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Dominic. A vs Sudhir
2024 Latest Caselaw 4945 Ker

Citation : 2024 Latest Caselaw 4945 Ker
Judgement Date : 9 February, 2024

Kerala High Court

Dominic. A vs Sudhir on 9 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO.339 OF 2024

                                    1




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                  CON.CASE(C) NO. 339 OF 2024
   AGAINST THE ORDER/JUDGMENT WP(C) 22561/2023 OF HIGH
                             COURT OF KERALA


PETITIONER(S)/PETITIONER:

           DOMINIC. A
           AGED 65 YEARS
           S/O. AUGUSTINE, OLICKAL HOUSE, GREEN PARK,
           THODUPUZHA, IDUKKI DISTRICT, PIN - 685581
           BY ADVS.
           ANIL GEORGE
           JOBY JACOB PULICKEKUDY


RESPONDENT(S)/3RD RESPONDENT:

           SUDHIR,
           AGE AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONER, THE EXECUTIVE ENGINEER, PROJECT
           DIVISION, KERALA WATER AUTHORITY, KATTAPPANA,,
           PIN - 685508
           BY ADV. SRI. P.M.JOHNY - SC, KWA


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 09.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO.339 OF 2024

                               2




                P.V.KUNHIKRISHNAN (J)
              ------------------------------------
                  CON.CASE(C) NO. 339 OF 2024
             --------------------------------------
       Dated this the 09th day of February, 2024



                        JUDGMENT

When this Con.Case (C) came up for consideration,

the learned counsel appearing for the petitioner

submitted that the order has been complied and the

Con.Case is not pressed.

Therefore, this Con.Case (C) is dismissed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj CON.CASE(C) NO.339 OF 2024

APPENDIX OF CON.CASE(C) 339/2024

PETITIONER ANNEXURES ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 12.07.2023 IN W.P.(C) NO.22561/2023 BEFORE THIS HON'BLE COURT

RESPONDENTS' ANNEXURES : NIL

//TRUE COPY//

PA TO JUDGE

 
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