M/S.Thushara Traders vs Cromption Greaves Ltd
2024 Latest Caselaw 4931 Ker

Kerala High Court

M/S.Thushara Traders vs Cromption Greaves Ltd on 9 February, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MRS. JUSTICE C.S. SUDHA
  FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                        RFA NO. 108 OF 2004
AGAINST THE JUDGMENT IN OS NO.230/1999 DATED 30.9.2003 OF
                  ADDITIONAL SUB COURT, ERNAKULAM
APPELLANTS/DEFENDANTS:

    1       M/S.THUSHARA TRADERS,
            A PARTNERSHIP FIRM,
            DISTRIBUTOR & GENERAL MERCHANTS,
            NEYYATTINKARA.
    2       MOHANDAS K.,
            THUSHARA, SWADESHABHIMANI NAGAR,
            NEYYATTINKARA.

            BY ADVS.
            SRI.P.GOPALAKRISHNAN NAIR
            SRI.M.SREEKUMAR



RESPONDENT/PLAINTIFF:

            M/S.CROMPTION GREAVES LTD.,
            CHERUPUSHPAM BUILDING, 3RD FLOOR, 300-6,
            SHANMUGHAM ROAD, COCHIN-682 031,
            REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
            MR.E.SIMON ZACHARIA(BRANCH ACCOUNTANT).

            BY ADVS.
            SRI.P.JACOB VARGHESE SR.
            SRI.VIVEK VARGHESE P.J.



     THIS     REGULAR    FIRST   APPEAL    HAVING    COME   UP   FOR
ADMISSION    ON    09.02.2024,   ALONG    WITH   RFA.109/2004,   THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.F.A.Nos.108 & 109 of 2004
                                       2




               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MRS. JUSTICE C.S. SUDHA
   FRIDAY, THE 9TH DAY OF FEBRUARY 2024 / 20TH MAGHA, 1945
                              RFA NO. 109 OF 2004
   AGAINST THE JUDGMENT IN OS NO.322/2001 DATED 30.09.2003
                     OF ADDITIONAL SUB COURT,ERNAKULAM
APPELLANTS/PLAINTIFFS:

      1        ANUGRAHA ENTERPRISES,
               POOVAR ROAD, NEYYATTINKARA,
               REPRESENTED BY MANAGING PARTNER, K.MOHAN DAS.
      2        THUSHARA TRADERS,
               POOVAR ROAD,NEYYATTINKARA,
               REPRESENTED BY MANAGING PARTNER, K.MOHAN DAS.

               BY ADVS.
               SRI.P.GOPALAKRISHNAN NAIR
               SRI.M.SREEKUMAR



RESPONDENTS/DEFENDANTS:

      1        THE MANAGING DIRECTOR,
               CROMPTON GREAVES LTD.,
               I, DR.V.B.GANDHI MARG,, BOMBAY-400 023.
      2        THE BRANCH MANAGER,
               CROMPTON GREAVES LTD.,
               5TH FLOOR, 300-6, CHERUPUSHPAM BUILDING,
               SHANMUGHAM ROAD, ERNAKULAM - 682 031.


        THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION
ON 09.02.2024, ALONG WITH RFA.108/2004, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 R.F.A.Nos.108 & 109 of 2004
                                              3




                                     C.S.SUDHA, J.
                  -----------------------------------------------------------
                             R.F.A.Nos.108 & 109 of 2004
                  -----------------------------------------------------------
                     Dated this the 09th day of February, 2024


                                   JUDGMENT

It is submitted by the learned counsel for the appellants that the

second appellant is no more and that the legal representatives are not

interested in prosecuting the matter.

Hence, in these circumstances, the appeal is dismissed for non

prosecution.

Sd/-

C.S.SUDHA JUDGE ak