Lakshmi vs United India Insurance Co Ltd
2024 Latest Caselaw 4914 Ker

Kerala High Court

Lakshmi vs United India Insurance Co Ltd on 9 February, 2024

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MACA No.2206 of 2019

RESPONDENT /RESPONDENET No. 33

UNITED INDIA TNSURANCE Ca LED.,
OFFICE, 2ND FLOOR, ROYAL COMPLEX,

BRANCH OR,
NEAR TOWN rer SONVEN T ROAD, VATABRARA-G7 3101,

a . ™ ce RRA
REP. BY TT'S MANAGE

ADY SMT. PLA. REZTYA

®

THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR ADNT
ON 09.02.2024, THE URT CN THE SAME DAY BSLIVERED THE FOLLOWING

STON


MACA No.2206 af 2019 3

JUDGMENT

The matter is settled between the appellants and the respondent insurance company. A compromise signed by both the parties is also filed. Hence, the same is accepted. The compromise arrived at by the parties will form part of this judgment. The award passed by the Tribunal will stand modified accordingly. The appeal will stand allowed

accordingly.

Sd/-

P. SOMARAJAN JUDGE

DMR/-

BEFORE THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM

MLALC.A. No. of 2019

(Against the award dated 10.10.2018 in OP. (MV) No.608/2016 | of the Motor Accidents Claims Tribunal, Vatakara)

-- Lakshmi & Others. | : Appellants' Petilioners

Vs. United India Insurance Co. Ltd. | _ Rep. by u's Manager. ; Respondent' Respondent No.3

| The above appeal ts filed against the award dated 10.10.2018 in OLP, (MV) No.608/2016 of the Motor Accident Claim Tribunal, Vatakara seeking

amount of Re 6. OL 000/- with 0%, interest and cast.

The matter involved in the eae has been settled a parties,

| of Rs. 2 23 00.000 within two months from the date of receipt of be denen | failing which, the said amount will carry 8% interest. | Total amount enhanced to Rs. 2, 00 .000(Rupees Two Lakhs only) __ The respondent agreed to pay the further amount of Rs. Rs. 2, 00,000 to the appellants within two months from the date of receipt of the judement failing which is the said amount will carry 8% interest from the date of default.

Dated thisthe 06° day of June, 2023.

- For UNITED INDIA INSURANCE £0, ue Appellants Respondent

oe x . \ autinnibed signatory Lakshmi bapa United India Insuranige §

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Geetha Sheeba

Sheena

Counsel &r the Appellant Counsel for the Respondent

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