Kerala High Court
Harsha.K.Bhaskar vs State Of Kerala on 12 February, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
WP(C) NO. 18298 OF 2022
PETITIONER:
YADHUKRISHNAN P.
AGED 27 YEARS, S/O MOHANDAS P.M, U.P.S.T,
T.R.K U.P SCHOOL, VALANCHERY, VALANCHERY P.O.,
MALAP DISTRICT-676 552,
RESIDING ATMELEKOLATH (MADH: ANNAKAMPADU,
KALADY P.O., MALAPPURAM - 679 582.
BY ADVS.
J.G.SYAMNATH
S.ANEESH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF C EDUCATION,
JAGATHY P.O., THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRE EDUCATION,
DOWNHILL P.O., MALAPPURAM - 676 519.
4 THE DISTRICT EDUCATIONAL OFFICER TIRUR,
CIVIL STATION, TIRU MALAPPURAM DISTRICT-676 101.
5 THE ASSISTANT EDUCATIONAL OFFICER KUTTIPURAM,
MINI CIVIL P.O. KUTTIPURAM,
MALAPPURAM DISTRICT- 679 571.
6 THE MANAGER,
T.R. KUNJIKRISHNAN U.P SCHOOL,
VALA VALANCHERY P.O.,
MALAPPURAMDISTRICT-676 552.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2024, ALONG WITH WP(C).43352/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..2..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
WP(C) NO. 18599 OF 2022
PETITIONER:
T.R.KUNHIKRISHNAN
AGED 54 YEARS, UPPER PRIMARY SCHOOL,
VALANCHERY, MALAPPURAM DISTRICT - 676 522
REPRESENTED BY ITS MANAGER SHEEBA T.K.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY, THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION
DOWN HILL, MALAPPURAM - 676 519.
4 THE ASSISTANT EDUCATIONAL OFFICER
KUTTIPPURAM, MALAPPURAM DISTRICT - 679 571.
5 PRAVEENA K.P.
UPPER PRIMARY SCHOOL ASSISTANT (UPSA),
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
VALANCHERY, MALAPPURAM DISTRICT - 676 522.
6 SHIFANATH P.
UPPER PRIMARY SCHOOL ASSISTANT (UPSA),
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
VALANCHERY, MALAPPURAM DISTRICT- 676 552.
7 YADHU KRISHNAN P.
UPPER PRIMARY SCHOOL ASSISTANT (UPSA),
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
VALANCHERY, MALALPPURAM DISTRICT - 676 552.
8 VINEED K.P.
LOWER PRIMARY SCHOOL ASSISTANT (LPSA),
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..3..
VALANCHERY,
MALALPPURAM DISTRICT - 676 552.
9 FAHMIYA N.A.
LOWER PRIMARY SCHOOL ASSISTANT (LPSA),
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
VALANCHERY, MALALPPURAM DISTRICT - 676 552.
10 HARSHA K.BHASKAR
JUNIOR HINDI TEACHER,
T.R.KUNHIKRISHNAN UPPER PRIMARY SCHOOL,
VALANCHERY,
MALALPPURAM DISTRICT - 676 552.
BY ADV J.G.SYAMNATH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2024, ALONG WITH WP(C).43352/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..4..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
WP(C) NO. 19174 OF 2022
PETITIONER:
PRAVEENA K.P.,
AGED 37 YEARS, W/O.VINU.J.,
UPST TRK UP SCHOOL, VALANCHERY,
VALANCHERY P.O., MALAPPURAM DISTRICT-676 552,
RESIDING AT VINU VIHAR, KAREKKAD P.O.,
KADAMPUZHA (VIA), MALAPPURAM-676 553.
BY ADV J.G.SYAMNATH
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
JAGATHY P.O., THIRUVANANTHAPURAM-695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
DOWNHOILL P.O., MALAPPURAM-676 519.
4 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, CIVIL STATION, TIRUR P.O.,
MALAPPURAM DISTRICT-676 101.
5 THE ASSISTANT EDUCATIONAL OFFICER,
KUTTIPURAM, MINI CIVIL STATION,
P.O. KUTTIPURAM, MALAPPURAM DISTRICT-679 571.
6 THEMANAGER, T.R.KUNJIKRISHNAN UP SCHOOL,
VALANCHERY, VALANCHERY P.O.,
MALAPPURAM DISTRICT-676 552.
BY ADVS.
V.A.MUHAMMED
M.SAJJAD
SMT.K.G.SAROJINI, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2024, ALONG WITH WP(C).43352/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..5..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
WP(C) NO. 19236 OF 2022
PETITIONER:
SHIFANATH P.
AGED 37 YEARS, W/O SARFUDDEEN K.T.
U.P.S.T., T.R.K U.P SCHOOL, VALANCHERY,
VALANCHERY P.O., MALAPPURAM 676 552,
RESIDING AT KARATTUTHODIYIL HOUSE,
VALANCHERY P.O., KOLAMANGALAM,
MALAPPURAM DISTRICT-676 552.
BY ADV J.G.SYAMNATH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION,
JAGATHY P.O., THIRUVANANTHAPURAM - 695 014.
3 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
DOWNHILL P.O., MALAPPURAM - 676 519.
4 THE DISTRICT EDUCATIONAL OFFICER
TIRUR, CIVIL STATION, TIRUR P.O,
MALAPPURAM DISTRICT- 676 101.
5 THE ASSISTANT EDUCATIONAL OFFICER
KUTTIPURAM, MINI CIVIL STATION,
P.O. KUTTIPURAM, MALAPPURAMDISTRICT- 679 571.
6 THE MANAGER,
T.R. KUNJIKRISHNAN U.P SCHOOL, VALANCHERY,
VALANCHERY P.O., MALAPPURAM DISTRICT- 676 552.
BY ADVS.
BIJI MATHEW
R.ANAS MUHAMMED SHAMNAD
C.C.ANOOP
SARUN RAJAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2024, ALONG WITH WP(C).43352/2023 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..6..
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
MONDAY, THE 12TH DAY OF FEBRUARY 2024 / 23RD MAGHA, 1945
WP(C) NO. 43352 OF 2023
PETITIONERS:
1 HARSHA.K.BHASKAR
AGED 33 YEARS
WIFE OF SUNISH, JUNIOR HINDI TEACHER, TRK UP
SCHOOL, VALANCHERRY, MALAPPURAM, PIN - 676552
2 FAHMIYA N.A
AGED 35 YEARS
WIFE OF YOONUS K.P, LPST, TRK UP SCHOOL,
VALANCHERRY, MALAPPURAM, PIN - 676552
3 VINEED K.P
AGED 29 YEARS
SON OF NARAYANAN, LPST, TRK UP SCHOOL,
VALANCHERRY, MALAPPURAM-, PIN - 676552
BY ADVS.
AUGUSTINE JOSEPH
TONY AUGUSTINE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 DISTRICT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM, PIN - 676306
3 ASSISTANT EDUCATION OFFICER
KUTTIPPURAM, MALAPPURAM, PIN - 679571
4 MANAGER
TRK UP SCHOOL, VALANCHERRY,
MALAPPURAM, PIN - 676552
BY ADVS.
BIJI MATHEW
R.ANAS MUHAMMED SHAMNAD
C.C.ANOOP
SARUN RAJAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 12.02.2024, ALONG WITH WP(C).18599/2022,
19174/2022 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..7..
MOHAMMED NIAS C.P., J.
---------------------
W.P.(C) Nos. 18298, 18599, 19174, 19236 of 2022
&
43352 of 2023
---------------------------
Dated this the 12th day of February, 2024
JUDGMENT
All the above writ petitions are filed challenging the rejection of the
approval of the appointments of the petitioners. The learned counsel on all
sides submitted that in view of the Government Order dated 09/05/2022,
marked as Ext.P10 in W.P(C) No.43352/2023, all these cases will have to
be reconsidered by the Assistant Educational Officers concerned.
2. Accordingly, there will be a direction to the Assistant
Educational Officers concerned to reconsider these cases afresh in the light
of the Government Order dated 09/05/2022 within two months from the
date of receipt of a copy of this judgment, after affording an opportunity of
hearing to the petitioners and other affected parties, if any and pass orders
in accordance with law.
These writ petitions are disposed of as above.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
APA
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..8..
APPENDIX OF WP(C) 18298/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF ORDER DATED 06.06.2019 ISSUED
BY THE 6TH RESPONDENT.
Exhibit P2 TRUE COPY OF ORDER DATED 009.10.2020 ISSUED
BY THE 5TH RESPONDENT.
Exhibit P3 TRUE COPY OF ORDER DATED 01.06.2020 ISSUED
BY THE 6TH RESPONDENT.
Exhibit P4 TRUE COPY OF ORDER DATED 26.9.2020 ISSUED
BY THE 5TH RESPONDENT.
Exhibit P5 TRUE COPY OF ORDER DATED 27.1.2021 ISSUED
BY THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER DATED 015.7.2021 ISSUED
BY THE 6TH RESPONDENT.
Exhibit P7 TRUE COPY OF ORDER DATED 24.09.2021 ISSUED
BY THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF ORDER DATED 07 .12.2021 ISSUED
BY THE 4TH RESPONDENT.
Exhibit P9 TRUE COPY OF ORDER DATED 09.05.2022 ISSUED
BY THE GOVERNMENT.,
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..9..
APPENDIX OF WP(C) 18599/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE 5TH
RESPONDENT DATED 15.07.2021.
Exhibit P1A TRUE COPY OF THE ORDER NO. C/13230/2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
Exhibit P1B TRUE COPY OF THE ORDER NO. B4/195278/2021
DATED 07.12.2021 BY DEO, TIRUR.
Exhibit P2 TRUE COPY OF THE REVISION PETITION SUBMITTED
BY THE MANAGER BEFORE THE GOVERNMENT DATED
08.12.2021.
Exhibit P3 TRUE COPY OF THE APPOINTMENT ORDER OF THE 6TH
RESPONDENT DATED 15.07.2021.
Exhibit P3A TRUE COPY OF THE ORDER NO. C/ 13495/2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
Exhibit P3B TRUE COPY OF THE ORDER NO. B4/195277/2021
DATED 07.12.2021 BY DEO, TIRUR.
Exhibit P4 TRUE COPY OF THE A REVISION PETITION SUBMITTED
BY MANAGER BEFORE THE GOVERNMENT ON
08.12.2021.
Exhibit P5 TRUE COPY OF THE APPOINTMENT ORDER OF THE 7TH
RESPONDENT DATED 15.07.2021.
Exhibit P5A TRUE COPY OF ORDER NO. C/13231/ 2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
Exhibit P5B TRUE COPY OF THE ORDER NO. B4/ 195276/2021
DATED 07.12.2021 BY DEO, TIRUR.
Exhibit P6 TRUE COPY OF THE A REVISION PETITION SUBMITTED
BY MANAGER BEFORE THE GOVERNMENT ON
08.12.2021.
Exhibit P7 TRUE COPY OF THE APPOINTMENT ORDER OF THE 8TH
RESPONDENT DATED 16.07.2021.
Exhibit P7A TRUE COPY OF THE ORDER NO. C/13494/ 2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
Exhibit P7B TRUE COPY OF ORDER NO. B4/195275/2021 DATED
07.12.2021 BY DEO, TIRUR.
Exhibit P8 TRUE COPY OF THE A REVISION PETITION SUBMITTED
BY MANAGER BEFORE THE GOVERNMENT ON
08.12.2021.
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..10..
Exhibit P9 TRUE COPY OF THE APPOINTMENT ORDER OF THE 9TH
RESPONDENT DATED 16.07.2021.
Exhibit P9A TRUE COPY OF ORDER NO. C/13619/ 2021 DATED
24.09.2021 BY AEO, KUTTIPPURAM.
Exhibit P9B TRUE COPY OF THE ORDER NO. B4/195274/2021
DATED 07.12.2021 BY DEO, TIRUR.
Exhibit P10 TRUE COPY OF THE A REVISION PETITION SUBMITTED
BY MANAGER BEFORE THE GOVERNMENT ON
08.12.2021.
Exhibit P11 TRUE COPY OF THE APPOINTMENT ORDER OF THE 10TH
RESPONDENT DATED 16.07.2021.
Exhibit P11A TRUE COPY OF THE ORDER NO. C/ 14148/2021 DATED
24.9.2021 BY AEO, KUTTIPPURAM.
Exhibit P11B TRUE COPY OF THE ORDER NO.B4/ 195273/2021
DATED 06.12.2021 BY DEO, TIRUR.
Exhibit P12 TRUE COPY OF THE A REVISION PETITION SUBMITTED
BY MANAGER BEFORE THE GOVERNMENT ON
08.12.2021.
Exhibit P13 TRUE COPY OF THE G.O. (RT.) NO. 2826/2022/GEDN
DATED 09.05.2022 OF THE GOVT.
Exhibit P13A TRUE COPY OF THE ARGUMENT NOTES SUBMITTED
BEFORE THE GOVERNMENT DATED 05.04.2022.
Exhibit P14 TRUE COPY OF THE LETTER NO. 60930/J2/11/G.EDN.
DATED 25.10.2011 OF THE GOVT.
Exhibit P15 TRUE COPY OF THE CIRCULAR NO. 100/J2/2017/
G.EDN. DATED 11.09.2018 OF THE GOVT.
Exhibit P16 TRUE COPY OF THE G.O. (MS.) NO. 135/2019/
G.EDN. DATED 31.08.2019 OF THE GOVT.
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..11..
APPENDIX OF WP(C) 19174/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF ORDER DATED 17.06.2019 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P2 TRUE COPY OF ORDER DATED 09.10.2020 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P3 TRUE COPY OF ORDER DATED 01.06.2020 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P4 TRUE COPY OF ORDER DATED 26.09.2020 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P5 TRUE COPY OF ORDER DATED 27.01.2021 ISSUED BY
THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER DATED 15.07.2021 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P7 TRUE COPY OF ORDER DATED 24.09.2021 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF ORDER DATED 07.12.2021 ISSUED BY
THE 4TH RESPONDENT.
Exhibit P9 TRUE COPY OF ORDER DATED 09.05.2022 ISSUED BY
THE GOVERNMENT.
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..12..
APPENDIX OF WP(C) 19236/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF ORDER DATED 17.06.2019 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P2 TRUE COPY OF ORDER DATED 08.10.2020 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P3 TRUE COPY OF ORDER DATED 01.06.2020 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P4 TRUE COPY OF ORDER DATED 26.09.2020 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P5 TRUE COPY OF ORDER DATED 27.01.2021 ISSUED BY
THE 4TH RESPONDENT.
Exhibit P6 TRUE COPY OF ORDER DATED 15.07.2021 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P7 TRUE COPY OF ORDER DATED 24.09.2021 ISSUED BY
THE 5TH RESPONDENT.
Exhibit P8 TRUE COPY OF ORDER DATED 07.12.2021 ISSUED BY
THE 4TH RESPONDENT.
Exhibit P9 TRUE COPY OF ORDER DATED 09.05.2022 ISSUED BY
THE GOVERNMENT.
Exhibit P10 A TRUE COPY OF THE G.O. NO. 4087/2022/GEDN
DATED 12-07-2022
Exhibit P11 A TRUE COPY OF THE G.O. NO. 29/2023/GEDN
DATED 24-03-2023
W.P.(C) Nos.18298, 18599, 19174,
19236 of 2022 & 43352 of 2023
..13..
APPENDIX OF WP(C) 43352/2023
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE APPOINTMENT ORDER OF THE 1ST
PETITIONER DATED 16.7.2021.
Exhibit-P2 TRUE COPY OF THE APPOINTMENT ORDER DATED
16.7.2021 OF THE 2ND PETITIONER.
Exhibit-P3 TRUE COPY OF THE APPOINTMENT ORDER OF THE 3RD
PETITIONER DATED 16.7.2021.
Exhibit-P4 TRUE COPY OF THE PROCEEDINGS NO.C/14148/2021
DATED 24.9.2021 OF THE 3RD RESPONDENT RELATED
TO 1ST PETITIONER.
Exhibit-P5 TRUE COPY OF THE PROCEEDINGS OF THE 3RD
RESPONDENT NO.C/13619/2021 DATED 24.9.2021
RELATED TO 2ND PETITIONER.
Exhibit-P6 TRUE COPY OF THE PROCEEDINGS OF THE 3RD
RESPONDENT NO.C/13494/2021 DATED 24.9.2021
RELATED TO 3RD PETITIONER.
Exhibit-P7 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT NO.B4/195273/2021 DATED 6.12.2021
RELATED TO 1ST PETITIONER.
Exhibit-P8 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT NO.B4/195274/2021 DATED 7.12.2021
RELATED TO 2ND PETITIONER.
Exhibit-P9 TRUE COPY OF THE PROCEEDINGS OF THE 2ND
RESPONDENT NO.B4/195275/2021 DATED 7.12.2021
RELATED TO 3RD PETITIONER.
Exhibit-P10 TRUE COPY OF THE ORDER IN G.O.
(RT).NO.2826/2022/G.EDN DATED 9.5.2022.
Exhibit-P11 TRUE COPY OF THE ORDER IN G.O.
(P).NO.2/2023/G.EDN DATED 23.1.2023.
Exhibit-P12 TRUE COPY OF THE GOVERNMENT LETTER
NO.JR/1/502/2023 DATED 1.11.2023.
Exhibit P13 TRUE COPY OF THE JUDGMENT DATED 17.1.2024 IN
