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Mohammed vs The Karuvarakundu Grama Panchayath
2024 Latest Caselaw 4862 Ker

Citation : 2024 Latest Caselaw 4862 Ker
Judgement Date : 8 February, 2024

Kerala High Court

Mohammed vs The Karuvarakundu Grama Panchayath on 8 February, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 8TH DAY OF FEBRUARY 2024 / 19TH MAGHA, 1945
                      WP(C) NO. 30331 OF 2023
PETITIONERS:

       1     MOHAMMED
             AGED 50 YEARS
             S/O. ABU HAJI, KARULLY HOUSE, MARUTHUNGAL,
             KARUVARAKUNDU, MALAPPURAM., PIN - 676523
       2     VARGHESE N.J,
             AGED 57 YEARS
             S/O JOHN N.V, RESIDING AT NERAPPEKUNDIYIL HOUSE,
             THARISU POST, KARUVARAKUNDU, MALAPPURAM DISTRICT.,
             PIN - 676523
             BY ADV VINOD VALLIKAPPAN


RESPONDENTS:

       1     THE KARUVARAKUNDU GRAMA PANCHAYATH
             KARUVARAKUNDU, MALAPPURAM DISTRICT, REPRESENTED BY
             ITS SECRETARY, PIN - 676523
       2     THE SECRETARY
             KARUVARAKUNDU GRAMA PANCHAYATH, KARUVARAKUNDU,
             MALAPPURAM DISTRICT., PIN - 676523
       3     THE ASSISTANT ENGINEER
             KARUVARAKUNDU GRAMA PANCHAYATH, KARUVARAKUNDU,
             MALAPPURAM DISTRICT., PIN - 676523
             BY ADV U.K.DEVIDAS
                SRI.GORDEN, GP

       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    08.02.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.30331 of 2023          2




                             JUDGMENT

The learned Standing Counsel for the Panchayat

submitted that the retender is already over and

the petitioners did not participate in the

retender.

In such circumstances, nothing survives to be

considered in the writ petition and accordingly,

the same is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE sp/09/02/2024

APPENDIX

PETITIONER'S EXHIBITS:-

Exhibit-P1 A TRUE COPY OF THE NOTICE INVITING TENDER DATED 29.07.2023. Exhibit-P2 A TRUE COPY OF THE UNDATED FINAL BID STATUS AS TABULATED BY THE 3RD RESPONDENT.

Exhibit-P3 A TRUE COPY OF THE COMMUNICATION DATED 24-08-2023 Exhibit-P4 A TRUE COPY OF THE MINUTES DATED 18-08- 2023 OF THE COUNCIL MEETING HELD AS AGENDA NUMBER 10.

 
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