED BY THE 2ND RESPONDENT TO THE 4TH PETITIONER DATED 24.11.14. EXHIBIT P3. COPY OF THE PROCEEDINGS NO.KDCB-HO/HRD/HRD2/2016/3677 DATED 27.3.17 OF THE 2ND RESPONDENT.

EXHIBIT P4. COPY OF THE MEMO NO.HO/HRD/PB/OD/1097/2017-18 DATED 16.5.17 ISSUED BY THE 2ND RESPONDENT EXHIBIT P5. COPY OF THE ORDER NO.HO:HL/EMP-VL/980/2017-18 DATED 12.6.17 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P6. COPY OF THE PAY SLIP OF THE IST PETITIONER FOR THE MONTH OF MAY, 2017.

EXHIBIT P7. COPY OF THE MEMO NO.HO/HRD/PB/OD/1101/2017-18 DATED 30.5.17 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P8. COPY OF THE PAY SLIP OF THE 2ND PETITIONER FOR THE MONTH OF MAY 2017.

EXHIBIT P9. COPY OF THE PAY SLIP OF THE 3RD PETITIONER FOR THE MONTH OF MAY 2017.

EXHIBIT P10. COPY OF THE PAY SLIP OF THE 4TH PETITIONER FOR THE MONTH OF MAY, 2017.

EXHIBIT P11 THE TRUE COPY OF THE POSTAL COVER EVIDENCING THE DATE OF DISPATCH.

EXHIBIT P12 TRUE COPY OF THE EXPLANATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 3-7-2017