H.Jelastin vs State Of Kerala
2024 Latest Caselaw 4869 Ker

Kerala High Court

H.Jelastin vs State Of Kerala on 8 February, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 8TH DAY OF FEBRUARY 2024 / 19TH MAGHA, 1945
                  WP(C) NO. 35380 OF 2015
PETITIONER:

          H.JELASTIN
          AGED 44 YEARS
          S/O. HRIDAYAN, RESIDING AT TC. 49/499(4) SANGHOM
          BHAVAN, VALLAKKADAVU P.O., VALIATHURA,
          THIRUVANANTHAPURAM - 695 008.
          BY ADV SHRI.SREEHARI INDUKALADHARAN

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, INDUSTRIES
          DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
          - 695 001.
    2     THE GENERAL MANAGER
          DISTRICT INDUSTRIES CENTRE, THIRUVANANTHAPURAM -
          695 001.
    3     THE DISTRICT INDUSTRIES OFFICER
          DISTRICT INDUSTRIES CENTRE, TRIVANDRUM - 695 001.
    4     THE ASSISTANT DISTRICT INDUSTRIES OFFICER
          TALUK INDUSTRIES OFFICE, DISTRICT INDUSTRIES
          CENTRE, TRIVANDRUM - 695 001.

          BY ADV.SRI.B.S.SYAMANTAK, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 08.02.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.© No.35380 of 2015
                              :2 :




                   P.V.KUNHIKRISHNAN, J.
          ---------------------------------------------
                  W.P.(C) No.35380 of 2015
      ------------------------------------------------------
           Dated this the 8th day of February, 2024.


                          JUDGMENT

Today when the matter is taken up, learned

counsel for petitioner submitted that the prayers sought

for in the writ petition have become infructuous.

Submission recorded and the writ petition is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE smv