Thursday, 14, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M.T. Aboobacker vs Sachin Kumar Yadhav I.A.S
2024 Latest Caselaw 4967 Ker

Citation : 2024 Latest Caselaw 4967 Ker
Judgement Date : 9 February, 2024

Kerala High Court

M.T. Aboobacker vs Sachin Kumar Yadhav I.A.S on 9 February, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
       FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                       CON.CASE(C) NO. 116 OF 2024
  AGAINST THE JUDGMENT IN WP(C) 20648/2023 OF HIGH COURT OF KERALA
PETITIONER/:

              M.T. ABOOBACKER
              AGED 73 YEARS
              S/O. ABDULLAKUTTY, PADARIYAKATH HOUSE,
              KINNAR ,PONNANI, MALAPPURAM,
              KERALA, PIN - 679583

              BY ADVS.
              SHERRY J. THOMAS
              JOEMON ANTONY
              ANTONY NILTON REMELO


RESPONDENT:

              SACHIN KUMAR YADHAV I.A.S,
              (FATHER'S NAME AND AGE NOT KNOW TO THE PETITIONER),
              THE REVENUE DIVISIONAL OFFICER,
              REVENUE DIVISIONAL OFFICE,
              TIRUR- THRIKKANDIYOOR ROAD,
              TIRUR, KERALA, PIN - 676101

              SRI.SREEJITH V.S-GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 09.02.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.116 OF 2024
                                  2

                        JUDGMENT

Dated this the 9th day of February, 2024

Government Pleader submits that the petitioner's

application has been considered and the petitioner is

required to pay conversion charges.

2. In view of the said submission, there is substantial

compliance of the directions contained in the judgment dated

26.06.2023 in W.P.(C) No.20648 of 2023.

Therefore, the Contempt of Court Case is closed.

Sd/-

N.NAGARESH JUDGE hmh CON.CASE(C) NO.116 OF 2024

APPENDIX OF CON.CASE(C) 116/2024

PETITIONER ANNEXURES

Annexure1 THE CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) NO.20648/2023 DATED 26-06-2023 Annexure A 2 THE COPY OF THE RECEIPT ISSUED FROM THE RESPONDENT OFFICE DATED 20-07-2023

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter